High Courts20 Sept 2011Dismissed
Md. Saiyad Vs The State of Bihar and Others
Patna High Court · (2012) 3 PLJR 129
Bihar Tenancy Act, 1885 — Section 48D
COURT ARCHIVE
Patna High Court judgments
53,213 judgments · page 887 of 2,661
High Courts19 Sept 2011Allowed
Surendra Paswan @ Surendra Kumar Paswan and Others Vs The State of Bihar
Patna High Court · (2011) 09 PAT CK 0131
Penal Code, 1860 (IPC) — Section 363, 366, 368
High Courts19 Sept 2011Allowed
Prabhakar Kumar Sharma Vs The State of Bihar and Others
Patna High Court · (2011) 09 PAT CK 0115
High Courts19 Sept 2011Allowed
Gaya Singh and Others Vs The State of Bihar
Patna High Court · (2011) 09 PAT CK 0032
Evidence Act, 1872 — Section 60Penal Code, 1860 (IPC) — Section 307, 323, 34
High Courts19 Sept 2011Allowed
M/s Shiva Agro Industries Pvt. Ltd. Vs The Employees Provident Fund Organization and Others
Patna High Court · (2012) 133 FLR 936 : (2012) LLR 779 : (2012) 1 PLJR 491
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 16(1), 7A
High Courts16 Sept 2011Allowed
Kumari Juhi Rai Vs The State of Bihar and Others
Patna High Court · (2011) 09 PAT CK 0174
High Courts16 Sept 2011Allowed
Dinesh Paswan Vs The State of Bihar and Others
Patna High Court · (2011) 09 PAT CK 0173
High Courts16 Sept 2011Allowed
Shambhu Prasad @ Shambhu Kumar, Umesh Kumar Singh @ Umesh Prasad Singh, Randhir Kumar Singh and Akhileshwar Pd. Gupta Vs The State of Bihar and Rejeshwar Singh
Patna High Court · (2011) 09 PAT CK 0159
High Courts16 Sept 2011Dismissed
Harish Kumar @ Harish Prasad Vs The State of Bihar and Others
Patna High Court · (2011) 09 PAT CK 0155
Arms Act, 1959 — Section 27Constitution of India, 1950 — Article 20(2)Criminal Procedure Code, 1973 (CrPC) — Section 177, 178, 179, 180, 181
High Courts16 Sept 2011Allowed
Binay Kumar Singh and Another Vs The State of Bihar and Others
Patna High Court · (2011) 09 PAT CK 0132
High Courts16 Sept 2011
Dularchand Manjhi Vs The State of Bihar and Others
Patna High Court · (2012) 1 PLJR 79
Constitution of India, 1950 — Article 14
High Courts16 Sept 2011Dismissed
Lal Bahadur Pasi @ Lal Bahadur Choudhary Vs The State of Bihar
Patna High Court · (2011) 09 PAT CK 0098
Penal Code, 1860 (IPC) — Section 307, 324
High Courts16 Sept 2011Dismissed
United India Insurance Company Ltd. Vs Shobha Devi and Others
Patna High Court · (2011) 4 PLJR 758 : (2012) 1 TAC 310
Central Motor Vehicles Rules, 1989 — Rule 226Motor Vehicles Act, 1988 — Section 140, 173Penal Code, 1860 (IPC) — Section 279, 304A, 337, 338
High Courts16 Sept 2011Allowed
Umesh Sah and Lalo Devi Vs The State of Bihar
Patna High Court · (2011) 09 PAT CK 0079
High Courts16 Sept 2011Allowed
Kanti Jha @ Kanti Devi, Bhagwan Lal Jha, Pratima and Poonam Devi @ Poonam Jha Vs State of Bihar and Rachna Jha
Patna High Court · (2011) 09 PAT CK 0068
High Courts16 Sept 2011Allowed
Sushil Tanti and Gopal Tanti Vs State of Bihar
Patna High Court · (2011) 09 PAT CK 0063
Penal Code, 1860 (IPC) — Section 376
High Courts16 Sept 2011Allowed
Laljee Yadav Vs The State of Bihar and Others
Patna High Court · (2011) 09 PAT CK 0058
High Courts16 Sept 2011Allowed
Raghubansh Narain Singh and Vijay Kumar Singh @ Vijay Narain Singh Vs The State of Bihar and Satendra Narain Singh
Patna High Court · (2011) 09 PAT CK 0056
Criminal Procedure Code, 1973 (CrPC) — Section 107, 144, 145
High Courts16 Sept 2011Allowed
Dip Narain Yadav and Others Vs The State of Bihar
Patna High Court · (2011) 09 PAT CK 0055
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 363, 368, 372
High Courts16 Sept 2011Allowed
Shyam Chandra Verma @ Shayam Chand Prasad @ Shyam Chandra Prasad Vs Smt. Sabitri Kumari @ Shavitri Devi
Patna High Court · (2011) 09 PAT CK 0053
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 2Family Courts Act, 1984 — Section 10, 19