High Courts17 Nov 2011Dismissed
Ramanand Singh Vs Anjay Kumar Singh and Others
Patna High Court · (2011) 11 PAT CK 0057
Penal Code, 1860 (IPC) — Section 147, 323, 325, 341, 379
COURT ARCHIVE
Patna High Court judgments
53,213 judgments · page 877 of 2,661
High Courts17 Nov 2011Allowed
Mokhtar Ahmad and Others Vs Aurangjeb Khan and Another
Patna High Court · (2011) 11 PAT CK 0055
High Courts17 Nov 2011Allowed
Rajeev Kumar Vs Ashok Kumar Singh, Ranjeet Kumar Prasad and Sashi Shekhar Prasad
Patna High Court · (2011) 11 PAT CK 0040
High Courts16 Nov 2011Allowed
Md. Miraj Vs The State of Bihar
Patna High Court · (2011) 11 PAT CK 0103
Arms Act, 1959 — Section 2, 25(1), 25(1A), 25(1B), 26(2)Penal Code, 1860 (IPC) — Section 307
High Courts16 Nov 2011Allowed
Nawal Kishore Yadav Vs State of Bihar
Patna High Court · (2011) 11 PAT CK 0102
Arms Act, 1959 — Section 25, 25(1B), 26, 35Penal Code, 1860 (IPC) — Section 353, 399, 402, 414
High Courts16 Nov 2011Dismissed
Sunil Yadav Vs The State of Bihar
Patna High Court · (2011) 11 PAT CK 0052
High Courts16 Nov 2011Dismissed
Nand Kishore Pandey Vs The State of Bihar and Others
Patna High Court · (2011) 11 PAT CK 0043
Penal Code, 1860 (IPC) — Section 409
High Courts16 Nov 2011Allowed
Bishudhari Pd. and Another Vs Mostt. Shanti Devi @ Tetri Devi and Others
Patna High Court · (2011) 11 PAT CK 0041
High Courts16 Nov 2011Allowed
Faiz Ahmad and Others Vs The State of Bihar
Patna High Court · (2012) 1 PLJR 360
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 384, 386, 406, 420
High Courts16 Nov 2011Dismissed
Azazul Haque Vs The State of Bihar and Others
Patna High Court · (2012) 1 PLJR 520
Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 5
High Courts15 Nov 2011Allowed
Ambika Devi Vs The State of Bihar through
Patna High Court · (2013) 2 BBCJ 229
High Courts15 Nov 2011Dismissed
Girish Kumar and Others Vs The State of Bihar
Patna High Court · (2011) 11 PAT CK 0126
Bihar Special Courts Act, 2009 — Section 13, 14, 15, 2Bihar Special Courts Rules, 2010 — Rule 11, 14Prevention of Corruption Act, 1988 — Section 13(2)
High Courts15 Nov 2011Allowed
Dr. Baidya Nath Prasad Singh and Another Vs The State of Bihar and Another
Patna High Court · (2012) 2 PLJR 3
Criminal Procedure Code, 1973 (CrPC) — Section 202, 204, 482Penal Code, 1860 (IPC) — Section 323, 427, 448, 504
High Courts15 Nov 2011Allowed
Madhu Gupta and Another Vs The State of Bihar and Another
Patna High Court · (2012) 1 PLJR 346
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 379, 448, 498A, 504
High Courts15 Nov 2011Allowed
Abdul Raquib, Iqbal Ahmad and Md. Fazal Rahman Vs The State of Bihar and Sunil Paswan @ Sunil Kumar
Patna High Court · (2011) 11 PAT CK 0085
High Courts15 Nov 2011Allowed
Ranjeet Kumar Rai @ Ranjeet Kumar Vs The State of Bihar
Patna High Court · (2012) 1 PLJR 703
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 53Penal Code, 1860 (IPC) — Section 376, 511
High Courts15 Nov 2011Dismissed
Ram Kishun Sah, Bhubneshwar Sah and Deo Narayan Sah Vs The State of Bihar and Hari Lal Sah
Patna High Court · (2011) 11 PAT CK 0042
Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 307, 323, 379Probation of Offenders Act, 1958 — Section 3, 4
High Courts15 Nov 2011
Ban Bihari Vs The Union of India and Others
Patna High Court · (2012) 2 PLJR 570
High Courts15 Nov 2011
Sudhir Kumar Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 636
High Courts14 Nov 2011Allowed
Shafique Ahmad and Another Vs State Bank of India and Others
Patna High Court · AIR 2012 Patna 37