High Courts24 Nov 2011Dismissed
Uttam Kumar Vs The State of Bihar and Others
Patna High Court · (2012) 3 PLJR 334
COURT ARCHIVE
Patna High Court judgments
53,213 judgments · page 875 of 2,661
High Courts24 Nov 2011Dismissed
Shiv Narain Bansal Vs State of Bihar Ramji Prasad Jaiswal @ Ramjee Prasad Jaiswal, Ashok Kumar Jaiswal and Bal Mukund Jaiswal @ Prasad Jaiswal Vs State of Bihar
Patna High Court · (2011) 11 PAT CK 0069
Penal Code, 1860 (IPC) — Section 120B, 420, 440, 468, 471Prevention of Corruption Act, 1947 — Section 5(1), 5(2)
High Courts24 Nov 2011Allowed
Gonar Sahni and Others Vs The State of Bihar
Patna High Court · (2011) 11 PAT CK 0061
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 147, 148, 149, 201, 302
High Courts24 Nov 2011Dismissed
Bhim Ram Vs Kaushlya Devi, Krishna Prasad Yadav
Patna High Court · (2011) 11 PAT CK 0046
Penal Code, 1860 (IPC) — Section 467, 471
High Courts24 Nov 2011Allowed
Daya Sah and Others Vs State of Bihar
Patna High Court · (2011) 11 PAT CK 0045
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 147, 148, 149, 307
High Courts24 Nov 2011Dismissed
Mt. Prabhawati Mishra and Others Vs The State of Bihar and Others
Patna High Court · (2012) 1 PLJR 339
Land Acquisition (Amendment) Act, 1984 — Section 11, 11A, 12(2), 17, 17(1)
High Courts24 Nov 2011
Awadhesh Kumar Srivastava Vs Bihar State Food and Civil Supplies Corporation Ltd.
Patna High Court · (2012) 4 PLJR 441
Constitution of India, 1950 — Article 14, 16, 226
High Courts23 Nov 2011Dismissed
Jawahar Singh and Others Vs Suraj Narain Singh and Others
Patna High Court · (2011) 11 PAT CK 0107
High Courts23 Nov 2011
Binod Kumar Vs The State of Bihar and Others
Patna High Court · (2011) 11 PAT CK 0070
High Courts23 Nov 2011Dismissed
Smt. Usha Rani Rajgarhia Vs Union of India and Others
Patna High Court · (2011) 11 PAT CK 0068
High Courts23 Nov 2011Allowed
Prem Lal Yadav Vs Shiv Narayan Yadav and Others
Patna High Court · (2012) 2 PLJR 523
Constitution of India, 1950 — Article 227
High Courts22 Nov 2011Allowed
Saroj Devi Vs State of Bihar
Patna High Court · (2011) 11 PAT CK 0128
Penal Code, 1860 (IPC) — Section 304B
High Courts22 Nov 2011Dismissed
Lalit Modi Vs The State of Bihar and Satyandra Prasad @ Satyender Kumar Tiwari, Proprietor of Muzaffarpur Transport Corporation, Exhibition Road, Patna - 1
Patna High Court · (2011) 11 PAT CK 0122
Penal Code, 1860 (IPC) — Section 407
High Courts22 Nov 2011Allowed
Upendra Narayan Chaudhary Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 537
High Courts22 Nov 2011
Bhajan Prasad and Others Vs The National Institute of Technology and Others
Patna High Court · (2012) 2 PLJR 520
High Courts22 Nov 2011Dismissed
Ram Prasad Rai, Ram Eqbal Rai, Briga Rai and Girija Rai Vs The State of Bihar and Saraswati Devi
Patna High Court · (2011) 11 PAT CK 0067
Criminal Procedure Code, 1973 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 379
High Courts22 Nov 2011Dismissed
Mohd. Masood Akhtar and Others Vs Mohd. Shamshad Khan and Others
Patna High Court · (2011) 11 PAT CK 0066
High Courts21 Nov 2011Allowed
Bihar State Financial Corporation Vs Smt Madhuri Pandey
Patna High Court · (2012) 2 PLJR 466
High Courts21 Nov 2011Allowed
Sharda Devi Vs The State of Bihar and Durga Mahto
Patna High Court · (2011) 11 PAT CK 0125
Penal Code, 1860 (IPC) — Section 307, 324, 326, 341
High Courts21 Nov 2011Dismissed
Asharfi Rai and Others Vs The State of Bihar and Lalita Devi
Patna High Court · (2011) 11 PAT CK 0124
Criminal Procedure Code, 1973 (CrPC) — Section 320Penal Code, 1860 (IPC) — Section 147, 323, 452