High Courts09 Sept 2011Allowed
M/s. Kumar Construction Vs State of Bihar and Others
Patna High Court · (2011) 09 PAT CK 0139
COURT ARCHIVE
Patna High Court judgments
53,213 judgments · page 890 of 2,661
High Courts09 Sept 2011Dismissed
Md. Akhtar Vs Commissioner of Central Excise, Customs and Service Ta x, Patna, C.R. Building, B C Patel Path, Patna-800001
Patna High Court · (2012) 1 PLJR 401
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173Customs Act, 1962 — Section 107, 108(4), 111, 112, 119Evidence Act, 1872 — Section 24
High Courts09 Sept 2011Allowed
Baleshwar Chouhan Vs The State of Bihar
Patna High Court · (2011) 09 PAT CK 0121
Penal Code, 1860 (IPC) — Section 363, 366, 366A
High Courts09 Sept 2011Dismissed
Hari Charan Manjhi @ Harichan Manjhi Vs State of Bihar
Patna High Court · (2011) 09 PAT CK 0103
Penal Code, 1860 (IPC) — Section 376
High Courts09 Sept 2011Dismissed
Ganga Mahto and Harendra Mahto @ Harendra Prasad Vs State of Bihar and Rajeev Kumar
Patna High Court · (2011) 09 PAT CK 0084
High Courts09 Sept 2011Allowed
Manazer Mian Vs The State of Bihar
Patna High Court · (2011) 09 PAT CK 0067
Penal Code, 1860 (IPC) — Section 397
High Courts09 Sept 2011
Rameshwar Prasad Vs The State of Bihar and Others
Patna High Court · (2012) 1 PLJR 376
Criminal Procedure Code, 1973 (CrPC) — Section 107
High Courts09 Sept 2011Dismissed
Binay Prakash Vs State of Bihar and Others
Patna High Court · AIR 2012 Patna 5 : (2012) 4 BC 51
High Courts09 Sept 2011Dismissed
Mohan Goswami Vs Union of India
Patna High Court · (2012) 280 ELT 40
High Courts09 Sept 2011Allowed
Girija Nand Jha Vs The State of Bihar and Others
Patna High Court · (2012) 4 PLJR 412
Bihar Pension Rules, 1950 — Rule 43(b)
High Courts08 Sept 2011Allowed
The Awas Board Padadhikari Sahkari Grin Nirman Samiti Limited and Others Vs Bihar State Housing Board and Others
Patna High Court · (2012) 2 PLJR 297
High Courts08 Sept 2011Dismissed
(Dr.) Arvind Kumar Vs The State of Bihar and Others Subhas Prasad Sinha Vs Dr. Pramod Kumar Singh and Others
Patna High Court · (2011) 09 PAT CK 0151
High Courts08 Sept 2011Dismissed
Kiran Kumari Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 504
Constitution of India, 1950 — Article 14, 16
High Courts08 Sept 2011Allowed
Bhukhi Singh and Others Vs The State of Bihar
Patna High Court · (2012) 1 PLJR 690
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 149, 302, 364
High Courts08 Sept 2011Dismissed
Navin Kumar Yadav Vs The State of Bihar and Others Dr. Amarendra Narayan Singh and Others Vs The State of Bihar and Others
Patna High Court · (2011) 4 PLJR 170
Bihar State Universities Act, 1976 — Section 10(12), 14, 15(2), 16, 4(14)Constitution of India, 1950 — Article 14, 16
High Courts07 Sept 2011Dismissed
Arun Kumar and Others Vs Mrs. Saroj Dwivedi and Others
Patna High Court · (2011) 09 PAT CK 0152
High Courts07 Sept 2011Allowed
Surya Kant Jha Vs The State of Bihar and Others
Patna High Court · (2011) 09 PAT CK 0057
High Courts06 Sept 2011Allowed
Ajay Paswan Vs The State of Bihar
Patna High Court · (2011) 09 PAT CK 0154
High Courts06 Sept 2011Allowed
Md Yunus Vs The State of Bihar
Patna High Court · (2011) 09 PAT CK 0153
High Courts06 Sept 2011
Neeraj Singh @ Chhotu Singh Vs The State Election Commission and Others
Patna High Court · (2012) 1 PLJR 516
Bihar Municipal Act, 2007 — Section 3Bihar Panchayat Raj Act, 2006 — Section 135