High Courts12 Aug 2011Allowed
Jyotish Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2011) 08 PAT CK 0058
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 898 of 2,661
High Courts12 Aug 2011Dismissed
Neetu Kumari Vs The State of Bihar and Others
Patna High Court · (2011) 4 PLJR 20
Constitution of India, 1950 — Article 311
High Courts11 Aug 2011
Suraiya Khatoon Vs State of Bihar
Patna High Court · (2011) 08 PAT CK 0167
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 34, 366A, 372
High Courts11 Aug 2011Allowed
Jag Narain Pasi, Jamuna Pasi and Bagedan Pasi Vs The State of Bihar
Patna High Court · (2011) 08 PAT CK 0166
Penal Code, 1860 (IPC) — Section 201, 302, 34, 364
High Courts11 Aug 2011Allowed
Bijay Prasad Vs The State of Bihar
Patna High Court · (2011) 08 PAT CK 0139
Penal Code, 1860 (IPC) — Section 148, 320, 324, 326
High Courts11 Aug 2011Allowed
Suraj Sah and Bijali Sah Vs The State of Bihar
Patna High Court · (2011) 08 PAT CK 0138
Penal Code, 1860 (IPC) — Section 304, 323, 34
High Courts11 Aug 2011Allowed
Durga Singh, Ranjit Singh and Rajesh Singh Vs The State of Bihar
Patna High Court · (2011) 08 PAT CK 0122
Penal Code, 1860 (IPC) — Section 307, 320, 34
High Courts11 Aug 2011
Shri. Suresh Kumar Jalan and Others Vs The State of Bihar
Patna High Court · (2011) 131 FLR 979 : (2012) LLR 186 : (2011) 4 PLJR 22
Criminal Procedure Code, 1973 (CrPC) — Section 482Factories Act, 1948 — Section 2, 87, 92, 93
High Courts11 Aug 2011Allowed
Raghuni @ Raghunath Mandal, Sudhir Mandal and Kala Mandal Vs The State of Bihar
Patna High Court · (2011) 08 PAT CK 0102
Penal Code, 1860 (IPC) — Section 395, 412
High Courts11 Aug 2011
Vinay Sharma Vs The State of Bihar and Others
Patna High Court · (2012) 1 PLJR 806
Bihar Pension Rules, 1950 — Rule 43
High Courts11 Aug 2011Allowed
Kauleshwar Singh Vs The State of Bihar
Patna High Court · (2011) 08 PAT CK 0059
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 302
High Courts11 Aug 2011Dismissed
Dr. Chandan Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2011) 08 PAT CK 0051
High Courts11 Aug 2011Dismissed
Yogesh Kumar Vs The Union of India, Ministry of Finance and Others
Patna High Court · (2011) 08 PAT CK 0043
High Courts11 Aug 2011
Leela Devi Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 766
High Courts10 Aug 2011Allowed
Sarif Mian Vs The State of Bihar
Patna High Court · (2011) 08 PAT CK 0169
Penal Code, 1860 (IPC) — Section 364
High Courts10 Aug 2011Allowed
Ram Bilas Singh Vs State of Bihar
Patna High Court · (2011) 08 PAT CK 0168
Penal Code, 1860 (IPC) — Section 376
High Courts10 Aug 2011Dismissed
Jaswant Paswan Vs The State of Bihar
Patna High Court · (2011) 08 PAT CK 0151
Penal Code, 1860 (IPC) — Section 379, 392, 394, 395, 414
High Courts10 Aug 2011Dismissed
Navin Kumar and Others Vs The Union of India and Others
Patna High Court · (2012) 4 PLJR 18
Constitution of India, 1950 — Article 226
High Courts10 Aug 2011Allowed
Indrajeet Upadhya @ Chiku Upadhaya Vs The State of Bihar
Patna High Court · (2011) 08 PAT CK 0082
Penal Code, 1860 (IPC) — Section 3, 304B, 307, 32, 324
High Courts10 Aug 2011Allowed
Nagendra Thakur Vs State of Bihar
Patna High Court · (2011) 08 PAT CK 0081
Penal Code, 1860 (IPC) — Section 304B, 498A