COURT ARCHIVE

Patna High Court judgments

53,213 judgments · page 870 of 2,661

High Courts15 Dec 2011Allowed

Kameshwar Singh Vs The State Of Bihar and R.P. Singh, Branch Manager, B.S.F.C.

Patna High Court · (2011) 12 PAT CK 0070

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 420, 467, 468, 471State Financial Corporations Act, 1951 — Section 20, 29

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High Courts15 Dec 2011Allowed

Dr. Ashok Kumar Jha and Dr. Deo Nandan Prasad Vs The State of Bihar and Anil Kumar

Patna High Court · (2011) 12 PAT CK 0066

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High Courts15 Dec 2011Allowed

Shiv Narayan Sah and Others Vs The State of Bihar

Patna High Court · (2011) 12 PAT CK 0061

Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 307, 323, 324

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High Courts15 Dec 2011Allowed

Kedar Singh and Others Vs The State of Bihar

Patna High Court · (2011) 12 PAT CK 0060

Penal Code, 1860 (IPC) — Section 307, 323, 324, 34

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High Courts15 Dec 2011Allowed

Rewati Singh and Others Vs The State of Bihar

Patna High Court · (2011) 12 PAT CK 0044

Penal Code, 1860 (IPC) — Section 307, 34, 380

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High Courts15 Dec 2011Allowed

Dr. Rameshwar Nath Pandey Vs The State of Bihar and Others

Patna High Court · (2012) 3 PLJR 369

Bihar State Universities Act, 1976 — Section 26(6)(iv), 26(ii)(iii)

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High Courts14 Dec 2011Dismissed

Shiva Mangal Prasad and Others Vs State of Bihar and Others

Patna High Court · (2013) 1 PLJR 77

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High Courts14 Dec 2011Dismissed

Bipat Singh and Others Vs The State of Bihar and Another

Patna High Court · (2011) 12 PAT CK 0139

Criminal Procedure Code, 1973 (CrPC) — Section 145, 204, 482Penal Code, 1860 (IPC) — Section 147, 148, 379

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High Courts14 Dec 2011Allowed

Bhagwati Prasad Kyal and Anr Vs State of Bihar and Anr

Patna High Court · (2011) 12 PAT CK 0127

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High Courts14 Dec 2011

Dr. Ajay Kumar @ Dr. Ajay Kumar Choudhary Vs The State of Bihar and Another

Patna High Court · (2012) 4 PLJR 345

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 299, 300, 304, 304A, 34

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High Courts14 Dec 2011Dismissed

Mantu Singh @ Mantu Kumar Singh and Others Vs State of Bihar

Patna High Court · (2012) CriLJ 1226

Criminal Procedure Code, 1973 (CrPC) — Section 468, 468(2), 469, 482Penal Code, 1860 (IPC) — Section 323, 34, 341, 427, 447

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High Courts14 Dec 2011Allowed

M/s HPCL Biofuels Ltd. and Another Vs The Saraswati Industrial Syndicate Limited

Patna High Court · (2012) 1 PLJR 430

Constitution of India, 1950 — Article 226Entry Tax Act, 1976 — Section 3, 3(1)

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High Courts13 Dec 2011Allowed

Devendra Tiwari Vs The State of Bihar and Others

Patna High Court · (2011) 12 PAT CK 0086

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High Courts13 Dec 2011Allowed

Harendra Prasad Vs The State of Bihar and Others

Patna High Court · (2012) 3 PLJR 722

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High Courts13 Dec 2011Allowed

Dillo @ Bilo Yadav Vs The State of Bihar

Patna High Court · (2013) 1 PLJR 327

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34

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High Courts13 Dec 2011Allowed

Kranti Devi Yadav Vs The State of Bihar and Others

Patna High Court · (2011) 12 PAT CK 0059

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High Courts13 Dec 2011Dismissed

Nuzhat Iqbal and Others Vs The National Council for Teacher Education and Others

Patna High Court · (2012) 1 PLJR 707

Constitution of India, 1950 — Article 21ARight of Children to Free and Compulsory Education Act, 2009 — Section 23, 23(1), 23(2), 23(3), 38

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High Courts13 Dec 2011Allowed

Smt. Geeta Kumari Sri Ram Darshan Singh, Vill.+ P.O.-Bhitiharwa Ashram, P.S.- Gaunaha, District-West Champaran Vs The State of Bihar thru, the Principal Secretary, Social Welfare Department, Governmaent, of Bihar, Patna and Others

Patna High Court · (2012) 1 PLJR 698

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High Courts13 Dec 2011

Munni Devi Vs State of Bihar and Others

Patna High Court · (2011) 12 PAT CK 0047

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High Courts13 Dec 2011Dismissed

Dinesh Mahto Vs The State of Bihar and Others

Patna High Court · (2012) 2 PLJR 107

Criminal Procedure Code, 1973 (CrPC) — Section 177, 178, 179, 204, 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 34, 406, 498A

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