High Courts21 Oct 2011Dismissed
Prakash Tanti Vs The State of Bihar and Others
Patna High Court · (2012) 3 PLJR 90
Constitution of India, 1950 — Article 14, 16
COURT ARCHIVE
Patna High Court judgments
53,213 judgments · page 881 of 2,661
High Courts21 Oct 2011
Awadhesh Upadhayay Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 678
Bihar Pension Rules, 1950 — Rule 43B
High Courts21 Oct 2011Dismissed
Dr. Seema Kumari Vs The State of Bihar and Others
Patna High Court · (2011) 10 PAT CK 0021
High Courts21 Oct 2011Allowed
Kapil Muni Rai Vs The State of Bihar and The State Transport Secretary, Bihar, Patna
Patna High Court · (2011) 10 PAT CK 0017
High Courts21 Oct 2011
Raj Kumar Paswan Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 6
High Courts21 Oct 2011Allowed
Pankaj Kumar Mukul Vs The State of Bihar and Others
Patna High Court · (2012) 3 PLJR 749
High Courts20 Oct 2011Allowed
Fakira Sahani Vs The State of Bihar
Patna High Court · (2011) 10 PAT CK 0049
Penal Code, 1860 (IPC) — Section 376
High Courts20 Oct 2011Dismissed
Dinesh Vadiwala @ Dinesh Badiwala @ Vadivala Dinesh Sukha Bhai, Satyabrata Sen Gupta, Ermakatuprambil Lazar Sebastean and Rahuldeo Vs The State of Bihar, Mr. Jagdish Choudhary, Deputy Superintendent of Police, Patna Sadar, Patna, Mr. Chandraket Singh, Sub-Inspector of Police, Gandhi Maidan Police Station, Patna-4 and Mr. Anupam Pryadarshi
Patna High Court · (2011) 10 PAT CK 0048
High Courts20 Oct 2011Allowed
Abhishek Kumar Sharma @ Nepali Vs The State of Bihar and Others
Patna High Court · (2012) 1 PLJR 121
High Courts20 Oct 2011Dismissed
Mahesi Sah and Others Vs The State of Bihar
Patna High Court · (2011) 10 PAT CK 0026
Penal Code, 1860 (IPC) — Section 323, 427, 447, 452
High Courts20 Oct 2011Allowed
Arbind Kumar @ Arvind Kr. Thakur Vs The State of Bihar and Others
Patna High Court · (2012) 1 PLJR 525
High Courts19 Oct 2011Dismissed
Mostt. Dularo Devi and Others Vs Mostt. Asturna Devi and Others
Patna High Court · AIR 2012 Patna 16
Specific Relief Act, 1877 — Section 16
High Courts19 Oct 2011Allowed
State Bank of India Vs Tapnarain Singh and Anr
Patna High Court · AIR 2012 Patna 52 : (2012) 2 PLJR 48
High Courts19 Oct 2011Dismissed
The State of Bihar and Others Vs Anjani Kumar
Patna High Court · (2011) 10 PAT CK 0045
High Courts19 Oct 2011Allowed
Mahendra Nath Choudhury Vs The State of Bihar and Others
Patna High Court · (2012) 1 PLJR 129
High Courts19 Oct 2011
Ram Bilash Yadav and Others Vs State of Bihar
Patna High Court · (2011) 10 PAT CK 0039
High Courts19 Oct 2011Dismissed
Dr. Brahma Deo Prasad Vs The State of Bihar and Others The State of Bihar Vs Jhulan Yadava, Lallan Yadava and Sukesh Yadava The State of Bihar Vs Ranjit Sao, Jhulan Yadav, Lalan Yadav and Sukesh Yadav
Patna High Court · (2011) 10 PAT CK 0018
High Courts19 Oct 2011Allowed
Arvind Kumar and Others Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 55
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 32
High Courts19 Oct 2011Allowed
Laxmi Rai and Others Vs Sanjai Bhattacharya and Others
Patna High Court · (2012) 2 PLJR 547
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 1(1), Order 23 Rule 3, Order 32 Rule 1, Order 32 Rule 14Constitution of India, 1950 — Article 136
High Courts19 Oct 2011
Manju Chaudhary Vs Bhupendra Narayan Mandal University and Others
Patna High Court · (2012) 3 PLJR 773
Evidence Act, 1872 — Section 108