High Courts16 Sept 2011Allowed
Dr. Bal Krishna Singh Vs The State of Bihar and Others
Patna High Court · (2012) 1 PLJR 233
Constitution of India, 1950 — Article 14, 16, 39
COURT ARCHIVE
Patna High Court judgments
53,213 judgments · page 888 of 2,661
High Courts15 Sept 2011Dismissed
Abhijit Kumar Thakur Vs State of Bihar and Others
Patna High Court · (2013) LabIC 141
Evidence Act, 1872 — Section 108
High Courts15 Sept 2011Allowed
The Chairman-cum-Managing Director, Allahabad Bank, Head Office, 2, Netaji Shubhash Road, Kolkata-700001 Vs Manoj Kumar and Others
Patna High Court · (2011) 09 PAT CK 0172
Constitution of India, 1950 — Article 226
High Courts15 Sept 2011Allowed
Ram Ekbal Singh Vs The State of Bihar and Balmiki Singh
Patna High Court · (2011) 09 PAT CK 0157
High Courts15 Sept 2011Allowed
Shambhu Singh @ Shambhunath Singh and Prabhu Singh @ Prabhunath Singh Vs The State of Bihar
Patna High Court · (2011) 09 PAT CK 0156
Penal Code, 1860 (IPC) — Section 307, 320, 324, 326, 34Probation of Offenders Act, 1958 — Section 4
High Courts15 Sept 2011
Vijay Bahadur Sinha Vs The Bank of India and Others
Patna High Court · (2012) 1 PLJR 615
Penal Code, 1860 (IPC) — Section 376, 452
High Courts15 Sept 2011Allowed
Dr. Nawal Kishore Choudhary and Dr. Brij Bihari Singh Vs Rajendra Agricultural University Bihar and Others
Patna High Court · (2012) 2 PLJR 281
University Grants Commission Act, 1956 — Section 26(1)
High Courts15 Sept 2011
The Speaker, Bihar Legislative Assembly, Patna, The Secretary, Bihar Legislative Assembly, Patna and The Under Secretary, Bihar Legislative Assembly, Patna Vs Sanjay Kumar Singh, Sanjay Kumar Singh and Others The Speaker, Bihar Legislative Assembly, Patna, The Secretary, Bihar Legislative Assembly, Patna, The Deputy Secretary, Bihar Legislative Assembly, Patna and The Under Secretary, Bihar Legislative Assembly, Patna Vs Dilip Kumar and Others
Patna High Court · (2011) 09 PAT CK 0122
High Courts15 Sept 2011Allowed
Ram Ayodhya Singh and Others Vs State of Bihar and Birendra Kumar Prasad
Patna High Court · (2011) 09 PAT CK 0116
High Courts15 Sept 2011Allowed
Anjana Kumari Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 685
High Courts15 Sept 2011Allowed
Hiraman Kumhar and Binod Kumhar Vs The State of Bihar
Patna High Court · (2011) 09 PAT CK 0094
Penal Code, 1860 (IPC) — Section 366A, 368, 372, 376(2)
High Courts15 Sept 2011Dismissed
Sipal Choudhary, Ram Bilash Choudhary Vs The State of Bihar
Patna High Court · (2011) 09 PAT CK 0092
Penal Code, 1860 (IPC) — Section 299, 302, 304, 323, 325Probation of Offenders Act, 1958 — Section 4
High Courts15 Sept 2011
Ramesh Mishra Vs The State of Bihar and Others
Patna High Court · (2011) 09 PAT CK 0091
High Courts15 Sept 2011Allowed
Sri Shankar Prasad and Others Vs The State of Bihar and Others
Patna High Court · (2011) 09 PAT CK 0049
High Courts15 Sept 2011Dismissed
Ram Briksh Singh and Others Vs The State of Bihar and Sarjug Singh
Patna High Court · (2011) 09 PAT CK 0042
Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 147, 148, 324, 325Probation of Offenders Act, 1958 — Section 4
High Courts14 Sept 2011Dismissed
Smt. Subhamati Devi and Others Vs Awadhesh Kumar Singh and Others
Patna High Court · AIR 2012 Patna 45
High Courts14 Sept 2011Allowed
Ved Prakash Singh and Others Vs State of Bihar
Patna High Court · (2011) 09 PAT CK 0136
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 364, 498A
High Courts14 Sept 2011
Kundan Prasad Sinha Vs The State of Bihar and Others
Patna High Court · (2012) 1 PLJR 363
Constitution of India, 1950 — Article 14
High Courts14 Sept 2011
Shivpujan Dubey Vs The State of Bihar, Mr. K.N. Lal and Mr. Hemchandra Sirohi, Commissioner, Irrigation Deptt. Bihar Patna
Patna High Court · (2011) 09 PAT CK 0118
High Courts14 Sept 2011Allowed
Brahmdeo Thakur, Kumod Thakur @ Kumud Thakur and Ajay Thakur @ Ajay Kr. Thakur Vs The State of Bihar
Patna High Court · (2011) 09 PAT CK 0107
Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 307, 324, 326Probation of Offenders Act, 1958 — Section 3, 4