High Courts27 Jun 2011Allowed
Subhash Prasad Vs The State of Bihar and Others
Patna High Court · (2011) 3 PLJR 803
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 917 of 2,661
High Courts27 Jun 2011
Dr. Sadhna Kumari Vs The State of Bihar and Others
Patna High Court · (2011) 06 PAT CK 0041
High Courts27 Jun 2011Allowed
Sheo Jee Rai Vs The State of Bihar
Patna High Court · (2011) 59 BLJR 2501 : (2011) 4 PLJR 211
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts27 Jun 2011Dismissed
Bal Krishan Sahay Vs The State of Bihar and Others
Patna High Court · (2011) 06 PAT CK 0029
High Courts24 Jun 2011
Raziul Haque Vs The State of Bihar
Patna High Court · (2012) 2 PLJR 24
Patna Municipal Corporation Rules — Rule 42
High Courts24 Jun 2011Allowed
Smt. Taramuni Devi Vs The State of Bihar and Others
Patna High Court · (2012) 1 PLJR 125
Bihar Service Code, 1952 — Rule 76
High Courts24 Jun 2011Dismissed
Mintu Mahaton Vs State of Bihar
Patna High Court · (2011) 06 PAT CK 0012
High Courts24 Jun 2011Dismissed
Sanjay Sah @ Sanjay Shaw Vs The State of Bihar
Patna High Court · (2012) 1 PLJR 411
Evidence Act, 1872 — Section 6, 60Penal Code, 1860 (IPC) — Section 376, 392, 394, 395, 396
High Courts23 Jun 2011Dismissed
Madan Mohan Roy Vs The State of Bihar and Others
Patna High Court · (2011) 06 PAT CK 0030
High Courts23 Jun 2011Dismissed
Nikhil Kumar Singh Vs The State of Bihar
Patna High Court · (2011) 06 PAT CK 0022
High Courts23 Jun 2011
Bihar State Electricity Board and Others Vs M/s. Elite Light Engineering Company
Patna High Court · (2012) 2 PLJR 635
High Courts23 Jun 2011Dismissed
S. Ejaz Hussain @ S. Ezaj Hussain Vs Indian Hockey Federation and Others
Patna High Court · (2013) 1 PLJR 158
High Courts22 Jun 2011
Sunilchand Suchanti Vs The Bihar State Housing Board and Another
Patna High Court · (2011) 4 PLJR 209
Bihar State Housing Board Act, 1982 — Section 51Constitution of India, 1950 — Article 226
High Courts22 Jun 2011Allowed
Jagdish Bharti Vs The State of Bihar and Another
Patna High Court · (2011) 3 PLJR 677
Bihar Hindu Religious Trusts Act, 1950 — Section 43
High Courts22 Jun 2011
Sudama Chero Vs The State of Bihar and Others
Patna High Court · (2011) 06 PAT CK 0027
High Courts22 Jun 2011Dismissed
Laldhar Pandey Vs State of Bihar and Others
Patna High Court · (2011) 06 PAT CK 0025
High Courts22 Jun 2011
Santosh Kumar Basin and Others Vs Md. Mukhtar Ahmad and Others
Patna High Court · (2011) 3 PLJR 679
High Courts22 Jun 2011Dismissed
Dharmendra Brahmchari and Others Vs The State of Bihar and Others
Patna High Court · (2011) 06 PAT CK 0015
High Courts22 Jun 2011
Dr. Nitendra Prasad Sinha Vs The Chairman-cum-Managing Director, Bihar State Housing Board, Mangals Road, Patna and Others
Patna High Court · (2011) 4 PLJR 219
Constitution of India, 1950 — Article 226
High Courts21 Jun 2011
Awadhesh Tiwari Vs The State of Bihar and Others
Patna High Court · (2011) 06 PAT CK 0038