High Courts11 Jul 2011Dismissed
Shambhu Sahni Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0155
Arms Act, 1959 — Section 27APenal Code, 1860 (IPC) — Section 324
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 910 of 2,661
High Courts11 Jul 2011Allowed
Ekarsi Ram @ Sunil Kumar and Chandrika Ram Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0154
Penal Code, 1860 (IPC) — Section 354, 376, 511
High Courts11 Jul 2011Dismissed
Mohammad Aizaz Ansari @ Mohammad Aizaz Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0153
Penal Code, 1860 (IPC) — Section 354, 376
High Courts11 Jul 2011Dismissed
Ram Briksha Chauhan, Ram Chandra Chauhan and Ramanandan Chauhan Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0151
Penal Code, 1860 (IPC) — Section 307, 324, 34
High Courts11 Jul 2011Allowed
Sheo Charan Bhagat, Hari Shankar Bhagat and Ram Chandra Bhagat Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0148
Penal Code, 1860 (IPC) — Section 323
High Courts11 Jul 2011Allowed
Krishna Kumar Bhagat @ Kisto Bhagat Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0137
Essential Commodities Act, 1955 — Section 7
High Courts11 Jul 2011Allowed
Darogi Singh and Others Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0128
Penal Code, 1860 (IPC) — Section 149, 324
High Courts11 Jul 2011Dismissed
The State of Bihar and Others Vs Krishna Prasad Srivastava and Another
Patna High Court · (2011) 4 PLJR 1
High Courts11 Jul 2011Allowed
Bhagwan Rai and Others Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0097
Penal Code, 1860 (IPC) — Section 395
High Courts11 Jul 2011Allowed
Ramdhari Mahto Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0071
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20A, 55
High Courts11 Jul 2011Allowed
Arun Gope @ Arun Rai and Others Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0070
Penal Code, 1860 (IPC) — Section 148, 323, 324
High Courts11 Jul 2011Allowed
Murli Chaudhary and Others Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0069
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 149, 307, 323, 324
High Courts11 Jul 2011Allowed
Brahmadeo Ram and Others Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0045
Penal Code, 1860 (IPC) — Section 307, 323, 324, 334, 360
High Courts08 Jul 2011
Md. Hassan Majeed Vs The State of Bihar and Others
Patna High Court · (2011) 4 PLJR 201
Bihar Pension Rules, 1950 — Rule 43
High Courts08 Jul 2011Dismissed
Katihar Medical College Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 86
Constitution of India, 1950 — Article 130, 15(5), 32Indian Medical Council (Post Graduate Medical Education) Regulations, 2000 — Regulation 9Indian Medical Council Act, 1956 — Section 20, 33
High Courts08 Jul 2011Allowed
Arun Prasad and Others Vs The State of Bihar and Others
Patna High Court · (2011) 07 PAT CK 0271
High Courts08 Jul 2011
Ram Naresh Singh and Ramashraya Singh Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0246
Criminal Procedure Code, 1973 (CrPC) — Section 374(2)Penal Code, 1860 (IPC) — Section 149
High Courts08 Jul 2011Dismissed
Sanjit Sao @ Sanjit Kumar Sao and Others Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0143
Penal Code, 1860 (IPC) — Section 164, 334, 363, 366, 368
High Courts08 Jul 2011Dismissed
Vijay Kumar Yadav Vs The State of Bihar and Others
Patna High Court · (2011) 07 PAT CK 0088
High Courts08 Jul 2011Dismissed
Dukhan Mahto, Manan Mahto @ Manan Paswan, Pappu Yadav and Ramashish Yadav @ Ram Ashish Yadav Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0078
Penal Code, 1860 (IPC) — Section 395