High Courts22 Sept 2011Allowed
Naga Ram Vs The State of Bihar
Patna High Court · (2012) 4 PLJR 523
Bihar Special Courts Act, 2009 — Section 13, 14, 14(3), 15, 2(b)Criminal Procedure Code, 1973 (CrPC) — Section 116, 295
COURT ARCHIVE
Patna High Court judgments
53,213 judgments · page 886 of 2,661
High Courts22 Sept 2011Dismissed
Bishwa Mohan Prasad Singh (now dead) and Others Vs Banshi Tanti (since died) and Others
Patna High Court · (2011) 09 PAT CK 0160
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145
High Courts22 Sept 2011Allowed
Sanjay Kumar Mishra Vs The State of Bihar and Others
Patna High Court · (2011) 09 PAT CK 0043
High Courts22 Sept 2011
Dilip Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2011) 09 PAT CK 0017
High Courts21 Sept 2011Allowed
Uma Shankar Singh and Dharamraj Singh Vs The State of Bihar and Others
Patna High Court · (2011) 09 PAT CK 0163
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts21 Sept 2011Allowed
Dinesh Sharma @ Dinesh Thakur Vs The State of Bihar
Patna High Court · (2011) 09 PAT CK 0162
Penal Code, 1860 (IPC) — Section 323, 34, 376, 448, 511
High Courts21 Sept 2011Dismissed
Dhanjay Parway @ Lallua Vs The State of Bihar
Patna High Court · (2011) 09 PAT CK 0161
Criminal Procedure Code, 1973 (CrPC) — Section 164
High Courts21 Sept 2011Allowed
Bindeshwari Dusadh and Rajendra Choudhary Vs The State of Bihar
Patna High Court · (2011) 09 PAT CK 0130
Arms Act, 1959 — Section 26(1), 26(2)
High Courts21 Sept 2011
Ramanand Thakur Vs The Slate of Bihar and Others
Patna High Court · (2011) 09 PAT CK 0051
Pension Rules — Rule 43
High Courts21 Sept 2011
Saryu Roy Vs Union of India and Others
Patna High Court · (2012) 2 PLJR 577
Bihar Reorganisation Act, 2000 — Section 79Constitution of India, 1950 — Article 262Inter State Water Disputes Act, 1956 — Section 4
High Courts20 Sept 2011Dismissed
Vineeta Sharma @ Vineeta Pandey @ Vinita Sharma Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 645
High Courts20 Sept 2011
Dr. Chandra Bhushan Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 835
High Courts20 Sept 2011Allowed
Raj Kumar Mandal Vs The State of Bihar
Patna High Court · (2011) 09 PAT CK 0078
Penal Code, 1860 (IPC) — Section 302
High Courts20 Sept 2011Allowed
Sheo Pujan Yadav and Jawahar Bind Vs The State of Bihar
Patna High Court · (2011) 09 PAT CK 0062
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 364
High Courts20 Sept 2011Allowed
Manati Devi Vs The State of Bihar and Others
Patna High Court · (2011) 09 PAT CK 0052
High Courts20 Sept 2011Allowed
Subhash Singh Vs The State of Bihar and Others
Patna High Court · (2011) 09 PAT CK 0050
High Courts20 Sept 2011Allowed
Bihar Cricket Association Vs Bank of India and Others
Patna High Court · AIR 2012 Patna 21 : (2011) 4 PLJR 304
High Courts20 Sept 2011
M/s Sulabh International Social Service Organization Vs The Regional Provident Fund Commissioner, Bihar, R'' Block Road No. 6, P.S.-Sachivalaya, Distt.- Patna-800013 and Another The Regional Provident Fund Commissioner, Bihar, R'' Block Road No. 6, P.S.-Sachivalaya, Distt.- Patna-800013 and Another Vs M/s Sulabh International Social Service Organization
Patna High Court · (2011) 09 PAT CK 0039
High Courts20 Sept 2011Dismissed
Sampati Devi and Others Vs Smt. Phulpati Devi and Others
Patna High Court · (2011) 09 PAT CK 0033
High Courts20 Sept 2011Dismissed
Indrajit Bhaskar Vs The State of Bihar and Others
Patna High Court · (2011) 09 PAT CK 0013