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Patna High Court judgments

53,217 judgments · page 905 of 2,661

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High Courts21 Jul 2011Dismissed

Kamta Mahto @ Kamta Singh @ Kamta Chaudhary Chaudhary Vs The State of Bihar and Others

Patna High Court · (2012) CriLJ 595 : (2011) 4 PLJR 259

Arms Act, 1959 — Section 27Bihar Children Act, 1970 — Section 1(2), 2, 21Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 20, 7A
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High Courts21 Jul 2011Allowed

Radhe Shyam Rai Vs The Bihar State Electricity Board and Others

Patna High Court · (2011) 07 PAT CK 0061

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High Courts20 Jul 2011Allowed

Prabhat Shankar Poddar Vs The State of Bihar and Others

Patna High Court · (2012) 1 PLJR 291

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High Courts20 Jul 2011

The State Bank of India and Others Vs Om Prakash Sinha

Patna High Court · (2011) 07 PAT CK 0268

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High Courts20 Jul 2011Dismissed

Pragash Yadav and Others Vs The State of Bihar

Patna High Court · (2011) 07 PAT CK 0257

Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 307
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High Courts20 Jul 2011Allowed

The Bihar Rajya Sahkari Bhumi Vikas Bank Simit, Budha Marg, Patna and Others Vs The State of Bihar and Others Bihar State Co-operative Land Development Bank Ltd. Vs The Union of India and Others

Patna High Court · (2012) 3 PLJR 873

Multi-State Cooperative Societies Act, 1984 — Section 95, 95(1)
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High Courts20 Jul 2011Allowed

Sheopari Devi @ Sunri Kuar @ Malkinia @ Sonpari Devi and Mahendra Prasad Kahar @ Mahendra Kahar Vs The State of Bihar

Patna High Court · (2011) 07 PAT CK 0216

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20B, 25
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High Courts20 Jul 2011Dismissed

Surendra Singh and Suraj Mal Yadav Vs The State of Bihar

Patna High Court · (2011) 07 PAT CK 0111

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42, 52, 55
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High Courts20 Jul 2011Allowed

Lalo Rishideo and Others Vs The State of Bihar

Patna High Court · (2011) 07 PAT CK 0064

Penal Code, 1860 (IPC) — Section 147, 149, 307, 320, 323
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High Courts20 Jul 2011Dismissed

Bhudhan Mandal Vs The State of Bihar

Patna High Court · (2011) 07 PAT CK 0025

Penal Code, 1860 (IPC) — Section 323, 341, 436, 448
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High Courts20 Jul 2011Dismissed

Bhagwat Paswan Vs The State of Bihar

Patna High Court · (2011) 07 PAT CK 0024

Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 148, 326
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High Courts19 Jul 2011Allowed

Sukuldeo Panjiyar and Others Vs The State of Bihar

Patna High Court · (2012) 1 Crimes 367

Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
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High Courts19 Jul 2011Allowed

Dhorai Giri and Others Vs The State of Bihar

Patna High Court · (2011) 07 PAT CK 0207

Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304
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High Courts19 Jul 2011Allowed

Omprakash Gupta and Another Vs Mostt. Uma Devi and Others

Patna High Court · (2011) 07 PAT CK 0105

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High Courts19 Jul 2011Dismissed

Dev Sharma Vs The State of Bihar

Patna High Court · (2011) 07 PAT CK 0063

Penal Code, 1860 (IPC) — Section 307, 323, 325
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High Courts19 Jul 2011Allowed

Vijay Rajwar and Others Vs The State of Bihar

Patna High Court · (2011) 07 PAT CK 0062

Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 324
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High Courts19 Jul 2011Allowed

The State of Bihar and Others Vs Ramji Prasad

Patna High Court · (2012) 1 PLJR 2

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High Courts19 Jul 2011Allowed

Bisuni Sharma and Ram Padarath Sharma Vs The State of Bihar

Patna High Court · (2012) 3 Crimes 612

Penal Code, 1860 (IPC) — Section 304B, 498A
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High Courts18 Jul 2011Allowed

Sk. Hafiz Vs The State of Bihar

Patna High Court · (2011) 07 PAT CK 0239

Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 307
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High Courts18 Jul 2011Allowed

Sanjay Paswan Vs The State of Bihar

Patna High Court · (2011) 07 PAT CK 0238

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 50, 55
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