High Courts18 Jul 2012Dismissed
Dr. Ranjit Kumar and Others Vs The Union of India and Others Dr. Sadhna Kumari Vs The State of Bihar and Others Dr. Ranjit Kumar Vs The Union of India and Others
Patna High Court · (2012) 4 PLJR 903
Constitution of India, 1950 — Article 15(5), 29(2), 30, 30(1)Indian Medical Council Act, 1956 — Section 10A, 10A(1)(b)(ii), 20, 23, 33National Commission for Minority Educational Institutions Act, 2004 — Section 2(g)