High Courts26 Jul 2011Dismissed
Subhas Prasad Singh @ Subhas P Vs Jogendra Kumar and Others
Patna High Court · (2012) 1 PLJR 170
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 903 of 2,661
High Courts26 Jul 2011Allowed
State Bank of India, Industrial Finance Branch and State Bank of India and Vs Hindustan Steel Works Construction Limited
Patna High Court · (2012) 1 PLJR 54
High Courts26 Jul 2011Allowed
Sheo Chandar Singh, Manoj Singh and Arun Singh Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0054
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 307, 324, 34
High Courts26 Jul 2011Allowed
Ugam Sah Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0053
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(1), 23
High Courts26 Jul 2011Allowed
Faguni Rajwar Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0052
Penal Code, 1860 (IPC) — Section 307
High Courts25 Jul 2011Dismissed
Braj Kishore Kumar Vs Reshma Praveen
Patna High Court · (2012) 1 PLJR 328
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 125, 488Hindu Marriage Act, 1955 — Section 11, 24
High Courts25 Jul 2011
Vijay Prasad Vs The State of Bihar and Another
Patna High Court · (2011) 07 PAT CK 0269
High Courts25 Jul 2011Allowed
Shagufta Fatima and Madan Mohan Lal Das Vs The Union of India and Others
Patna High Court · (2011) 07 PAT CK 0264
High Courts25 Jul 2011Allowed
Kameshwar Prasad Jaiswal Vs The State of Bihar and Others
Patna High Court · (2011) 07 PAT CK 0263
Constitution of India, 1950 — Article 226
High Courts25 Jul 2011
Mahendra Sah and Pradip Sah. Vs State of Bihar
Patna High Court · (2011) 59 BLJR 3131 : (2012) 1 Crimes 312
Evidence Act, 1872 — Section 63(5), 68Penal Code, 1860 (IPC) — Section 148, 149, 302, 304, 307
High Courts25 Jul 2011Allowed
Ram Vinesh Singh @ Vinesh Singh, Abhay Kumar Jha and Jai Chandra Singh Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0261
Penal Code, 1860 (IPC) — Section 149, 307, 323
High Courts25 Jul 2011Allowed
Jagannath Mishra, Bhola Mukhia Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0256
Arms Act, 1959 — Section 25(A), 26, 27Criminal Procedure Code, 1973 (CrPC) — Section 145, 161Juvenile Justice Act, 1986 — Section 26
High Courts25 Jul 2011Allowed
Mostt. Kamla Devi and Sanjay Kumar Gupta Vs The State of Bihar
Patna High Court · (2011) 3 DMC 779
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 201, 302, 304B, 34, 498A
High Courts25 Jul 2011Dismissed
Uma Shankar and Others Vs The State of Bihar and Others
Patna High Court · (2011) 4 PLJR 115
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Patna Municipal Corporation Act, 1951 — Section 247
High Courts25 Jul 2011
Ranjana Nina Simon Vs The State of Bihar and Others
Patna High Court · (2011) 4 PLJR 241
High Courts25 Jul 2011Allowed
Nand Lal Mandal Vs The Tilkamanjhi Bhagalpur University, Bhagalpur Respondents and Others
Patna High Court · (2012) 1 PLJR 388
Bihar State Universities Act, 1976 — Section 10(6)
High Courts25 Jul 2011Dismissed
National Insurance Company Ltd. Vs Ram Swaroop Yadav and Others
Patna High Court · (2012) 3 TAC 567
Limitation Act, 1963 — Section 5Motor Vehicles Act, 1988 — Section 140, 173
High Courts22 Jul 2011Allowed
Rajuma Baudha (Dr.) Vs State of Bihar and Another
Patna High Court · (2011) 4 BC 576 : (2012) 1 Crimes 44 : (2012) 1 RCR(Civil) 777
Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 406, 420
High Courts22 Jul 2011Allowed
Kaila Chauhan and Others Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0258
Penal Code, 1860 (IPC) — Section 149, 307, 307, 324, 325
High Courts22 Jul 2011Allowed
Fekni Devi Vs State of Bihar
Patna High Court · (2011) 07 PAT CK 0232
Penal Code, 1860 (IPC) — Section 366A, 372