High Courts24 Aug 2011Dismissed
Mahendra Singh Vs State of Bihar and Others
Patna High Court · (2011) 08 PAT CK 0094
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 895 of 2,661
High Courts24 Aug 2011Allowed
Jitendra Singh Vs The State of Bihar
Patna High Court · (2011) 59 BLJR 2931 : (2012) 1 PLJR 686
Penal Code, 1860 (IPC) — Section 113B, 201, 304B
High Courts24 Aug 2011Allowed
Karamdeo Prasad Chaurasia and Dhaneshwari Devi Vs The State of Bihar
Patna High Court · (2011) 59 BLJR 2935 : (2012) 1 DMC 229
Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 113B, 201, 304B
High Courts24 Aug 2011Allowed
Mishri Yadav @ Mishra Lal Yadav and Others Vs The State of Bihar
Patna High Court · (2011) 59 BLJR 2939
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 395
High Courts24 Aug 2011Dismissed
Smt. Meena Devi Thakur and Another Vs The State Bank of India and Others
Patna High Court · (2012) 2 PLJR 761
High Courts23 Aug 2011
Siya Ram Das and Others Vs The State of Bihar
Patna High Court · (2011) 59 BLJR 3225
Penal Code, 1860 (IPC) — Section 307, 323, 324, 360
High Courts23 Aug 2011
Ram Kumar Mukhiya Vs The State of Bihar and Others
Patna High Court · (2012) 3 PLJR 777
High Courts23 Aug 2011Allowed
Rajesh Kumar Rai @ Rajesh Rai Vs The State of Bihar
Patna High Court · (2011) 59 BLJR 3223
Penal Code, 1860 (IPC) — Section 395, 412
High Courts23 Aug 2011Allowed
Shahid Ansari Vs The State of Bihar
Patna High Court · (2011) 59 BLJR 3086 : (2011) 3 DMC 698
Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 304B
High Courts23 Aug 2011Allowed
Harendra Kishore Singh @ Harendra Singh @ Harendra Singh Vs The State of Bihar
Patna High Court · (2011) 4 PLJR 21A
Companies Act, 1956 — Section 12AACriminal Procedure Code, 1973 (CrPC) — Section 190Essential Commodities Act, 1955 — Section 11, 7
High Courts23 Aug 2011
Kanti Devi Vs The State of Bihar and Others
Patna High Court · (2012) 1 PLJR 154
Criminal Procedure Code, 1973 (CrPC) — Section 428, 432, 433, 433A, 434
High Courts23 Aug 2011Dismissed
Smt. Renu Kumari Pandey Vs The State of Bihar and Others
Patna High Court · (2011) 4 PLJR 297
Bihar Municipal Elementary Teachers (Employment and Service Conditions) Rules, 2006 — Rule 18, 20, 3Bihar Panchayat Raj Act, 2006 — Section 146Constitution of India, 1950 — Article 14, 16, 243Q
High Courts23 Aug 2011Dismissed
Akhtar Nutt, Bachu Nutt, Subodh Nutt and Suresh Nutt Vs The State of Bihar
Patna High Court · (2011) 08 PAT CK 0011
Arms Act, 1959 — Section 25(1Penal Code, 1860 (IPC) — Section 394, 397, 411
High Courts19 Aug 2011
Malay Kumar Lata Vs The Oriental Insurance Co. Ltd. and Others
Patna High Court · (2012) 2 PLJR 471
Central Vigilance Commission Act, 2003 — Section 8(g)
High Courts19 Aug 2011
Nawal Kishor Kumar Vs The State of Bihar and Others
Patna High Court · (2012) 1 PLJR 372
Bihar Municipal Act, 2007 — Section 141
High Courts19 Aug 2011Dismissed
Munna Singh and Others Vs State of Bihar
Patna High Court · (2011) 59 BLJR 3240
Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 147, 148, 323, 324, 326
High Courts19 Aug 2011Allowed
Ranjeet Kumar Jha Vs The State of Bihar
Patna High Court · (2011) 08 PAT CK 0089
High Courts19 Aug 2011
Dr. Upendra Prasad Singh Vs The State of Bihar Shiva Shankar Verma and Smt. Usha Verma Vs The State of Bihar and Sri Janki Nandan Chaudhary D.S.P. Special Vigilance Unit Govt. of Bihar
Patna High Court · (2011) 08 PAT CK 0069
High Courts18 Aug 2011Dismissed
Ashutosh Kumar Roy Vs The State of Bihar and Others
Patna High Court · (2012) 1 PLJR 385
Constitution of India, 1950 — Article 226