High Courts02 Aug 2011Allowed
Anant Lal Yadav and Others Vs The State of Bihar
Patna High Court · (2011) 08 PAT CK 0045
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 901 of 2,661
High Courts02 Aug 2011Dismissed
M/s Kamla Construction Co. Vs The State of Bihar
Patna High Court · (2012) 1 PLJR 379
Minor Mineral Concession Rules, 1972 — Rule 2, 2, 26, 26, 28, 28
High Courts01 Aug 2011
Oriental Insurance Co. Ltd. Vs Lalita Jha and Others
Patna High Court · (2012) ACJ 2561
Motor Vehicles Act, 1988 — Section 140, 146, 147, 147(1)(b), 163A
High Courts01 Aug 2011Allowed
Shesh Nath Singh and Kamleshwar Singh Vs The State of Bihar
Patna High Court · (2011) 08 PAT CK 0152
Penal Code, 1860 (IPC) — Section 147, 148, 307, 323, 324
High Courts01 Aug 2011Allowed
Baigan Turiya Vs The State of Bihar
Patna High Court · (2011) 08 PAT CK 0128
Penal Code, 1860 (IPC) — Section 395
High Courts01 Aug 2011Allowed
Birendra Tiwari, Sheo Prasad Tiwary and Chandradeo Tiwari Vs The State of Bihar
Patna High Court · (2011) 08 PAT CK 0127
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 307, 34, 452
High Courts01 Aug 2011
Suresh Singh and Suresh Paswan Vs The State of Bihar
Patna High Court · (2011) 08 PAT CK 0126
Railway Property (Unlawful Possession) Act, 1966 — Section 3
High Courts01 Aug 2011Dismissed
Sanjay Kumar Gupta Vs Smt. Sunita Devi
Patna High Court · (2011) 08 PAT CK 0110
Hindu Marriage Act, 1955 — Section 13, 24
High Courts01 Aug 2011
Shyam Narayan Singh Vs The State of Bihar and Others
Patna High Court · (2011) 08 PAT CK 0027
Bihar Pension Rules, 1950 — Rule 48
High Courts29 Jul 2011Dismissed
Meena Devi Vs The State of Bihar and Others
Patna High Court · (2011) 4 PLJR 161
Constitution of India, 1950 — Article 226
High Courts29 Jul 2011Dismissed
Bijay Kumar Singh Vs State of Bihar
Patna High Court · (2011) 07 PAT CK 0260
Arms Act, 1959 — Section 25, 26
High Courts29 Jul 2011Allowed
In Re: Partha Sarthy
Patna High Court · (2011) 07 PAT CK 0108
Succession Act, 1925 — Section 263, 276
High Courts29 Jul 2011
Dr. Usha Jaiswal Vs The State of Bihar and Others
Patna High Court · (2012) 1 PLJR 143
Bihar Pension Rules, 1950 — Rule 43Civil Services (Classification, Control and Appeal) Rules — Rule 55
High Courts29 Jul 2011
Rameshwar Singh Vs The State of Bihar and Others
Patna High Court · (2011) 07 PAT CK 0046
High Courts29 Jul 2011
Sudhanshu Kumar Sinha Vs The State of Bihar and Others
Patna High Court · (2011) 4 PLJR 238
High Courts29 Jul 2011Allowed
Dr. Dharani Kant Isser Vs The State of Bihar and Others
Patna High Court · (2012) 1 PLJR 424
High Courts29 Jul 2011
Sarita Jhunjhunwala Vs Anjan Trivedi and Others
Patna High Court · (2011) 07 PAT CK 0016
High Courts29 Jul 2011Allowed
Bimal Kumar Jha Vs The State of Bihar and Others
Patna High Court · (2012) 1 PLJR 57