High Courts05 Aug 2011Allowed
Archana Devi Vs The Chairman, B.S. Electricity Board, Bidayut Bhawan, Bailey Road, Patna and Others
Patna High Court · (2012) 4 PLJR 701
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 900 of 2,661
High Courts04 Aug 2011Allowed
Manoranjan Prasad @ Manoranjan Kumar Gupta Vs State of Bihar and Others
Patna High Court · (2011) 08 PAT CK 0146
Essential Commodities Act, 1955 — Section 7
High Courts04 Aug 2011Dismissed
Branch Manager, National Insurance Company Ltd. Vs Bhagia Devi and Others
Patna High Court · (2011) 08 PAT CK 0115
High Courts04 Aug 2011
Nagendra Kumar Ojha @ Mukhiya Vs The State of Bihar
Patna High Court · (2011) 08 PAT CK 0100
High Courts04 Aug 2011Allowed
Ram Lal Singh and Pramod Singh @ Chutus Singh Vs The State of Bihar
Patna High Court · (2011) 08 PAT CK 0046
Penal Code, 1860 (IPC) — Section 307, 34
High Courts03 Aug 2011Dismissed
Md. Neyazul Haque and Another Vs Fahima Siddiqui and Another
Patna High Court · (2011) 08 PAT CK 0180
High Courts03 Aug 2011
Ashutosh Kumar Vs The State of Bihar and Others
Patna High Court · (2012) 1 PLJR 368
Bihar State Election Authority Act, 2008 — Section 13
High Courts03 Aug 2011Dismissed
Rishikesh Pathak Vs The State of Bihar and Others
Patna High Court · (2011) 3 PLJR 950
High Courts03 Aug 2011Allowed
Dinesh Vadiwala @ Dinesh Badiwala Vs State of Bihar and The Sub-Inspector of Police
Patna High Court · (2011) 08 PAT CK 0078
Criminal Procedure Code, 1973 (CrPC) — Section 155Penal Code, 1860 (IPC) — Section 506
High Courts03 Aug 2011
U.P. State Bridge Corporation Ltd. Vs The Union of India and Others
Patna High Court · (2012) 1 ARBLR 390 : (2011) 4 PLJR 10
High Courts03 Aug 2011Dismissed
Dularchand Ram, Deomuni Ram and Bhola Ram Vs The State of Bihar
Patna High Court · (2011) 08 PAT CK 0062
Penal Code, 1860 (IPC) — Section 304
High Courts03 Aug 2011Allowed
Hari Nandan Singh and Others Vs The State of Bihar
Patna High Court · (2011) 08 PAT CK 0061
Penal Code, 1860 (IPC) — Section 147, 148, 149, 307
High Courts02 Aug 2011Dismissed
Shyam Sunder Prasad Agrawal @ Shyam Sunder Agrawal Vs Rabindra Narayan Agrawal and Others
Patna High Court · (2012) 1 PLJR 522
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11, 11(3)
High Courts02 Aug 2011Dismissed
The State of Bihar Vs Kalp Nath Pandey
Patna High Court · (2011) 08 PAT CK 0150
Penal Code, 1860 (IPC) — Section 409, 420, 467, 468, 471
High Courts02 Aug 2011Allowed
Kamlesh Kumar Singh and Others Vs The State of Bihar and Another
Patna High Court · (2012) 3 PLJR 346
Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 302
High Courts02 Aug 2011Dismissed
Hari Shankar Singh Vs State of Bihar and Birendra Singh
Patna High Court · (2011) 08 PAT CK 0108
High Courts02 Aug 2011Allowed
Kamo Singh. and Others Vs The State of Bihar
Patna High Court · (2011) 08 PAT CK 0107
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 147, 148, 307, 320, 323
High Courts02 Aug 2011Allowed
Santosh Kumar Singh Vs The State of Bihar
Patna High Court · (2011) 08 PAT CK 0057
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(1), 20(B), 35
High Courts02 Aug 2011Allowed
Chulhai Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2012) 1 PLJR 34
High Courts02 Aug 2011
Khusnuda Begam and Others Vs The State of Bihar and Others
Patna High Court · (2011) 4 PLJR 285
Bihar High School Service Conditions Rules, 1972 — Rule 4(3)Bihar High School Service Conditions Rules, 1983 — Rule 3(4)