High Courts10 Aug 2011Allowed
Pramod Kumar Rai Vs The State of Bihar
Patna High Court · (2011) 08 PAT CK 0070
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 52, 53, 55
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 899 of 2,661
High Courts10 Aug 2011Allowed
Balmiki Ram, Sheo Bachan Ram and Sukari Devi Vs The State of Bihar
Patna High Court · (2011) 08 PAT CK 0060
Penal Code, 1860 (IPC) — Section 201, 304
High Courts10 Aug 2011Allowed
Dilo Rabidas Vs The State of Bihar
Patna High Court · (2011) 08 PAT CK 0026
High Courts10 Aug 2011
Siyaram Thakur Vs The State of Bihar and Others
Patna High Court · (2012) 3 PLJR 170
Industrial Disputes Act, 1947 — Section 10, 29, 33C(2)
High Courts09 Aug 2011Dismissed
Ashok Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2011) 08 PAT CK 0182
High Courts09 Aug 2011
Kusheshwar Purbey Vs Shri Shri 108 Ram Janaki Jee and Others
Patna High Court · (2011) 08 PAT CK 0160
High Courts09 Aug 2011Dismissed
Awadhesh Yadav Vs The State of Bihar and Others
Patna High Court · (2011) 4 PLJR 649
Bihar Municipal Act, 2007 — Section 25(4), 48(2), 48(3), 52(3)Bihar Municipal No Confidence Motion Process Rules, 2010 — Rule 2
High Courts09 Aug 2011Dismissed
Mira Devi Vs The State of Bihar
Patna High Court · (2011) 08 PAT CK 0099
Penal Code, 1860 (IPC) — Section 342, 363
High Courts09 Aug 2011Allowed
Sushil Chand Srivastava Vs The State of Bihar and Others
Patna High Court · (2011) 3 PLJR 909
Bihar Civil Service (Judicial Branch) (Recruitment) Rules, 1955 — Rule 15, 17, 19, 20
High Courts09 Aug 2011Allowed
Sachidanand Pandey Vs The State of Bihar and Others
Patna High Court · (2011) 08 PAT CK 0038
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)
High Courts08 Aug 2011
Keshaw Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2011) 08 PAT CK 0104
High Courts08 Aug 2011Allowed
Ram Narayan Pandey Vs The State of Bihar and Others
Patna High Court · (2011) 08 PAT CK 0079
High Courts08 Aug 2011Dismissed
Tar Babu Yadav Vs The State of Bihar and Others
Patna High Court · (2011) 4 PLJR 185
Limitation Act, 1963 — Section 5
High Courts08 Aug 2011
Md. Arshad Alam @ Chhotu @ Irshad and Another Vs The State of Bihar and Others
Patna High Court · (2012) CriLJ 256 : (2011) 4 PLJR 256
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 16(2), 2, 20, 64, 7AJuvenile Justice Act, 1986 — Section 2Penal Code, 1860 (IPC) — Section 302
High Courts05 Aug 2011Dismissed
Raj Lal Sahu @ Raj Lal Sah and Others Vs The State of Bihar
Patna High Court · (2011) 08 PAT CK 0153
Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 148, 324
High Courts05 Aug 2011
Ajay Kumar and Others Vs The State of Bihar and Others
Patna High Court · (2012) 1 PLJR 375
High Courts05 Aug 2011Dismissed
Gyan Singh Saini and Another Vs State of Bihar
Patna High Court · (2011) 08 PAT CK 0114
High Courts05 Aug 2011Dismissed
Prem Chandra Jha @ Bauka Jha Vs The State of Bihar
Patna High Court · (2011) 08 PAT CK 0073
Penal Code, 1860 (IPC) — Section 307
High Courts05 Aug 2011
Nirmal Kumar Jain Vs Union of India and Others
Patna High Court · (2012) 1 PLJR 318
High Courts05 Aug 2011Dismissed
Deo Nandan Singh Vs State of Bihar and Others
Patna High Court · (2012) 2 PLJR 857
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)