High Courts13 Oct 2011
Murali Manohar Lall Vs The State of Bihar and Others
Patna High Court · (2013) 1 PLJR 68
COURT ARCHIVE
Patna High Court judgments
53,213 judgments · page 883 of 2,661
High Courts13 Oct 2011
Sheo Shankar Das Vs The State of Bihar and Others
Patna High Court · (2011) 10 PAT CK 0001
High Courts12 Oct 2011Allowed
Mahendra Prasad Vs The State of Bihar
Patna High Court · (2011) 10 PAT CK 0019
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20B(2), 52, 52A, 55
High Courts30 Sept 2011Dismissed
Dipak Kumar @ Dilip and Shankar Sao Vs The State of Bihar
Patna High Court · (2011) 09 PAT CK 0120
High Courts30 Sept 2011Allowed
The Bihar State Financial Corporation Vs Alakh Saran @Alakh Saran Singh
Patna High Court · AIR 2012 Patna 35 : (2012) 3 BC 394 : (2012) 1 PLJR 308
High Courts30 Sept 2011Allowed
Neha Fertilizer and Others Vs The State of Bihar and Others
Patna High Court · (2012) 1 PLJR 664
High Courts30 Sept 2011Allowed
Dukhani Dhobin Vs The State of Bihar
Patna High Court · (2011) 09 PAT CK 0075
Penal Code, 1860 (IPC) — Section 299, 302, 304
High Courts30 Sept 2011Allowed
Ajay Kumar Sinha Vs The State of Bihar
Patna High Court · (2011) 09 PAT CK 0074
High Courts29 Sept 2011Allowed
Chandrama Sah Vs The State of Bihar
Patna High Court · (2012) 1 PLJR 821
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302
High Courts29 Sept 2011Dismissed
Union of India (UOI) Vs Rajesh Kumar and Others
Patna High Court · (2011) 09 PAT CK 0169
High Courts29 Sept 2011Dismissed
Bindeshwar Choudhary Vs The State of Bihar, Jhantu Sada
Patna High Court · (2011) 09 PAT CK 0165
Penal Code, 1860 (IPC) — Section 323, 324, 34, 341, 342
High Courts29 Sept 2011Dismissed
National Insurance Company Limited Vs Mosomat Asha Devi and Others
Patna High Court · (2012) 2 TAC 133
Motor Vehicles Act, 1988 — Section 149, 149(2), 149(7), 163A, 165Penal Code, 1860 (IPC) — Section 279, 304A, 337
High Courts29 Sept 2011Allowed
Sudeb Kumar Mookherjee Vs The State of Bihar and Others
Patna High Court · (2012) 1 PLJR 408
Bihar Service Code, 1952 — Rule 103
High Courts29 Sept 2011Dismissed
Smt. Monaka Devi Mishra and Others Vs The State of Bihar and Others
Patna High Court · (2012) 3 PLJR 753
Penal Code, 1860 (IPC) — Section 120B, 465
High Courts29 Sept 2011Dismissed
Rajendra Prasad Singh Vs The State of Bihar thru. Vigilance
Patna High Court · (2012) 1 PLJR 163
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 109, 120B, 201, 409, 465Prevention of Corruption Act, 1947 — Section 3, 4, 6
High Courts29 Sept 2011Allowed
Someshwar Mishra and Smt. Gauri Devi Vs The State of Bihar
Patna High Court · (2011) 09 PAT CK 0069
High Courts29 Sept 2011Dismissed
Abhijit Kumar Vs The State of Bihar and Dinesh Kumar
Patna High Court · (2011) 09 PAT CK 0054
Minimum Wages Act, 1948 — Section 22A
High Courts29 Sept 2011
Sharat Kumar Sinha Vs The State of Bihar and Others
Patna High Court · (2011) 09 PAT CK 0048
High Courts29 Sept 2011Allowed
Kanhaiya Lal Darek and Others Vs The State of Bihar and Another
Patna High Court · (2011) 09 PAT CK 0045
High Courts29 Sept 2011Dismissed
Shri Bhagwan Singh Vs The State of Bihar and Others
Patna High Court · (2011) 09 PAT CK 0044