High Courts05 Jul 2012Dismissed
Kishori Prasad Singh Vs Lalita Devi
Patna High Court · (2012) 4 PLJR 471
COURT ARCHIVE
Patna High Court judgments
53,207 judgments · page 828 of 2,661
High Courts05 Jul 2012Dismissed
Pawan Kumar Singh and Shrawan Kumar Vs State of Bihar
Patna High Court · (2012) 4 PLJR 979 : (2012) 4 PLJR 629
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 207Penal Code, 1860 (IPC) — Section 307, 323, 326
High Courts05 Jul 2012Dismissed
Jagdish Prasad Yadav Vs Anirudh Singh @ Bhulan Singh and Others
Patna High Court · (2012) 07 PAT CK 0039
Penal Code, 1860 (IPC) — Section 148, 149, 323, 342, 385
High Courts04 Jul 2012Dismissed
Ramawati Devi Vs Prabhawati Kuer
Patna High Court · (2013) 1 BBCJ 241
High Courts04 Jul 2012
Upendra Kumar Vs The State of Bihar and Others
Patna High Court · (2012) 4 PLJR 1
High Courts04 Jul 2012Allowed
Dr. B.N. Prasad Vs The State of Bihar and Others
Patna High Court · (2012) 4 PLJR 318
Industrial Disputes Act, 1947 — Section 2(j)
High Courts04 Jul 2012
Nav Vikash Vihar and Another Vs The State of Bihar and Others
Patna High Court · (2012) 3 PLJR 529
High Courts03 Jul 2012Disposed Off
Lallan Ram Vs The State of Bihar
Patna High Court · (2013) 2 BBCJ 638
High Courts03 Jul 2012Dismissed
Vijay Singh Ram Prasad Singh and Others Vs The State of Bihar and Others
Patna High Court · (2013) 1 SCT 544
Constitution of India, 1950 — Article 226
High Courts03 Jul 2012Dismissed
Smt. Sona Devi Vs The Union of India and Others
Patna High Court · (2012) 07 PAT CK 0095
Armed Forces Tribunal Act, 2007 — Section 14, 34
High Courts03 Jul 2012
Abdul Samad Ansari Vs State of Bihar
Patna High Court · (2012) 07 PAT CK 0071
Penal Code, 1860 (IPC) — Section 304, 34
High Courts03 Jul 2012
Sri Chandrika Sao Vs State of Bihar and Rajeev Kumar Sinha and District Jamui
Patna High Court · (2012) 07 PAT CK 0070
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 68, 68(1)
High Courts03 Jul 2012Dismissed
Dr. Ram Prakash Mahto Vs The State of Bihar
Patna High Court · (2012) CriLJ 3480 : (2012) 4 PLJR 897
Criminal Procedure Code, 1973 (CrPC) — Section 144, 149, 227, 482Penal Code, 1860 (IPC) — Section 114, 115, 141, 147, 148
High Courts03 Jul 2012Dismissed
Paramhansh Rai, Dudhnath Rai and Sipahi Rai Vs The State of Bihar
Patna High Court · (2012) 07 PAT CK 0051
Criminal Procedure Code, 1973 (CrPC) — Section 207Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts03 Jul 2012Dismissed
Smt. Bijay Laxmi Kumar and Others Vs Most.Shyama Devi and Others
Patna High Court · (2012) 4 PLJR 769
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Hindu Succession Act, 1956 — Section 23Partition Act, 1893 — Section 4
High Courts03 Jul 2012Dismissed
Nagendra Pathak Vs The State of Bihar and Others
Patna High Court · (2012) 4 PLJR 725
Constitution of India, 1950 — Article 366
High Courts03 Jul 2012
Sunil Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2013) 3 PLJR 671
High Courts03 Jul 2012
Jago Yadav, Yogendra Yadav and Ram Bachan Yadav Vs State of Bihar
Patna High Court · (2012) 07 PAT CK 0008
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 307, 323
High Courts02 Jul 2012Allowed
Balroop Yadav and Lallan Rai Vs State of Bihar
Patna High Court · (2012) 07 PAT CK 0073
Criminal Procedure Code, 1973 (CrPC) — Section 161, 161(3)Penal Code, 1860 (IPC) — Section 302, 304, 307, 323, 337
High Courts02 Jul 2012Dismissed
Sattan Mandal @ Dhanuk and Gosai Mandal alisa Dhanuk Vs The State of Bihar
Patna High Court · (2012) 07 PAT CK 0058
Penal Code, 1860 (IPC) — Section 147, 149, 323, 379, 436