High Courts13 Jul 2011Allowed
Jagdish Rai Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0123
Penal Code, 1860 (IPC) — Section 148, 307, 323, 325, 360
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 908 of 2,661
High Courts13 Jul 2011Dismissed
Suman Pandey Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0120
Penal Code, 1860 (IPC) — Section 394
High Courts13 Jul 2011Allowed
Champaran Sugar Company Ltd. Vs The State of Bihar and The Assistant Commissioner
Patna High Court · (2011) 07 PAT CK 0115
High Courts13 Jul 2011Allowed
Dhanwanti Devi Vs The State Election Commission (Panchayat) and Others
Patna High Court · (2012) 1 PLJR 296
Bihar Panchayat Raj Act, 2006 — Section 136(1)
High Courts13 Jul 2011Allowed
Uday Singh Vs The State of Bihar and Others
Patna High Court · (2012) 1 PLJR 58
High Courts12 Jul 2011Dismissed
The State of Bihar and Others Vs Ram Bujhan Yadav and Others
Patna High Court · (2012) 1 PLJR 601
High Courts12 Jul 2011Allowed
Nawal Kishore Prasad Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0196
Constitution of India, 1950 — Article 226
High Courts12 Jul 2011Allowed
Suresh Singh Vs The State of Bihar and Union of India (UOI) Ganesh Verma Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0191
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(B)
High Courts12 Jul 2011Dismissed
Kishan Kumar Agrawal Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0183
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 366(A), 376
High Courts12 Jul 2011Dismissed
Arun Kumar @ Arun Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2012) 1 PLJR 668
Penal Code, 1860 (IPC) — Section 147, 148, 307, 324
High Courts12 Jul 2011Allowed
Pinki Devi and Others Vs The State of Bihar and Asha Chaturvedi
Patna High Court · (2011) 07 PAT CK 0174
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 34, 342, 380, 448
High Courts12 Jul 2011Dismissed
Janardan Rai and Others Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0157
Penal Code, 1860 (IPC) — Section 147, 307, 323, 380
High Courts12 Jul 2011Allowed
Kaushalya Devi Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0156
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 17, 18, 20, 21, 22
High Courts12 Jul 2011
Council for Protection of Public Rights and Welfare Vs The State of Bihar and Others
Patna High Court · (2011) 07 PAT CK 0129
Constitution of India, 1950 — Article 226
High Courts12 Jul 2011Allowed
Dina Nath Raut, Ram Ekbal Raut and Sri Niwas Singh Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0099
Penal Code, 1860 (IPC) — Section 302, 394
High Courts12 Jul 2011Dismissed
Mantoo Kumar Singh @ Mantoo Singh @ Mithilesh Kumar Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0098
Penal Code, 1860 (IPC) — Section 376, 511
High Courts12 Jul 2011Allowed
Chandra Shekhar Mahto Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0075
Penal Code, 1860 (IPC) — Section 302, 304, 395, 396
High Courts12 Jul 2011Allowed
Kashi Nath Paswan Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0067
Essential Commodities Act, 1955 — Section 7
High Courts12 Jul 2011Allowed
Gajendra Choudhary Vs State of Bihar
Patna High Court · (2011) CriLJ 4689 : (2012) 1 PLJR 312
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376
High Courts12 Jul 2011Dismissed
Ramayan Rai and Sachida Rai Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0055
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302, 34