High Courts16 Aug 2011Allowed
Sukdeo Giri Vs The State of Bihar and Others
Patna High Court · (2011) 4 PLJR 182
Miscellaneous Rules of the Board of Revenue, Bihar, 1958 — Rule 157(3)(J)
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 897 of 2,661
High Courts16 Aug 2011Dismissed
Chandan Yadav Vs State of Bihar
Patna High Court · (2011) 08 PAT CK 0097
High Courts16 Aug 2011Dismissed
Deo Nandan Ram Vs State of Bihar
Patna High Court · (2011) 08 PAT CK 0096
Penal Code, 1860 (IPC) — Section 392
High Courts16 Aug 2011Dismissed
Anita Kumari Vs State of Bihar
Patna High Court · (2011) 08 PAT CK 0095
Penal Code, 1860 (IPC) — Section 323, 341
High Courts16 Aug 2011Allowed
Awadhesh Rai Vs The State of Bihar
Patna High Court · (2011) 08 PAT CK 0072
High Courts13 Aug 2011Allowed
Binod Prasad Singh Vs The State of Bihar and Gandhi Rai
Patna High Court · (2011) 08 PAT CK 0044
High Courts12 Aug 2011
Vyasmuni Tripathy Tripathy Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 449
Constitution of India, 1950 — Article 14, 185, 226, 311, 311(2)Penal Code, 1860 (IPC) — Section 302, 307, 325, 34, 441
High Courts12 Aug 2011
Krishna Prasad Vs The State of Bihar and Others
Patna High Court · (2012) 1 PLJR 350
High Courts12 Aug 2011Dismissed
Ramanuj Pandit Vs The State of Bihar and Others
Patna High Court · (2011) 08 PAT CK 0158
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)
High Courts12 Aug 2011Allowed
In Re: The Goods of Late Prayag Lal Sao @ Prayag Sao and Others
Patna High Court · (2011) 08 PAT CK 0157
Succession Act, 1925 — Section 263, 276
High Courts12 Aug 2011Dismissed
Savitri Devi and Others Vs State of Bihar
Patna High Court · (2011) 08 PAT CK 0156
High Courts12 Aug 2011Dismissed
Deo Rai Vs The State of Bihar
Patna High Court · (2011) 08 PAT CK 0155
High Courts12 Aug 2011Dismissed
Shri Brahmdeo Poddar and Sri Umesh Kumar Poddar Vs Union of India and Others
Patna High Court · (2011) 08 PAT CK 0121
High Courts12 Aug 2011
Smt. Manju Singh Vs The State of Bihar and Others
Patna High Court · (2012) 1 PLJR 66
High Courts12 Aug 2011
Ram Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2012) 1 PLJR 666
High Courts12 Aug 2011
Ajay Sinha Vs State of Bihar
Patna High Court · (2011) 08 PAT CK 0088
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 35Penal Code, 1860 (IPC) — Section 307, 324
High Courts12 Aug 2011
Md. Alam @ kalkatia Vs State of Bihar
Patna High Court · (2011) 08 PAT CK 0087
Penal Code, 1860 (IPC) — Section 396
High Courts12 Aug 2011Allowed
Subhash Yadav Vs The State of Bihar
Patna High Court · (2011) 08 PAT CK 0086
Penal Code, 1860 (IPC) — Section 304B, 4
High Courts12 Aug 2011
The Goods of Late Prayag Lal Sao @ Prayag Sao Vs Ashok Kumar Shaw, Basudeo Prasad Sao, Umesh Sao and Sudhir Kumar
Patna High Court · (2011) 08 PAT CK 0085
Succession Act, 1925 — Section 263, 276
High Courts12 Aug 2011Allowed
Ratan Lal Singh and Yogeshwar Singh Vs The State of Bihar
Patna High Court · (2011) 08 PAT CK 0084
Penal Code, 1860 (IPC) — Section 27, 307, 326