High Courts28 Sept 2011Dismissed
Shahnaz Akhtar @ Sk. Sabbu Vs Safiullah Khan
Patna High Court · (2011) 09 PAT CK 0168
COURT ARCHIVE
Patna High Court judgments
53,213 judgments · page 884 of 2,661
High Courts28 Sept 2011Dismissed
Chhotai Singh Vs The State of Bihar and The Home Secretary, Government of Bihar, Patna
Patna High Court · (2011) 09 PAT CK 0167
High Courts28 Sept 2011Allowed
Mathura Sao, Surendra Sao and Sharda Devi Vs The State of Bihar
Patna High Court · (2011) 09 PAT CK 0166
High Courts28 Sept 2011Dismissed
Yamuna Singh, Mahendra Singh and Anil Kumar Singh Vs The State of Bihar and Suresh Choudhary
Patna High Court · (2011) 09 PAT CK 0164
Criminal Procedure Code, 1973 (CrPC) — Section 245
High Courts28 Sept 2011Dismissed
Saryu Prasad Singh @ Saryug Prasad Vs The State of Bihar, Abdul Aziz Mansoori, Anwarul and Ansarul
Patna High Court · (2011) 09 PAT CK 0119
Penal Code, 1860 (IPC) — Section 379, 406, 420
High Courts28 Sept 2011Dismissed
Mohammad Sadiq Vs Bhagwan Gond and Others
Patna High Court · (2011) 09 PAT CK 0072
Penal Code, 1860 (IPC) — Section 467, 468, 471
High Courts28 Sept 2011Dismissed
Bhuneshwar Ojha Vs State of Bihar and Others
Patna High Court · (2011) 09 PAT CK 0041
High Courts28 Sept 2011Allowed
Suresh Kumar Sharma Vs The State of Bihar, Rajendra Prasad Agarwal, Gangadhar Agarwal and Leeladhar Agarwal
Patna High Court · (2011) 09 PAT CK 0036
Criminal Procedure Code, 1973 (CrPC) — Section 230, 313, 317Penal Code, 1860 (IPC) — Section 365, 382, 388, 389
High Courts28 Sept 2011Allowed
Siya Ram Singh Vs The State of Bihar
Patna High Court · (2011) 09 PAT CK 0035
High Courts28 Sept 2011Allowed
Raisuddin @ Galra Vs The State of Bihar
Patna High Court · (2011) 09 PAT CK 0034
High Courts28 Sept 2011Allowed
Anil Singh and Others Vs The State of Bihar
Patna High Court · (2011) 09 PAT CK 0019
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 147, 364
High Courts28 Sept 2011
Deo Mangal Memorial Trust Vs Union of India and Others
Patna High Court · (2012) 2 PLJR 492
Indian Medical Council Act, 1956 — Section 10A
High Courts28 Sept 2011
Snail Singh Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 499
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(3), 421
High Courts27 Sept 2011Dismissed
Mohan Sao Vs Smt. Indrawati Lal and Others
Patna High Court · (2011) 09 PAT CK 0171
High Courts27 Sept 2011Dismissed
Diwakar Mitra Vs State Of Bihar and Lalita Devi
Patna High Court · (2011) 09 PAT CK 0138
Penal Code, 1860 (IPC) — Section 323, 354
High Courts27 Sept 2011Dismissed
Shobha Kumari Vs The State of Bihar and Others
Patna High Court · (2012) 3 PLJR 697
Bihar Panchayat Prarambhik Shikshak (Niyojan Avam Seva Sart) Niyamavali, 2006 — Rule 9(vi)
High Courts27 Sept 2011Allowed
Anup Kumar and Another Vs Narain Prasad and Others
Patna High Court · (2011) 09 PAT CK 0106
High Courts27 Sept 2011Allowed
Uday Narayan Gupta and Another Vs Bijay Kumar Keshri
Patna High Court · (2011) 09 PAT CK 0105
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 15Constitution of India, 1950 — Article 227
High Courts27 Sept 2011
Bihar State Electricity Board Vs Regional Provident Fund Commissioner, Regional Office, R''Block, Patna-1 and Others The Regional Provident Fund Commissioner, Regional Office, R. - Block, Patna and Others Vs Bihar State Electricity Board and Another
Patna High Court · (2012) 133 FLR 939 : (2012) LLR 777 : (2012) 1 PLJR 248
Bihar Contract Labour (Regulation and Abolition) Rules, 1970 — Rule 72, 73Constitution of India, 1950 — Article 226Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 16, 17, 2, 6, 7A
High Courts27 Sept 2011Dismissed
Harendra Rai Vs State of Bihar
Patna High Court · (2011) 09 PAT CK 0027
Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 147, 148, 326