High Courts09 Nov 2011Allowed
Munni Devi Vs The State of Bihar, Bashishth Shahi and Vijay Kumar Shahi
Patna High Court · (2011) 11 PAT CK 0073
COURT ARCHIVE
Patna High Court judgments
53,213 judgments · page 879 of 2,661
High Courts09 Nov 2011Allowed
Rajni Bara Vs The State of Bihar and Others
Patna High Court · (2011) 11 PAT CK 0056
High Courts09 Nov 2011
Jaya Sinha Vs Anil Kumar
Patna High Court · (2012) 1 DMC 297
Hindu Marriage Act, 1955 — Section 24
High Courts09 Nov 2011Allowed
Prem Lal Sah and Shankar Sah Vs The State of Bihar
Patna High Court · (2011) 11 PAT CK 0047
High Courts09 Nov 2011Dismissed
Ganesh Mishra Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 534
Bihar Land Reforms Act, 1950 — Section 4(g)
High Courts09 Nov 2011Dismissed
Md. Madihuzzaman Vs The State of Bihar and Others
Patna High Court · (2012) 4 PLJR 425
High Courts08 Nov 2011Allowed
Lallan Prasad Singh Vs State of Bihar and Others
Patna High Court · AIR 2012 Patna 55 : (2012) 1 PLJR 728
Constitution of India, 1950 — Article 226Electricity Act, 2003 — Section 161Motor Vehicles Act, 1988 — Section 166
High Courts08 Nov 2011Allowed
Rajeshwar Prasad and Others Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 525
Bihar Municipal Act, 2007 — Section 2, 21(2), 25(4), 46(7), 51Constitution of India, 1950 — Article 100, 100(1), 189, 243W
High Courts08 Nov 2011Allowed
Lallan Prasad Singh Vs The State of Bihar and Others
Patna High Court · AIR 2012 Patna 55 : (2012) 1 PLJR 728
Constitution of India, 1950 — Article 226Electricity Act, 2003 — Section 161Motor Vehicles Act, 1988 — Section 166
High Courts08 Nov 2011Allowed
Rajesh Thakur @ Rajesh Kumar Thakur and Bablu Thakur @ Bablu Kumar Thakur Vs State of Bihar
Patna High Court · (2011) 11 PAT CK 0039
Arms Act, 1959 — Section 25(1B), 26(2)
High Courts08 Nov 2011Allowed
Dr. Shree Narayan Pandit Vs The State of Bihar and Others
Patna High Court · (2013) 1 PLJR 747
High Courts04 Nov 2011
Arun Kumar Vs The State of Bihar and Others
Patna High Court · (2013) 1 PLJR 130
Bihar Non-Government Primary Schools (Take Over) Act, 1976 — Section 8
High Courts04 Nov 2011Allowed
Lal Chandra Agrawal Vs Sri Rajkishore and Another
Patna High Court · (2012) 2 PLJR 661
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227
High Courts04 Nov 2011Allowed
Yamuna Nayak @ Jamuna Nayak Vs The State of Bihar and Others
Patna High Court · (2012) 1 PLJR 168
High Courts04 Nov 2011Allowed
Kailash Chaudhary Vs The State of Bihar, Bablu Yadav
Patna High Court · (2011) 11 PAT CK 0076
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 364, 365, 384, 386
High Courts04 Nov 2011Dismissed
Vyas Narain Singh Vs The State of Bihar, Shyam Karan Pandey and Others
Patna High Court · (2011) 11 PAT CK 0075
High Courts04 Nov 2011Allowed
Ajay Ram and Shama Devi Vs State of Bihar
Patna High Court · (2011) 11 PAT CK 0038
Penal Code, 1860 (IPC) — Section 201, 304B
High Courts04 Nov 2011Dismissed
Jitendra Kumar Rajak Vs The State of Bihar and Others
Patna High Court · (2011) 11 PAT CK 0037
High Courts04 Nov 2011Allowed
Mangal Prasad Vs The Bihar State Electricity Board and Others
Patna High Court · (2012) 2 PLJR 691
Constitution of India, 1950 — Article 226
High Courts04 Nov 2011Dismissed
Dhanwarti Devi Vs The State of Bihar and Others
Patna High Court · (2012) 3 PLJR 778
Constitution of India, 1950 — Article 226, 227, 243F, 243O, 243O(b)