COURT ARCHIVE

Patna High Court judgments

53,207 judgments · page 827 of 2,661

High Courts10 Jul 2012Allowed

Dhrup Singh and Others Vs The State of Bihar

Patna High Court · (2012) 07 PAT CK 0084

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 107, 116, 323, 324, 341Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3, 3(i)(x)

High Courts10 Jul 2012Dismissed

Lal Babu Yadav Vs State of Bihar and Others

Patna High Court · AIR 2013 Patna 26

Constitution of India, 1950 — Article 14Tobacco Board Act, 1975 — Section 4, 5, 6

High Courts10 Jul 2012

Chintamani Upadhyay Vs The Chairman, Bihar State Electricity Board and Others

Patna High Court · (2013) 1 PLJR 795

High Courts09 Jul 2012Allowed

Nagendra Nath Mishra Vs The State of Bihar and Others

Patna High Court · (2013) 137 FLR 43 : (2012) 4 PLJR 373

Bihar Pension Rules, 1950 — Rule 43(b), 43(b)(a)(ii)

High Courts06 Jul 2012Dismissed

Bhigunath Tiwari Vs Bishundeo Tiwari

Patna High Court · (2013) 1 BBCJ 243

High Courts06 Jul 2012Dismissed

Abhishek Kumar Vs The State of Bihar, Patna and Others Rajan Sharma Vs The State of Bihar and Others

Patna High Court · (2013) 1 PLJR 231

Constitution of India, 1950 — Article 14, 19, 21, 300A, 31CLand Acquisition Act, 1894 — Section 11, 11A, 16, 17, 17(1)

High Courts06 Jul 2012Dismissed

M/S Vishnu Sugar Mills Ltd. Vs The State of Bihar and Others

Patna High Court · (2012) 3 PLJR 788

Bihar Sugarcane (Regulation of Supply and Purchase) Act, 1981 — Section 15, 17, 18, 2(a), 22Constitution of India, 1950 — Article 14, 162, 245, 245(1), 246Essential Commodities Act, 1955 — Section 3

High Courts06 Jul 2012Allowed

Swami Nath Bhagat and Others Vs Vishwanath Bhagat and Others

Patna High Court · (2012) 07 PAT CK 0057

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 26

High Courts06 Jul 2012Dismissed

Jay Shankar Shukla Vs State of Bihar

Patna High Court · (2012) 07 PAT CK 0056

Penal Code, 1860 (IPC) — Section 302, 304, 307, 323, 325

High Courts06 Jul 2012Allowed

Md. Leyaqat Ansari Vs The Union of India

Patna High Court · (2012) 4 PLJR 390

Railway Claims Tribunal Act, 1987 — Section 23

High Courts06 Jul 2012Allowed

Dr. Asha Rani Vs The State of Bihar and Others

Patna High Court · (2012) 4 PLJR 876

High Courts06 Jul 2012

Manoj Kumar Prasad Vs The State of Bihar and Others

Patna High Court · (2012) 3 PLJR 866

High Courts06 Jul 2012Allowed

Parmeshwar Pandit and Others Vs The State of Bihar

Patna High Court · (2012) 07 PAT CK 0007

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 147, 364

High Courts05 Jul 2012Dismissed

Prem Kumar Choudhary Vs Kailash Chaudhary

Patna High Court · (2013) 1 BBCJ 264

High Courts05 Jul 2012Dismissed

Dr. Bajrang Deo Narain Sinha Vs The State of Bihar and Others

Patna High Court · (2013) 2 PLJR 521

Constitution of India, 1950 — Article 311

High Courts05 Jul 2012

Gulab Mehta Vs The State of Bihar

Patna High Court · (2012) 07 PAT CK 0083

Penal Code, 1860 (IPC) — Section 366

High Courts05 Jul 2012Dismissed

Awadhesh Kumar and Others Vs The Union of India

Patna High Court · (2012) 07 PAT CK 0078

Railways Act, 1989 — Section 123

High Courts05 Jul 2012Dismissed

Md. Iqbal and Anr Vs State of Bihar and Others

Patna High Court · (2012) 07 PAT CK 0076

Administration of Evacuee Property Act, 1950 — Section 27, 46, 6, 7, 7ACivil Procedure Code, 1908 (CPC) — Order 1 Rule 9

High Courts05 Jul 2012Dismissed

Jugal Devi Vs The State of Bihar and Nand Kishore Singh

Patna High Court · (2012) 07 PAT CK 0072

Penal Code, 1860 (IPC) — Section 494

High Courts05 Jul 2012Dismissed

The State Vs Maheshwar Prasad Singh

Patna High Court · (2012) 135 FLR 157 : (2012) LLR 1039 : (2013) 1 PLJR 474

Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14(IA)