High Courts06 Sept 2011
M/s Bachan Traders Vs The State of Bihar and Others
Patna High Court · (2011) 09 PAT CK 0133
Bihar Finance Act, 1981 — Section 2, 20(1), 3, 4Constitution of India, 1950 — Article 226
COURT ARCHIVE
Patna High Court judgments
53,213 judgments · page 891 of 2,661
High Courts06 Sept 2011Dismissed
Ghogho Yadav @ Pankaj Kumar Vs The State of Bihar
Patna High Court · (2011) 09 PAT CK 0128
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 307
High Courts06 Sept 2011
Birendra Ray and Others Vs The State of Bihar and Others
Patna High Court · (2012) 1 PLJR 89
Constitution of India, 1950 — Article 309Miscellaneous Rules of the Board of Revenue, Bihar, 1958 — Rule 156, 157, 157(J)
High Courts06 Sept 2011
Dilip Kumar Rai Vs The State of Bihar and Others
Patna High Court · (2011) 09 PAT CK 0099
High Courts06 Sept 2011Dismissed
Gopal Narain Agarwal and Others Vs The State of Bihar
Patna High Court · (2011) 09 PAT CK 0082
High Courts06 Sept 2011Dismissed
Bhukhalu Rai and Others Vs Patna Jasuit Society and Others
Patna High Court · (2011) 09 PAT CK 0081
High Courts06 Sept 2011Allowed
Ram Janam Singh, Brij Kumar Singh and Sanjay Singh Vs The State of Bihar
Patna High Court · (2011) 09 PAT CK 0070
Penal Code, 1860 (IPC) — Section 395
High Courts06 Sept 2011Dismissed
Bikash Kumar Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 104
High Courts06 Sept 2011Allowed
Sri Ajay Prasad @ Ajay Kumar Rai Vs Dr. S.M. Badrul Hassan
Patna High Court · (2012) 3 PLJR 11
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11Civil Procedure Code, 1908 (CPC) — Section 47Evidence Act, 1872 — Section 58
High Courts05 Sept 2011Allowed
Smita Kumari, Mahnaz Fatma and Another and Sweta Prasad Vs Rajendra Agricultural University and Others
Patna High Court · (2012) 1 PLJR 833
High Courts05 Sept 2011Allowed
Ram Kumar Pandey Vs The State of Bihar and Others
Patna High Court · (2011) 09 PAT CK 0170
Constitution of India, 1950 — Article 14
High Courts05 Sept 2011Allowed
Md. Nasim Vs The State of Bihar
Patna High Court · (2011) 09 PAT CK 0117
Penal Code, 1860 (IPC) — Section 376
High Courts05 Sept 2011Dismissed
Kedar Sao, Arjun Sao and Yamuna Sao @ Jamun Sao Vs The State of Bihar
Patna High Court · (2011) 09 PAT CK 0087
Penal Code, 1860 (IPC) — Section 302, 304, 34
High Courts05 Sept 2011Allowed
Jagdish Prasad Singh Vs The State of Bihar
Patna High Court · (2011) 09 PAT CK 0085
Criminal Procedure Code, 1973 (CrPC) — Section 326Essential Commodities Act, 1955 — Section 12AA, 7
High Courts05 Sept 2011Allowed
Vijay Kumar Singh Vs The State of Bihar
Patna High Court · (2011) 09 PAT CK 0073
Penal Code, 1860 (IPC) — Section 395
High Courts05 Sept 2011Allowed
Ram Kusheshwar Singh @ Ram Kusheshwar Kumar Vs The State of Bihar
Patna High Court · (2012) 2 PLJR 1
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 173(2), 482Penal Code, 1860 (IPC) — Section 182, 211, 323, 34, 341
High Courts02 Sept 2011Dismissed
Ram Naresh Sharma Vs Sri Keshaw Prasad Singh @ Laxmi Singh
Patna High Court · (2012) 1 PLJR 152
Criminal Procedure Code, 1973 (CrPC) — Section 192, 202, 203, 398Penal Code, 1860 (IPC) — Section 323, 406, 420, 500, 504
High Courts02 Sept 2011Dismissed
Badri Narayan Jha Vs The State of Bihar and Others
Patna High Court · (2011) 09 PAT CK 0149
Penal Code, 1860 (IPC) — Section 144, 379, 443, 447, 504
High Courts02 Sept 2011Dismissed
Sajjal Mistry @ Sajjan Mistry and Nand Kishore Mistry @ Nankeshwar Mistry Vs The State of Bihar
Patna High Court · (2011) 09 PAT CK 0137
Penal Code, 1860 (IPC) — Section 34, 436
High Courts02 Sept 2011
Vijay Bhanu Gupta Vs The State of Bihar and Niraj Kumar Gupta
Patna High Court · (2011) 09 PAT CK 0127