High Courts01 Jul 2011Dismissed
Ram Prit Ram Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0203
Penal Code, 1860 (IPC) — Section 354, 376, 511
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 915 of 2,661
High Courts01 Jul 2011Allowed
Ram Bilas Singh @ Ram Lagan Yadav and Others Vs The State of Bihar and Jagesar Dayal
Patna High Court · (2011) 07 PAT CK 0197
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 148, 324
High Courts01 Jul 2011Dismissed
Nanhka Mian, Mumtaz Mian, Pachua Mian and Aziz Mian Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0193
Penal Code, 1860 (IPC) — Section 147, 149, 304, 323, 325
High Courts01 Jul 2011Allowed
Rajendra Pd. Chaudhary, Madan Pd. Chaudhary, Kamta Pd. Chaudhary and Kishori Devi Vs State of Bihar
Patna High Court · (2011) 07 PAT CK 0173
Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 307, 324, 341, 379
High Courts01 Jul 2011Allowed
Nagdeog Tewari Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0170
Penal Code, 1860 (IPC) — Section 341, 436
High Courts01 Jul 2011
High Court Legal Aid Committee Vs State of Bihar and Others
Patna High Court · (2011) 07 PAT CK 0160
High Courts01 Jul 2011Allowed
Sushil Pandey and Damodar Pandey Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0141
High Courts01 Jul 2011Allowed
Munna Prasad Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0133
Essential Commodities Act, 1955 — Section 7
High Courts01 Jul 2011Allowed
Dhirendra Pandit @ Dhiren Pandit and Mathur Rishi Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0130
Penal Code, 1860 (IPC) — Section 395
High Courts01 Jul 2011Allowed
Sadhan Paul @ Sadhan Pal Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0124
Penal Code, 1860 (IPC) — Section 307, 324, 414
High Courts01 Jul 2011Dismissed
Sarwan Paswan and Bahadur Paswan Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0121
Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 307, 323, 325
High Courts01 Jul 2011Allowed
Shambhu Nath Mishra and Others Vs The State of Bihar and Kedar Pd. Thakur
Patna High Court · (2011) 07 PAT CK 0096
Penal Code, 1860 (IPC) — Section 323, 341, 363, 451
High Courts01 Jul 2011Dismissed
Lakhan Thakur Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0095
Penal Code, 1860 (IPC) — Section 307, 323, 379
High Courts01 Jul 2011Dismissed
Md. Sufed, Md. Kabir and Md. Mohsin Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0087
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 148, 149, 302, 304(2)
High Courts01 Jul 2011
Bihar State Electricity Board and Others Vs M/s J.M.G. Steel Pvt. Ltd. M/s J.M.G. Steel Pvt. Ltd. Vs Bihar State Electricity Board and Others
Patna High Court · (2011) 4 PLJR 120
Electricity Act, 2003 — Section 42, 42(5)
High Courts01 Jul 2011Allowed
Bigu Mian Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0080
Penal Code, 1860 (IPC) — Section 328, 379
High Courts01 Jul 2011Dismissed
Sunaina Devi Vs The State of Bihar and Others
Patna High Court · (2011) 07 PAT CK 0066
High Courts01 Jul 2011Allowed
Bishwanath Rai Vs The State of Bihar and Others
Patna High Court · (2011) 07 PAT CK 0059
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 10(6), 2, 2(4), 34(2), 35
High Courts01 Jul 2011Allowed
Ram Bali Singh and Others Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0044
Penal Code, 1860 (IPC) — Section 302, 324, 334, 34
High Courts01 Jul 2011Allowed
Lal Baby Rai, Sharwan Lal Shrivastava and Sahadat Husain Vs The State of Bihar
Patna High Court · (2011) 07 PAT CK 0041
Penal Code, 1860 (IPC) — Section 395