High Courts30 Nov 2011Dismissed
Satyendra Kumar @ Rajeev Ranjan and Others Vs Most. Shakuntala Kumari Verma and Others
Patna High Court · (2012) 1 PLJR 437
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 23 Rule 3A, 151
COURT ARCHIVE
Patna High Court judgments
53,213 judgments · page 874 of 2,661
High Courts30 Nov 2011Allowed
R. Srinivashan Vs State of Bihar and Another
Patna High Court · (2012) 3 PLJR 728
Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 406
High Courts29 Nov 2011Dismissed
Professor Dr. Akhauri Madhu Rani Sinha Vs Mathura Prasad
Patna High Court · AIR 2012 Patna 62 : (2013) 3 PLJR 481
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 10, 10(1), 10(2), 11, 2Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151
High Courts29 Nov 2011Allowed
Branch Manager, National Insurance Company Ltd. Vs Most. Manju Devi and Others
Patna High Court · (2012) 3 PLJR 250
Motor Vehicles Act, 1988 — Section 140, 166, 173Penal Code, 1860 (IPC) — Section 279, 304(A)
High Courts29 Nov 2011Allowed
Rajendra Prasad Mahto Vs The State of Bihar and Dinesh Singh
Patna High Court · (2011) 11 PAT CK 0064
High Courts29 Nov 2011Allowed
Raghunandan Prasad Yadav @ Raghunandan Yadav and Others Vs The State of Bihar and Others
Patna High Court · (2011) 11 PAT CK 0063
High Courts29 Nov 2011Dismissed
Satya Narain Choudhary Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 40
Constitution of India, 1950 — Article 226
High Courts29 Nov 2011Dismissed
Metho Yadav Vs State of Bihar and Others
Patna High Court · (2012) 1 PLJR 598
Criminal Procedure Code, 1973 (CrPC) — Section 323, 482Penal Code, 1860 (IPC) — Section 149, 302, 34, 385
High Courts29 Nov 2011
Abdul Hakim and Another Vs The State of Bihar
Patna High Court · (2013) 1 PLJR 695
Penal Code, 1860 (IPC) — Section 302, 307, 34, 458
High Courts28 Nov 2011
Rasool Azam @ Raisool Azam @ Sukat Vs The Union of India
Patna High Court · (2012) 3 PLJR 713
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 19, 24, 27A, 36, 36A
High Courts25 Nov 2011Allowed
Bababu @ Babala Tanti and Others Vs State of Bihar
Patna High Court · (2011) 11 PAT CK 0127
Penal Code, 1860 (IPC) — Section 366A, 376
High Courts25 Nov 2011Dismissed
Jagdish Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2012) 1 PLJR 529
Criminal Procedure Code, 1973 (CrPC) — Section 468Penal Code, 1860 (IPC) — Section 34, 406
High Courts25 Nov 2011Dismissed
State of Bihar and Others Vs Ram Kumar Prasad and Others
Patna High Court · (2012) 1 PLJR 257
High Courts25 Nov 2011
Bishnudeo Bhandari Vs Mangani Lal Mandal
Patna High Court · (2011) 11 PAT CK 0065
High Courts25 Nov 2011Dismissed
Md. Ekwal Ahmand Vs State of Bihar
Patna High Court · (2011) 11 PAT CK 0019
Penal Code, 1860 (IPC) — Section 307, 324, 34
High Courts25 Nov 2011Allowed
Himanshu Kumar and Others Vs The State of Bihar and Dasrath Singh
Patna High Court · (2011) 11 PAT CK 0018
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts24 Nov 2011Allowed
Murlidhar Thakur Vs The State of Bihar
Patna High Court · (2011) 11 PAT CK 0121
Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 307, 323, 324Probation of Offenders Act, 1958 — Section 3, 4
High Courts24 Nov 2011
The State of Bihar and Others Vs Md. Wasiqur Rahman and Md. Shamim Akhtar
Patna High Court · (2011) 11 PAT CK 0109
High Courts24 Nov 2011Allowed
Dhananjay Kumar Pandey and Others Vs State of Bihar
Patna High Court · (2012) 2 PLJR 758
Criminal Procedure Code, 1973 (CrPC) — Section 313, 317, 82, 83
High Courts24 Nov 2011Allowed
Chandan Kumar Vs The State of Bihar
Patna High Court · (2012) 2 PLJR 584
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(2)Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 53