COURT ARCHIVE

Patna High Court judgments

53,213 judgments · page 885 of 2,661

High Courts27 Sept 2011

Sanjai Paswan, Ramji Paswan and Binay Paswan Vs State of Bihar

Patna High Court · (2012) 1 PLJR 252

Arms Act, 1959 — Section 25, 26, 27Criminal Procedure Code, 1973 (CrPC) — Section 164, 207Penal Code, 1860 (IPC) — Section 302, 307, 34, 399, 402

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High Courts27 Sept 2011Dismissed

Md. Shami Uddin Vs The State of Bihar and Others

Patna High Court · (2011) 09 PAT CK 0018

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High Courts27 Sept 2011Dismissed

Sita Ram Sao Vs Smt. Shanti Devi

Patna High Court · (2011) 09 PAT CK 0014

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High Courts27 Sept 2011Allowed

Manju Devi and Others Vs M/s Muzaffarpur Motor Transport Co-operative Society, Muzaffarpur, Mohalla-lmplichatti, P.S.-Town, District-Muzaffarpur and Another

Patna High Court · (2011) 09 PAT CK 0011

Motor Vehicles Act, 1988 — Section 173

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High Courts26 Sept 2011Dismissed

Mohan Jee Yadav Vs The State of Bihar and Others

Patna High Court · (2012) 4 PLJR 995

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High Courts26 Sept 2011Dismissed

Bindeshwari Singh and Others Vs The State Of Bihar and Others

Patna High Court · (2011) 09 PAT CK 0097

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High Courts26 Sept 2011

Bhikhari Prasad Vs The State of Bihar and Others

Patna High Court · (2012) 1 PLJR 157

Penal Code, 1860 (IPC) — Section 34, 347, 384

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High Courts26 Sept 2011Allowed

Md. Chand Vs The State of Bihar

Patna High Court · (2011) 09 PAT CK 0077

Arms Act, 1959 — Section 25, 26, 27Penal Code, 1860 (IPC) — Section 307, 323, 324

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High Courts26 Sept 2011Allowed

Khodadin Ansari Vs The State of Bihar

Patna High Court · (2012) 2 PLJR 52

Penal Code, 1860 (IPC) — Section 379, 39, 413, 414

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High Courts26 Sept 2011Dismissed

Madhuri Kumar Singh Vs The State of Bihar

Patna High Court · (2011) 09 PAT CK 0061

Bihar Forest Produce (Regulation of Trade) Act, 1984 — Section 20Forest Act, 1927 — Section 42

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High Courts26 Sept 2011Dismissed

Balmiki Singh, Smt. Indira Devi, Amarjeet Kumar and Samarjeet Kumar Vs The State of Bihar and Others

Patna High Court · (2011) 09 PAT CK 0060

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High Courts26 Sept 2011Allowed

Kishor Prasad Vs The State of Bihar and Others

Patna High Court · (2012) 2 PLJR 12

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High Courts23 Sept 2011Allowed

Dr. Jagat Kishore Sharan Vs The State of Bihar and Others

Patna High Court · (2011) 09 PAT CK 0141

Penal Code, 1860 (IPC) — Section 409, 420

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High Courts23 Sept 2011Dismissed

Nishit Kumar Vs The State of Bihar

Patna High Court · (2011) 09 PAT CK 0129

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High Courts23 Sept 2011Dismissed

Bhagwat Rai, Mannu Rai and Parmeshwar Rai Vs The State of Bihar

Patna High Court · (2011) 09 PAT CK 0093

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High Courts23 Sept 2011Dismissed

Jagdeo Chaudhary Vs The State of Bihar

Patna High Court · (2011) 09 PAT CK 0059

Penal Code, 1860 (IPC) — Section 375, 376

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High Courts23 Sept 2011Dismissed

Dhananjay Kumar Vs The State of Bihar and Others

Patna High Court · (2012) 2 PLJR 245

Penal Code, 1860 (IPC) — Section 380, 457

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High Courts23 Sept 2011

Virendra Prasad Singh ''Gautam'' Vs The Bihar Rajya Sahkari Bhumi Vikas Bank Simit and Others

Patna High Court · (2011) 09 PAT CK 0012

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High Courts23 Sept 2011Allowed

Bihar Agricultural Produce Marketing Board Vs Commissioner of Income Tax

Patna High Court · (2012) 205 TAXMAN 378

Companies Act, 1956 — Section 617Income Tax Act, 1961 — Section 10(23C), 11, 11(2)(a), 12, 139

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High Courts23 Sept 2011Allowed

Wakif Mian @ Makaiya Mian Vs The State of Bihar

Patna High Court · (2012) 4 PLJR 788

Penal Code, 1860 (IPC) — Section 302, 307, 324, 34

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