High Courts02 Dec 2011Allowed
Pushpa Das and Others Vs The State of Bihar and Others
Patna High Court · (2012) 1 PLJR 526
Patna University Act, 1976 — Section 84(B)
COURT ARCHIVE
Patna High Court judgments
53,213 judgments · page 873 of 2,661
High Courts02 Dec 2011Allowed
Kameshwar Singh Vs The State of Bihar and Others
Patna High Court · (2011) 12 PAT CK 0027
Penal Code, 1860 (IPC) — Section 148, 149, 307, 326, 379
High Courts02 Dec 2011Allowed
Vijay Singh and Another Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 771
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 287, 304(A)
High Courts01 Dec 2011Allowed
Indira Gandhi Institute of Medical Sciences Vs Ratnesh Kumar Choudhary and Others
Patna High Court · (2013) 1 PLJR 57
High Courts01 Dec 2011
Shatrughana Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2013) 1 PLJR 698
High Courts01 Dec 2011Allowed
Ram Nandan Rai @ Gitti Rai and Punit Rai Vs The State of Bihar
Patna High Court · (2011) 12 PAT CK 0121
Penal Code, 1860 (IPC) — Section 376
High Courts01 Dec 2011Allowed
Dr. Bhola Prasad Gupta Vs The State of Bihar and Others
Patna High Court · (2012) 3 PLJR 142
High Courts01 Dec 2011
Smt. Shobha Jha and Others Vs The State of Bihar and Another
Patna High Court · (2011) 12 PAT CK 0117
High Courts01 Dec 2011Dismissed
Ramjanam Mishra Vs Pramod Kumar Mishra @ Pramod Kumar
Patna High Court · (2012) 2 PLJR 35
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 73
High Courts01 Dec 2011Allowed
Sunita Kumari Poddar Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 633
Constitution of India, 1950 — Article 14, 16
High Courts01 Dec 2011Dismissed
Satyendra Prasad Vs The State of Bihar and Others
Patna High Court · (2012) 3 PLJR 275
Land Acquisition Act, 1894 — Section 17(4)
High Courts01 Dec 2011Allowed
Mrs. Meera Devi Vs The State of Bihar
Patna High Court · (2011) 12 PAT CK 0065
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 164, 368, 372, 373
High Courts01 Dec 2011Allowed
Suresh Pasi Vs The State of Bihar
Patna High Court · (2011) 12 PAT CK 0053
High Courts01 Dec 2011Allowed
Ugresh Thakur Vs The State of Bihar
Patna High Court · (2011) 12 PAT CK 0052
Penal Code, 1860 (IPC) — Section 395
High Courts01 Dec 2011Allowed
Ramashish Yadav @ Sipahijee Vs The State of Bihar
Patna High Court · (2011) 12 PAT CK 0030
Arms Act, 1959 — Section 25, 27, 35Penal Code, 1860 (IPC) — Section 307, 34, 399, 402
High Courts30 Nov 2011Allowed
The State of Bihar, The Principal Secretary, Department of Environment and Forest, Government of Bihar, Patna, The Conservator of Forest, Patna Circle, Patna and The Divisional Forest Officer, Nalanda Vs Vijay Kumar
Patna High Court · (2012) 2 EFLT 768 : (2012) 2 PLJR 676
Criminal Procedure Code, 1973 (CrPC) — Section 482Forest (Bihar Amendment) Act, 1990 — Section 52, 52(4), 52A, 52B, 52C
High Courts30 Nov 2011Dismissed
Shankar Sah @ Shankar Shaw Vs Vikash Kumar
Patna High Court · (2012) 2 PLJR 763
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1)(c), 15Constitution of India, 1950 — Article 227
High Courts30 Nov 2011Allowed
Parasuram Singh @ Punam Singh Vs The State of Bihar
Patna High Court · (2012) 2 PLJR 760
Arms Act, 1959 — Section 25(1)(a), 26(1)Constitution of India, 1950 — Article 12, 21
High Courts30 Nov 2011Allowed
Radha Raman Prasad Yadav Vs The State of Bihar and Others
Patna High Court · (2012) 1 PLJR 706