High Courts14 Nov 2011
Mithilesh Mishra and Others Vs The State of Bihar and Others
Patna High Court · (2011) 11 PAT CK 0113
COURT ARCHIVE
Patna High Court judgments
53,213 judgments · page 878 of 2,661
High Courts14 Nov 2011Dismissed
Prakash Jha Vs The State of Bihar
Patna High Court · (2011) 11 PAT CK 0111
Criminal Procedure Code, 1973 (CrPC) — Section 220, 227, 228Penal Code, 1860 (IPC) — Section 302, 304, 304B, 34
High Courts14 Nov 2011Allowed
Prahlad Dubey Vs The State of Bihar
Patna High Court · (2011) 11 PAT CK 0110
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 52, 55
High Courts14 Nov 2011Dismissed
M/s Md. Ahmad Mumtaz Ahmad and Others Vs The Bihar State Agricultural Marketing Board and Others
Patna High Court · (2012) 1 PLJR 203
Bihar Agricultural Produce Markets Act, 1960 — Section 38Constitution of India, 1950 — Article 14
High Courts14 Nov 2011Dismissed
Rajesh Kumar Tiwary Vs State of Bihar and Another
Patna High Court · (2012) 1 PLJR 757
Criminal Procedure Code, 1973 (CrPC) — Section 144, 197, 202, 482Penal Code, 1860 (IPC) — Section 323, 504, 506
High Courts14 Nov 2011Allowed
Madan Yadav Vs The State of Bihar
Patna High Court · (2011) 11 PAT CK 0062
Penal Code, 1860 (IPC) — Section 307, 324, 34
High Courts14 Nov 2011Dismissed
Sri Rishikesh Kumar Vs Sri Binay Kumar Srivastva and Others
Patna High Court · (2012) 1 PLJR 259
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Constitution of India, 1950 — Article 226, 227Transfer of Property Act, 1882 — Section 52
High Courts14 Nov 2011Allowed
India Fruit Company Vs The State of Bihar and Others
Patna High Court · (2012) 1 PLJR 446
Bihar Agricultural Produce Markets Rules, 1975 — Rule 102, 98, 99
High Courts14 Nov 2011Allowed
Lal Kishore Yadav @ Bhuar Yadav Vs The State of Bihar
Patna High Court · (2011) 11 PAT CK 0029
Bihar and Orissa Excise Act, 1915 — Section 47(A)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(B)(1), 52A, 55
High Courts14 Nov 2011Allowed
Surendra Chauhan and Others Vs The State of Bihar
Patna High Court · (2011) 11 PAT CK 0022
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 379
High Courts14 Nov 2011Dismissed
Binda Thakur Vs The State of Bihar and Others
Patna High Court · (2012) 3 PLJR 181
Constitution of India, 1950 — Article 311
High Courts11 Nov 2011
Dr. Bhubneshwar Singh Vs The State of Bihar and Others
Patna High Court · (2012) 4 PLJR 435
Civil Services (Classification, Control and Appeal) Rules — Rule 55
High Courts11 Nov 2011Dismissed
Branch Manager, Oriental Insurance Company Ltd Vs Md. Jahur and Others
Patna High Court · (2012) 2 TAC 122
Motor Vehicles Act, 1988 — Section 173Penal Code, 1860 (IPC) — Section 279, 304A, 427
High Courts11 Nov 2011Allowed
Parmanand Jayaswal and Another Vs State of Bihar and Another
Patna High Court · (2012) 1 PLJR 639
Criminal Procedure Code, 1973 (CrPC) — Section 192, 319
High Courts11 Nov 2011
Smt. Kanchan Devi and Others Vs The State of Bihar and Others
Patna High Court · (2012) 1 PLJR 745
Bihar and Orissa Municipal Survey Act, 1920 — Section 9
High Courts11 Nov 2011Dismissed
Dudh Nath Singh Vs Sheonath Singh (since dead) and substituted by (i) Most Bhorni Kuar (ii) Baliram Singh (iii) Parushram Singh (iv) Shambhu Nath Singh (v) Narander Singh (vi) Santosh Kumar Singh (vii) Raj Kumari Devi (viii) Indu Devi
Patna High Court · (2011) 11 PAT CK 0044
High Courts11 Nov 2011
Umesh Chandra Verma Vs The Bihar State Housing Board and Manager Landed Property cum Joint Secretary, Bihar State Housing Board, Patna
Patna High Court · (2011) 11 PAT CK 0028
High Courts11 Nov 2011
M/s. Sri Ambika Sales Corporation Vs The State of Bihar and Others
Patna High Court · (2011) 11 PAT CK 0001
High Courts09 Nov 2011Allowed
Ram Bachan Singh and Others Vs The State of Bihar and Basgeet Pasi and Others
Patna High Court · (2011) 11 PAT CK 0106
Penal Code, 1860 (IPC) — Section 323, 34, 379, 420, 504
High Courts09 Nov 2011Allowed
Pawan Kumar Sharma and Others Vs The State of Bihar, Rameshwar Pandey, Ranjan Kumar Chouhan and Rai Birendra Prasad
Patna High Court · (2011) 11 PAT CK 0074