High Courts21 Nov 2011
Jagarnath Mahto Vs State of Bihar
Patna High Court · (2011) 11 PAT CK 0123
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 366A, 376
COURT ARCHIVE
Patna High Court judgments
53,213 judgments · page 876 of 2,661
High Courts21 Nov 2011
Ful Kumari Devi Vs State of Bihar and Others
Patna High Court · (2012) 2 PLJR 13
High Courts21 Nov 2011
Senior Divisional Engineer(Co-Ord.), Eastern Railway, Mugalsarai and Ramesh Kumar Vs The State of Bihar, The Secretary, Department of Forest and Environment, Government of Bihar, Patna, Divisional Forest Officer, Shahabad Range, Sasaram, District-Rohtas and Sri Narvadeshwar Prasad Sinha, Forest Range Officer, Darigaon Rank, Sahabadganj Forest, Sasaram
Patna High Court · (2011) 11 PAT CK 0048
High Courts21 Nov 2011Allowed
Ram Bachan Dubey (since dead), Most. Sharda Kuer Dubey, Surendra Kumar Dubey and Satyendra Kumar Dubey Vs The State of Bihar and Others
Patna High Court · (2011) 11 PAT CK 0021
High Courts18 Nov 2011Allowed
Rajdeo Mahto and Others Vs The State of Bihar
Patna High Court · (2011) 11 PAT CK 0130
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 107, 207, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts18 Nov 2011Allowed
Bouku Mandal Vs Sugiya Devi
Patna High Court · (2011) 11 PAT CK 0071
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts18 Nov 2011Allowed
Shyam Bihari Singh Vs The State of Bihar and Ram Dhari Singh
Patna High Court · (2011) 11 PAT CK 0058
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 307, 324
High Courts18 Nov 2011Allowed
Kobi Rai, Mahendra Rai, Paras Rai and Sahdeo Rai Vs The State of Bihar
Patna High Court · (2011) 11 PAT CK 0051
Criminal Procedure Code, 1973 (CrPC) — Section 207Penal Code, 1860 (IPC) — Section 302, 323, 34
High Courts18 Nov 2011Dismissed
Mohammad Rabban Khan Vs The State of Bihar and mad Saraj Sah
Patna High Court · (2011) 11 PAT CK 0050
High Courts18 Nov 2011Dismissed
Rajendra Thakur and Others Vs The State of Bihar
Patna High Court · (2011) 11 PAT CK 0049
High Courts18 Nov 2011Dismissed
Meena Mishra Vs The State of Bihar and Others
Patna High Court · (2012) 1 PLJR 366
Constitution of India, 1950 — Article 14, 311
High Courts18 Nov 2011Dismissed
Prushottam Pharmaceuticals Authorized Stockiest of M/s Rajasthan Drugs and Pharmaceuticals Ltd. Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 89
Bihar Reorganisation Act, 2000 — Section 2, 27, 50, 51, 53
High Courts18 Nov 2011
Senior Divisional Engineer(2), Eastern Railway, Mugalsarai and Abhay Kumar Pandy Vs The State of Bihar, The Secretary, Department of Forest and Environment, Government of Bihar, Patna, Divisional Forest Officer, Shahabad Range, Sasaram, District-Rohtas and Sri Suresh Prasad, Range Officer, Shahabad Range, Rohtas
Patna High Court · (2011) 11 PAT CK 0020
High Courts18 Nov 2011Allowed
Sunil Kumar Gupta Vs The State of Bihar
Patna High Court · (2011) 11 PAT CK 0017
Criminal Procedure Code, 1973 (CrPC) — Section 299, 313, 82, 83Penal Code, 1860 (IPC) — Section 367
High Courts18 Nov 2011Dismissed
Mohan Sahni and Another Vs The State of Bihar and Others
Patna High Court · (2012) 3 PLJR 720
Bihar Fish Jalkar Management Act, 2006 — Section 8(iii)
High Courts17 Nov 2011
Raghunath Poddar Vs The State of Bihar and Others
Patna High Court · (2012) 4 PLJR 588
High Courts17 Nov 2011Allowed
Baliram Prasad and Nityanand Sharma Vs The State of Bihar
Patna High Court · (2011) 11 PAT CK 0101
High Courts17 Nov 2011Allowed
Umesh Chandra Jha Vs The State of Bihar and Others
Patna High Court · (2012) 1 PLJR 419
Civil Services Classification Appeal Rules, 2005 — Rule 14, 43
High Courts17 Nov 2011Allowed
Annie Joseph and Others Vs The State of Bihar and Another
Patna High Court · (2012) 2 PLJR 688
Criminal Procedure Code, 1973 (CrPC) — Section 202, 204, 482Penal Code, 1860 (IPC) — Section 405, 406, 415, 420
High Courts17 Nov 2011Dismissed
Ranjit Rana and Others Vs The State of Bihar and Others
Patna High Court · (2011) 11 PAT CK 0072