High Courts18 Oct 2011Dismissed
MD. Sarfuddin Vs State of Bihar and Another
Patna High Court · (2012) 1 DMC 360
Dowry Prohibition Act, 1961 — Section 3A, 4Penal Code, 1860 (IPC) — Section 498A
COURT ARCHIVE
Patna High Court judgments
53,213 judgments · page 882 of 2,661
High Courts18 Oct 2011
Nutan Mishra Vs Smt. Geeta Devi and Others
Patna High Court · (2012) 2 PLJR 552
Benami Transactions (Prohibition) Act, 1988 — Section 4Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 7 Rule 11(d), 115
High Courts18 Oct 2011Allowed
Bhawnath Jha and Another Vs The State of Bihar and Another
Patna High Court · (2011) 10 PAT CK 0023
Criminal Procedure Code, 1973 (CrPC) — Section 204, 482Penal Code, 1860 (IPC) — Section 323, 406, 498A
High Courts18 Oct 2011Dismissed
Ajay Kumar Vs State Election Commission, Bihar at Patna and Others
Patna High Court · AIR 2012 Patna 40 : (2012) 3 PLJR 347
Bihar Panchayat Raj Act, 2006 — Section 135, 135(1), 136(1), 136(2), 137Constitution of India, 1950 — Article 243(2), 243F, 243F(2), 243K, 243O
High Courts18 Oct 2011Allowed
Anirudh Sharma and Others Vs The State of Bihar and Another
Patna High Court · (2012) 1 PLJR 265
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Penal Code, 1860 (IPC) — Section 420, 467, 471
High Courts17 Oct 2011Dismissed
Mohan Prasad Rastogi Vs The State of Bihar and Others
Patna High Court · (2012) 1 PLJR 112
Bihar Municipal Act, 2007 — Section 25, 25(1), 25(2), 25(3), 25(4)Bihar Panchayat Raj Act, 2006 — Section 44, 44(3), 44(4)
High Courts17 Oct 2011Allowed
Yogendra Kumar Singh and Others Vs The State of Bihar
Patna High Court · (2012) 1 PLJR 197
Bihar Special Courts Act, 2009 — Section 13, 14, 15, 15(1), 17Prevention of Corruption Act, 1988 — Section 13(2)
High Courts17 Oct 2011Allowed
Bidupur Prakhand Mahila Matasyajivi Swablambi Sahakari Samiti Ltd. and Another Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 737
Bihar Fish Jalkar Management Act, 2006 — Section 12(ii), 12(iii)
High Courts15 Oct 2011Allowed
Leela Devi Sah and Others Vs Mishri Roy and Others
Patna High Court · (2012) 1 PLJR 750
Motor Vehicles Act, 1988 — Section 173
High Courts15 Oct 2011
Branch Manager, National Insurance Company Ltd. Vs Ram Kumari Devi and Another
Patna High Court · (2011) 10 PAT CK 0024
Motor Vehicles Act, 1988 — Section 173
High Courts14 Oct 2011Allowed
The Branch Manager, New India Assurance Company Ltd. Branch Office, Bhagalpur and The Divisional Manager, New India Assurance Company Ltd. Red Cross, Bhawan, North Gandhi Maidan, Patna Vs Shobha Kumari and Others
Patna High Court · (2011) 10 PAT CK 0047
High Courts14 Oct 2011Dismissed
Harendra Pratap Singh, Advocate Vs The State of Bihar and Others
Patna High Court · (2012) 1 PLJR 176
High Courts14 Oct 2011
Jalim Prasad Yadav Vs The State of Bihar and Others
Patna High Court · (2012) 1 PLJR 406
High Courts13 Oct 2011Allowed
Md. Ayub Ali and Others Vs Alamgir Khan and Others
Patna High Court · (2012) 2 PLJR 426
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, Order 22 Rule 3, Order 22 Rule 9Limitation Act, 1963 — Section 5
High Courts13 Oct 2011Dismissed
Kamruddin Mian @ Kamru Mian Vs The State of Bihar
Patna High Court · (2011) 10 PAT CK 0032
Penal Code, 1860 (IPC) — Section 395
High Courts13 Oct 2011Allowed
Sukhdeo Paswan Vs The State of Bihar and Others
Patna High Court · (2012) 1 PLJR 640
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2)Constitution of India, 1950 — Article 227
High Courts13 Oct 2011
Kapildeo Prasad Sinha Vs The State of Bihar and Others
Patna High Court · (2012) 1 PLJR 629
High Courts13 Oct 2011Allowed
Sri Bhagwan Koeri @ Sri Bhagwan Prasad Vs The State of Bihar
Patna High Court · (2011) 10 PAT CK 0027
Penal Code, 1860 (IPC) — Section 395
High Courts13 Oct 2011Dismissed
Vachanendra Kumar Deepam Vs The Bihar Staff Selection and Others
Patna High Court · (2011) 10 PAT CK 0010
High Courts13 Oct 2011Allowed
Mahendra Prasad Sharma Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 655
Constitution of India, 1950 — Article 14