COURT ARCHIVE

Patna High Court judgments

53,217 judgments · page 892 of 2,661

High Courts02 Sept 2011Dismissed

Ram Naresh Sharma Vs Sri Keshaw Prasad Singh @ Laxmi Singh

Patna High Court · (2012) 1 PLJR 152

Criminal Procedure Code, 1973 (CrPC) — Section 192, 202, 203, 398Penal Code, 1860 (IPC) — Section 323, 406, 420, 500, 504

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High Courts02 Sept 2011Dismissed

Badri Narayan Jha Vs The State of Bihar and Others

Patna High Court · (2011) 09 PAT CK 0149

Penal Code, 1860 (IPC) — Section 144, 379, 443, 447, 504

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High Courts02 Sept 2011Dismissed

Sajjal Mistry @ Sajjan Mistry and Nand Kishore Mistry @ Nankeshwar Mistry Vs The State of Bihar

Patna High Court · (2011) 09 PAT CK 0137

Penal Code, 1860 (IPC) — Section 34, 436

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High Courts02 Sept 2011

Vijay Bhanu Gupta Vs The State of Bihar and Niraj Kumar Gupta

Patna High Court · (2011) 09 PAT CK 0127

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High Courts02 Sept 2011

Arun Kumar Vs The State of Bihar and Others

Patna High Court · (2011) 09 PAT CK 0095

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High Courts30 Aug 2011Dismissed

Rajendra Pathak Vs The State of Bihar, Bharat Rai @ Bharat Singh, Krishnadeo Rai @ Krishna Deo Singh and Pramod Rai @ Pramod Singh

Patna High Court · (2011) 08 PAT CK 0179

Penal Code, 1860 (IPC) — Section 34, 436

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High Courts30 Aug 2011Allowed

Prashant Katyayan Chaubey Vs The State of Bihar

Patna High Court · (2012) 3 PLJR 606

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 416, 419, 420

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High Courts30 Aug 2011Dismissed

Arun Kumar Agarwal Vs Commissioner of Income Tax, Central Circle, Patna

Patna High Court · (2012) 2 PLJR 573

Civil Procedure Code, 1908 (CPC) — Section 100Income Tax Act, 1961 — Section 143(3), 158B(b), 158BC, 158BE(1)(b), 158BH

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High Courts30 Aug 2011

Bishnu Ram Vs UCO Bank and Others

Patna High Court · (2011) 08 PAT CK 0120

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High Courts30 Aug 2011Allowed

Sk. Mohaseen, Sk. Hameed, Sk. Mahamood Sons of Late Hazi Musleem and Alauddin Vs The State of Bihar

Patna High Court · (2011) 08 PAT CK 0118

Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 323, 324, 365

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High Courts30 Aug 2011Allowed

Karyanand Singh Vs The State of Bihar

Patna High Court · (2012) 1 PLJR 286

Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 304B, 494, 498A

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High Courts30 Aug 2011Dismissed

Satya Narayan Prasad Sinha and Others Vs State Of Bihar and Sushila Devi

Patna High Court · (2011) 59 BLJR 3218 : (2012) 1 PLJR 138

Criminal Procedure Code, 1973 (CrPC) — Section 360, 478Penal Code, 1860 (IPC) — Section 498(A)

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High Courts30 Aug 2011Allowed

Rajeshwar Singh @ Rajeshwar Prasad Singh, Sanjay Singh and Ajay Singh Vs The State of Bihar

Patna High Court · (2011) 08 PAT CK 0083

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 109, 302, 324, 34

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High Courts30 Aug 2011Allowed

Jai Nandan Thakur Vs The State of Bihar

Patna High Court · (2011) 08 PAT CK 0080

Arms Act, 1959 — Section 25A, 25C, 26, 35

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High Courts30 Aug 2011Allowed

Krishna Bind, Mangaru Bind and Sudama Bind Vs The State of Bihar

Patna High Court · (2011) 08 PAT CK 0077

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High Courts30 Aug 2011Dismissed

Rajesh Prasad @ Raju Vs The State of Bihar

Patna High Court · (2011) 08 PAT CK 0076

Arms Act, 1959 — Section 25(1B), 27, 27(1)Penal Code, 1860 (IPC) — Section 307, 392, 397, 411, 511

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High Courts30 Aug 2011

Karu @ Pramod Kumar Vs The State of Bihar

Patna High Court · (2011) 08 PAT CK 0075

Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 324Probation of Offenders Act, 1958 — Section 3, 4

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High Courts30 Aug 2011Allowed

Ajay Singh @ Ajay Kumar Singh and Rajpati Devi Vs The State of Bihar

Patna High Court · (2012) 2 PLJR 83

Penal Code, 1860 (IPC) — Section 302, 304, 34, 363

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High Courts30 Aug 2011Dismissed

Kumar Kshitiz Abhinav, Ranjeet Kumar and Others, Nagmani Rathore and Others and Balram Yadav Vs The State of Bihar and Others

Patna High Court · (2011) 4 PLJR 226

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High Courts30 Aug 2011

Mala Sharma and Others Vs The State of Bihar and Others

Patna High Court · (2011) 08 PAT CK 0039

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