High Courts26 Aug 2011Dismissed
Dr. Sadare Alam Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 3250
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 894 of 2,661
High Courts26 Aug 2011Allowed
Gulati Auto Engineers Vs The Union of India (UOI) and Others
Patna High Court · (2011) 59 BLJR 2943 : (2012) 132 FLR 181 : (2012) 3 LLJ 175 : (2012) LLR 258 : (1989) PLJR 912
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7A
High Courts26 Aug 2011Allowed
Nilam Kumari Gupta Vs The State of Bihar and Others
Patna High Court · (2012) 1 PLJR 169
Bihar Gram Kutchery (Appointment, Service Conditions and Duties) Rules, 2005 — Rule 5, 8(2)Constitution of India, 1950 — Article 226
High Courts26 Aug 2011
Dr. Anil Kumar Sinha Vs The State of Bihar and Others
Patna High Court · (2011) 4 PLJR 163
Bihar Pension Rules, 1950 — Rule 43
High Courts26 Aug 2011Dismissed
The Assistant Provident Fund Commissioned Employees Provident and Fund Organisation, Sub-Regional Office, Bhavishyanidhi Bhawan, Adampur Chowk, Bhagalpur Vs M/s K.C. Indane Seva, Kazichak
Patna High Court · (2012) 133 FLR 934 : (2012) 1 PLJR 374
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7, 7A, 7I
High Courts26 Aug 2011Allowed
The State of Bihar Vs Kumar Ksitiz Abhinav and Others
Patna High Court · (2011) 08 PAT CK 0016
High Courts26 Aug 2011Allowed
Tarik Gond, Raj Kumar Gond, Ram Murat Gond all sons of Raghubir Gond and Dhorha Gond Vs The State of Bihar
Patna High Court · (2011) 08 PAT CK 0015
Criminal Procedure Code, 1973 (CrPC) — Section 360Evidence Act, 1872 — Section 60Penal Code, 1860 (IPC) — Section 323, 324, 326
High Courts26 Aug 2011Allowed
Sheikh Mojibul @ Sk. Mujibul Vs The State of Bihar
Patna High Court · (2011) 08 PAT CK 0014
Penal Code, 1860 (IPC) — Section 201, 306, 34, 376
High Courts26 Aug 2011Dismissed
Md. Abdulla Ansari and Another Vs The State of Bihar and Others
Patna High Court · (2012) 134 FLR 1079 : (2012) 2 PLJR 502
Minimum Wages Act, 1948 — Section 20, 20(2), 20(3)(i), 20(3)(ii)
High Courts26 Aug 2011
Haridwar Pandey Vs The State of Bihar and Others
Patna High Court · (2012) 3 PLJR 85
High Courts26 Aug 2011Allowed
Prakash @ Jai Prakash Mahto and Others Vs The State of Bihar
Patna High Court · (2013) 1 PLJR 119
Evidence Act, 1872 — Section 157Penal Code, 1860 (IPC) — Section 149, 302
High Courts25 Aug 2011
Khawaja Gholam Rasool Vs The State of Bihar and Others
Patna High Court · (2012) 1 PLJR 150
High Courts25 Aug 2011Dismissed
Rashmi Jyoti and Others Vs The State of Bihar and Others
Patna High Court · (2012) 1 PLJR 650
Copyright Act, 1957 — Section 63, 64, 68Criminal Procedure Code, 1973 (CrPC) — Section 154, 157, 157(1), 41, 41(A)Penal Code, 1860 (IPC) — Section 406, 409, 420, 467, 468
High Courts25 Aug 2011Allowed
Asharfi Sharma Vs The State of Bihar
Patna High Court · (2011) 59 BLJR 3248
Penal Code, 1860 (IPC) — Section 147, 323, 34, 364, 380
High Courts25 Aug 2011Dismissed
Ranbir Singh Vs The State of Bihar
Patna High Court · (2011) 08 PAT CK 0066
High Courts25 Aug 2011
Pragatisheel Adhivakta Sahayak Kalyan Sansthan, Bihar, Patna and Another Vs The State of Bihar and Others
Patna High Court · (2011) 4 PLJR 288
High Courts25 Aug 2011
M/s Bansidhar Construction Pvt. Ltd. Vs The State of Bihar and Others
Patna High Court · (2011) 4 PLJR 292
Constitution of India, 1950 — Article 226
High Courts25 Aug 2011Allowed
Lakhan Mandal Vs The State of Bihar
Patna High Court · (2011) 08 PAT CK 0029
Explosive Substances Act, 1908 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 341
High Courts25 Aug 2011Allowed
Chandra Bhushan Prasad Yadav, Lattan Yadav and Fullu @ Kulu Yadav @ Surendra Yadav Vs The State of Bihar
Patna High Court · (2011) 08 PAT CK 0024
Penal Code, 1860 (IPC) — Section 307, 323, 324, 326, 34
High Courts24 Aug 2011Allowed
Ugranarain Rai Vs State of Bihar
Patna High Court · (2011) 59 BLJR 3245
Criminal Procedure Code, 1973 (CrPC) — Section 292, 313Penal Code, 1860 (IPC) — Section 420, 489B, 489C