High Courts13 Dec 2011Dismissed
Shyam Prasad Bhattacharya Vs Smt. Shushmita Bhattacharya Kumari Priya
Patna High Court · (2012) 1 PLJR 349
Constitution of India, 1950 — Article 227Hindu Marriage Act, 1955 — Section 24
COURT ARCHIVE
Patna High Court judgments
53,213 judgments · page 871 of 2,661
High Courts13 Dec 2011Allowed
Bhartu Worah @ Bhartendu Worah and Another Vs The State of Bihar and Another
Patna High Court · (2012) 4 PLJR 335
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 415, 420
High Courts12 Dec 2011Allowed
Abu Bakar and Sk. Musahid Vs State of Bihar
Patna High Court · (2012) 1 PLJR 527
High Courts12 Dec 2011Allowed
Kailash Sahni Vs The State of Bihar
Patna High Court · (2011) 12 PAT CK 0125
Penal Code, 1860 (IPC) — Section 412
High Courts12 Dec 2011Allowed
Basudeo Singh Vs The State of Bihar and Others
Patna High Court · (2012) 1 PLJR 608
High Courts12 Dec 2011
Smt. Savitri Sharma Vs The State of Bihar and Others
Patna High Court · (2011) 12 PAT CK 0046
High Courts09 Dec 2011Allowed
Vijay Kumar Jha Vs The State Of Bihar and Divisional Forest Officer, Barachatti, Division-Barachatti, Gaya
Patna High Court · (2011) 12 PAT CK 0090
High Courts09 Dec 2011Dismissed
Alok Kumar Pandey Vs The State of Bihar
Patna High Court · (2012) 1 PLJR 661
Arms Act, 1959 — Section 27Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304B, 34
High Courts09 Dec 2011Allowed
Nandu Paswan and Others Vs The State of Bihar
Patna High Court · (2011) 12 PAT CK 0051
Penal Code, 1860 (IPC) — Section 395, 412
High Courts09 Dec 2011Allowed
Dipan Rai @ Bipin Bihari Rai, Damari Rai, Kawalpati Rai and Shree Ram Tiwari Vs The State of Bihar
Patna High Court · (2011) 12 PAT CK 0050
Penal Code, 1860 (IPC) — Section 307, 435
High Courts09 Dec 2011Allowed
Adya Bind @ Singh and Others Vs The State of Bihar
Patna High Court · (2011) 12 PAT CK 0049
Penal Code, 1860 (IPC) — Section 324, 34, 364
High Courts09 Dec 2011Allowed
Dharam Nath Prasad @ Dharam Nath Sah. and Dharamdeo Sah Vs The State of Bihar and Basmati Devi
Patna High Court · (2011) 12 PAT CK 0043
Penal Code, 1860 (IPC) — Section 420, 467, 468
High Courts09 Dec 2011Dismissed
The State of Bihar Vs Baidyanath Jha
Patna High Court · (2013) 1 PLJR 184
Penal Code, 1860 (IPC) — Section 109, 302, 34
High Courts09 Dec 2011
Shekhar Chandra Verma Vs State Information Commissioner, Bihar, The Secretary-Cum-Joint Registrar, State Information Commission, 4th Floor Suchana Bhawan, Bailey Road, Patna and Sanjay Kumar Azad
Patna High Court · (2011) 12 PAT CK 0035
High Courts09 Dec 2011Dismissed
Binay Kishore Prasad and Mr. Salahudding @ Salahuddin Vs The Union of India
Patna High Court · (2011) 12 PAT CK 0034
High Courts09 Dec 2011Allowed
Charanjivi Kumar @ Chiranjeev Kumar Vs The State of Bihar
Patna High Court · (2011) 12 PAT CK 0033
Arms Act, 1959 — Section 25, 25(1), 26Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 53Juvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 12, 12(3)
High Courts09 Dec 2011Allowed
Shri. Sukdeoji Vs Purushottam Sharma, Prahlad Sharma and Mostt. Name not known widow of Kedar Maharaj
Patna High Court · (2011) 12 PAT CK 0029
High Courts09 Dec 2011Dismissed
Ram Pravesh Pandey Vs The Union of India and Others
Patna High Court · (2012) 2 PLJR 687
High Courts09 Dec 2011Allowed
Pradip Chandra Thakur Vs The State of Bihar and Others
Patna High Court · (2012) 3 PLJR 609
Penal Code, 1860 (IPC) — Section 323, 34, 341
High Courts09 Dec 2011Allowed
Deoki Mandal Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 131
Police Act, 1949 — Section 7