High Courts30 Aug 2011Allowed
M/s. Usha Agro Industries Pvt. Ltd. Vs State of Bihar and others
Patna High Court · (2012) 132 FLR 178
Employees State Insurance Act, 1948 — Section 2(14), 53
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 893 of 2,661
High Courts30 Aug 2011Dismissed
Sadanand Muni Vs The State of Bihar
Patna High Court · (2011) 08 PAT CK 0031
Penal Code, 1860 (IPC) — Section 376
High Courts29 Aug 2011Dismissed
Mohiuddin Ansari Vs The State of Bihar and Riyayat Ansari
Patna High Court · (2011) 08 PAT CK 0178
Penal Code, 1860 (IPC) — Section 325
High Courts29 Aug 2011Dismissed
Anwar Mallik Vs The State of Bihar
Patna High Court · (2011) 08 PAT CK 0177
Penal Code, 1860 (IPC) — Section 409Railway Property (Unlawful Possession) Act, 1966 — Section 3
High Courts29 Aug 2011Allowed
Savitri Devi Vs The State of Bihar
Patna High Court · (2011) 08 PAT CK 0176
Penal Code, 1860 (IPC) — Section 176, 210, 302, 304B, 306
High Courts29 Aug 2011Allowed
Rambabu Rai Vs The State of Bihar
Patna High Court · (2011) 08 PAT CK 0175
Penal Code, 1860 (IPC) — Section 149, 436
High Courts29 Aug 2011Allowed
Prem Nath Vs The State of Bihar
Patna High Court · (2011) 08 PAT CK 0174
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 41, 42, 50, 55
High Courts29 Aug 2011Dismissed
Shivshankar Mandal Vs The State of Bihar
Patna High Court · (2011) 59 BLJR 2951
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 201, 304B, 498A
High Courts29 Aug 2011Allowed
Triveni Pandey and Bacha Pandey @ Sada Nand Pandey Vs The State of Bihar
Patna High Court · (2011) 08 PAT CK 0032
Penal Code, 1860 (IPC) — Section 307, 323, 324, 325, 360
High Courts29 Aug 2011Allowed
Makhan Pandit and Others Vs The State of Bihar and Others
Patna High Court · (2011) 08 PAT CK 0010
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145
High Courts29 Aug 2011Allowed
Ganpati Singh Vs The State of Bihar and Others
Patna High Court · (2011) 08 PAT CK 0009
High Courts28 Aug 2011
Deo Narain Chaudhary and Others Vs The State of Bihar and Umesh Chaudhary
Patna High Court · (2011) 08 PAT CK 0172
Penal Code, 1860 (IPC) — Section 147, 148, 347, 348, 379
High Courts26 Aug 2011Dismissed
Rajeshwar Vishwakarma Vs The State of Bihar
Patna High Court · (2011) 08 PAT CK 0181
High Courts26 Aug 2011Dismissed
Awadh Kishore Jha Vs The State of Bihar
Patna High Court · (2011) 08 PAT CK 0173
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 201, 302, 304
High Courts26 Aug 2011Allowed
Gokul Yadav, Deonandan Yadav and Ramchandra Yadav Vs The State of Bihar
Patna High Court · (2011) 08 PAT CK 0171
Penal Code, 1860 (IPC) — Section 307, 34
High Courts26 Aug 2011Dismissed
Shekhar Prasad Vs State of Bihar
Patna High Court · (2011) 08 PAT CK 0170
Electricity Act, 1910 — Section 39, 44Penal Code, 1860 (IPC) — Section 379
High Courts26 Aug 2011Disposed Off
Dr. Santosh Kumar Pathak and Another Vs The State of Bihar and Others
Patna High Court · (2011) 08 PAT CK 0159
High Courts26 Aug 2011Allowed
Vijay Singh Vs The State of Bihar and Ore
Patna High Court · (2012) 1 PLJR 377
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 120(B), 201, 302, 34, 342
High Courts26 Aug 2011Dismissed
Khurshid Main and Sagir Ansari Vs The State of Bihar
Patna High Court · (2011) 59 BLJR 2953
Criminal Procedure Code, 1973 (CrPC) — Section 202Penal Code, 1860 (IPC) — Section 34, 376
High Courts26 Aug 2011
Ratan Kumar Lal @ Ratan Kumar "Raman" Vs The State of Bihar and Others
Patna High Court · (2012) 3 PLJR 633