High Courts08 Dec 2011Allowed
The Bank of India and Others Vs Smt. Snehlata Saran @ Snehlata
Patna High Court · (2011) 12 PAT CK 0124
COURT ARCHIVE
Patna High Court judgments
53,213 judgments · page 872 of 2,661
High Courts08 Dec 2011Allowed
Brajesh Rai and Mahesh Rai Vs The State of Bihar
Patna High Court · (2011) 12 PAT CK 0123
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 34, 366
High Courts08 Dec 2011Dismissed
Sri Kishun Seth @ Sri Krishna Seth Ram Das Seth Vs Ram Adhar Seth* late Doo Saran Seth and Others
Patna High Court · (2012) 1 PLJR 434
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 27(1)Partition Act, 1893 — Section 4
High Courts08 Dec 2011Allowed
Jai Nath Ahir @ Jai Nath Yadav Vs The State of Bihar
Patna High Court · (2011) 12 PAT CK 0091
Penal Code, 1860 (IPC) — Section 395, 397
High Courts08 Dec 2011Dismissed
Vidya Sagar Prasad Vs The State of Bihar
Patna High Court · (2011) 12 PAT CK 0042
High Courts08 Dec 2011Allowed
Sheikh Salim Vs The State of Bihar
Patna High Court · (2011) 12 PAT CK 0041
Penal Code, 1860 (IPC) — Section 396
High Courts08 Dec 2011
The State of Bihar and Others Vs Pradip Kumar Joshi Pradip Kumar Joshi Joshi Vs The State of Bihar and Others
Patna High Court · (2012) 2 EFLT 944 : (2012) 1 PLJR 723
Bihar Minor Mineral Concession Rules, 1972 — Rule 26(4)
High Courts08 Dec 2011Dismissed
Dular Chand Sao and Others Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 15
Criminal Procedure Code, 1973 (CrPC) — Section 107, 147, 482
High Courts08 Dec 2011Dismissed
Poonam Sharma and Others Vs The State of Bihar and Others
Patna High Court · (2012) 1 PLJR 226
Bihar Education Code, 1961 — Article 358Bihar Municipal Elementary Teachers (Employment and Service Conditions) Rules, 2006 — Rule 8
High Courts08 Dec 2011
Pramod Kumar Singh Vs The State of Bihar
Patna High Court · (2011) 12 PAT CK 0028
High Courts08 Dec 2011Allowed
Ekta Sahkari Grih Nirman Samiti Ltd. Vs The Estate of late Ram Parichan Singh and Others
Patna High Court · (2013) 1 PLJR 944
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 47 Rule 1, Order 47 Rule 2Constitution of India, 1950 — Article 227Succession Act, 1925 — Section 263, 283(3)
High Courts07 Dec 2011Allowed
Abdus Salam @ Abdul Salam Vs The State of Bihar and Another Opp. Parties
Patna High Court · (2012) 2 PLJR 351
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 190, 190(1)(c), 202, 203, 482Penal Code, 1860 (IPC) — Section 395
High Courts07 Dec 2011Dismissed
Ram Baran Ram Vs The State of Bihar and Others
Patna High Court · (2011) 12 PAT CK 0096
High Courts07 Dec 2011
Mukund Sah Vs The State of Bihar
Patna High Court · (2013) 1 PLJR 699
Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts05 Dec 2011Allowed
Bachan Sah and Tiha Sah Vs The State of Bihar
Patna High Court · (2012) 4 PLJR 427
Criminal Procedure Code, 1973 (CrPC) — Section 161(3), 313Evidence Act, 1872 — Section 114, 32, 32(1), 60Penal Code, 1860 (IPC) — Section 147, 302, 323, 324, 34
High Courts05 Dec 2011Allowed
Afzal Hussain Vs The State of Bihar
Patna High Court · (2011) 12 PAT CK 0095
Arms Act, 1959 — Section 27, 27(1)Criminal Procedure Code, 1973 (CrPC) — Section 107, 161Penal Code, 1860 (IPC) — Section 109, 149, 201, 302, 304B
High Courts05 Dec 2011Dismissed
Jai Krishna Prasad Vs The Bihar State Road Transport Corporation, Parivahan Bhawan, R. Block, Patna and Others
Patna High Court · (2011) 12 PAT CK 0094
High Courts02 Dec 2011Allowed
Md. Ishaque Khan Vs The State of Bihar
Patna High Court · (2011) 12 PAT CK 0120
High Courts02 Dec 2011Dismissed
The State Of Bihar Vs Prabhunath Singh and Ors
Patna High Court · (2011) 12 PAT CK 0119
High Courts02 Dec 2011
The Bihar Public Service Commission and Others Vs Kailash Nath Yadav
Patna High Court · (2012) 2 PLJR 29