High Courts14 Sept 2011Dismissed
Md.Faizan Ahmad @ Kalu Vs The State of Bihar
Patna High Court · (2011) 09 PAT CK 0066
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 120B, 149, 364, 364A, 365
COURT ARCHIVE
Patna High Court judgments
53,213 judgments · page 889 of 2,661
High Courts14 Sept 2011
Rahimuddin Shah Vs The State of Bihar
Patna High Court · (2011) 4 PLJR 804
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 148, 149, 302, 379, 380
High Courts14 Sept 2011Dismissed
Sujeet Kumar @ Sujeet Kumar Thakur @ Sujit Thakur and Others Vs State of Bihar and Another
Patna High Court · (2011) 3 DMC 622
Constitution of India, 1950 — Article 254Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 2, 4
High Courts14 Sept 2011Allowed
Guddu Singh and Others Vs The State of Bihar and Another
Patna High Court · (2012) 1 PLJR 275
High Courts14 Sept 2011Allowed
Sri Mehta Vishwanath Vs Smt. Chanchal Devi
Patna High Court · (2011) 09 PAT CK 0016
High Courts13 Sept 2011Dismissed
Modi Brothers and Another Vs The State of Bihar
Patna High Court · (2011) 09 PAT CK 0158
High Courts13 Sept 2011Allowed
Shyam Narayan Singh Vs The State of Bihar
Patna High Court · (2011) 09 PAT CK 0142
Penal Code, 1860 (IPC) — Section 395
High Courts13 Sept 2011Allowed
Kamal Yadav Vs The State of Bihar
Patna High Court · (2012) 3 PLJR 444
Penal Code, 1860 (IPC) — Section 364
High Courts13 Sept 2011Allowed
Umesh Sah Vs The State of Bihar
Patna High Court · (2011) 09 PAT CK 0071
Arms Act, 1959 — Section 25(1B), 25(1B)(A), 26, 35Evidence Act, 1872 — Section 24, 25, 26Penal Code, 1860 (IPC) — Section 399, 402, 414
High Courts13 Sept 2011Allowed
Karu Sao Vs The State of Bihar
Patna High Court · (2011) 09 PAT CK 0064
Penal Code, 1860 (IPC) — Section 201, 306
High Courts12 Sept 2011Allowed
Smt. Surti Devi and Others Vs Manoj Kumar Singh and Others
Patna High Court · (2011) 09 PAT CK 0143
High Courts12 Sept 2011Dismissed
Janarasi Devi @ Bhuily (Bholi) Devi Vs The State of Bihar
Patna High Court · (2011) 09 PAT CK 0135
High Courts12 Sept 2011Allowed
Manoj Poddar @ Rajesh Poddar Vs State of Bihar
Patna High Court · (2011) 09 PAT CK 0134
High Courts12 Sept 2011Allowed
Bidya Nand Mandal Vs The State of Bihar
Patna High Court · (2011) 09 PAT CK 0104
Penal Code, 1860 (IPC) — Section 376
High Courts12 Sept 2011Dismissed
Saheb Mian and Ajay Dhanuk Vs The State of Bihar
Patna High Court · (2011) 09 PAT CK 0096
High Courts12 Sept 2011Allowed
Bhagwan Singh and Others Vs The State of Bihar
Patna High Court · (2011) 09 PAT CK 0080
Penal Code, 1860 (IPC) — Section 148, 149, 302, 307, 324
High Courts12 Sept 2011Allowed
Most. Prabha Shukla Vs State of Bihar and others
Patna High Court · (2012) 132 FLR 175 : (2012) 2 LLJ 787 : (2012) LLR 251
Payment of Gratuity Act, 1972 — Section 13, 5
High Courts12 Sept 2011
The N.T.P.C., Kahalgaon and Others Vs Nakul Das and Others
Patna High Court · (2011) 09 PAT CK 0038
High Courts12 Sept 2011Dismissed
Naro Mandal @ Narendra Mandal @ Satendra Mandal Vs The State of Bihar
Patna High Court · (2011) 09 PAT CK 0010
Penal Code, 1860 (IPC) — Section 376
High Courts09 Sept 2011Allowed
Dilip Kumar Vs Union of India and Others
Patna High Court · (2011) 09 PAT CK 0140