High Courts18 Aug 2011Dismissed
Gorakh Mishra @ Kanhaya Mishra Vs The State of Bihar
Patna High Court · (2011) 08 PAT CK 0091
Penal Code, 1860 (IPC) — Section 302, 304, 34
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 896 of 2,661
High Courts18 Aug 2011Dismissed
Birmani Prasad and Others Vs The State of Bihar
Patna High Court · (2011) 08 PAT CK 0056
Penal Code, 1860 (IPC) — Section 147, 323, 325, 337, 34Probation of Offenders Act, 1958 — Section 4(1)
High Courts18 Aug 2011Dismissed
Srimati Sushila Gupta Vs Rabindra Kumar Gupta
Patna High Court · (2011) 08 PAT CK 0040
High Courts18 Aug 2011Dismissed
The Executive Engineer, Mechanical Division, Icha-Chaliyama, P.O. Keshar Gadhia, District West Singhbhum and Others Vs Shri Biswanath Singh and Others
Patna High Court · (2012) 1 PLJR 133
High Courts18 Aug 2011Allowed
Shiv Shankar Singh @ Uma Shankar Singh, Gauri Shankar Singh and Sulochna Devi Vs The State of Bihar
Patna High Court · (2011) 08 PAT CK 0020
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 201, 304B
High Courts17 Aug 2011
Sri Awadh Kishore Singh Vs The Bihar State Electricity Board and Others
Patna High Court · (2012) 1 PLJR 145
Constitution of India, 1950 — Article 14, 16
High Courts17 Aug 2011Dismissed
Indu Singh and Others Vs Awadh Kishore Singh and Others
Patna High Court · (2011) 08 PAT CK 0148
High Courts17 Aug 2011Allowed
Ramrang Dusadh and Sheojee Dusadh Vs The State of Bihar
Patna High Court · (2011) CriLJ 4693
Criminal Procedure Code, 1973 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 148, 149, 302, 323, 324
High Courts17 Aug 2011Allowed
Sanjay Kumar Verma @ Sanjay Verma and Another Vs The State of Bihar and Another
Patna High Court · (2011) 08 PAT CK 0113
Constitution of India, 1950 — Article 20, 20(2)Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 161, 202, 300, 300(1)Penal Code, 1860 (IPC) — Section 304B, 34, 498A
High Courts17 Aug 2011Allowed
Commissioner of Customs, Govt, of India, Patna, 5th Floor, C.R. Building, Bir Chand Patel Path, P.S.-Kotwali, Town and District-Patna Vs Vijay Kumar and Another
Patna High Court · (2012) 1 PLJR 676
Civil Procedure Code, 1908 (CPC) — Section 132Criminal Procedure Code, 1973 (CrPC) — Section 161Customs Act, 1962 — Section 105, 107, 108, 108(1), 110
High Courts17 Aug 2011Allowed
Juber Alam Vs State of Bihar
Patna High Court · (2011) 08 PAT CK 0093
Penal Code, 1860 (IPC) — Section 376
High Courts17 Aug 2011Dismissed
Md. Laddu @ Laddu Mamma and Md. Sultan Vs State of Bihar
Patna High Court · (2011) 08 PAT CK 0071
High Courts17 Aug 2011Allowed
Dip Narain Yadav Vs The State of Bihar
Patna High Court · (2011) 08 PAT CK 0023
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 376
High Courts17 Aug 2011Allowed
Raghu Nath Sharma and Kanhaiya Sharma Vs The State of Bihar
Patna High Court · (2011) 08 PAT CK 0022
Penal Code, 1860 (IPC) — Section 34, 436
High Courts17 Aug 2011Allowed
Awadh Kishore Singh and Another Vs Smt. Renu Singh and Others
Patna High Court · (2011) 08 PAT CK 0021
High Courts17 Aug 2011Dismissed
Hari Shankar Prasad and Others Vs The State of Bihar and Another
Patna High Court · (2012) 1 PLJR 325
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10, Order 26 Rule 9, 47Constitution of India, 1950 — Article 226, 227
High Courts17 Aug 2011Dismissed
Brij Nandan Ram Vs Smt. Rakhi Kumari @ Soni and Another
Patna High Court · (2012) 1 PLJR 331
Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 112, 4Hindu Marriage Act, 1955 — Section 12(1), 13, 13(1)
High Courts16 Aug 2011Allowed
Maujilal Mehta, Anant Kumar Mehta @ Anant Mehta, Khusilal Mehta and Amod Mehta Vs The State of Bihar
Patna High Court · (2011) 08 PAT CK 0164
Penal Code, 1860 (IPC) — Section 147, 149, 307, 323, 325
High Courts16 Aug 2011Allowed
Ram Ratan Mahto, Vijay Mahto and Ajay Mahto Vs The State of Bihar
Patna High Court · (2011) 08 PAT CK 0149
Penal Code, 1860 (IPC) — Section 307, 323, 34
High Courts16 Aug 2011Dismissed
Vishwanath Prasad Chaurasia Vs Nand Kishore Das Gaud @ Nand K.
Patna High Court · (2012) 1 PLJR 428
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, 11