High Courts20 Jul 2012Allowed
Rajeeb Ranjan Kumar Vs State of Bihar
Patna High Court · (2013) 4 BBCJ 257 : (2012) 4 BLJud 14
COURT ARCHIVE
Patna High Court judgments
53,207 judgments · page 825 of 2,661
High Courts20 Jul 2012Disposed Off
Pramod Kumar Sharma Vs Raj Kumar Sharma
Patna High Court · (2013) 4 BBCJ 305
High Courts20 Jul 2012Dismissed
Yogendra Ram Vs The State of Bihar
Patna High Court · (2013) 2 BBCJ 291 : (2013) 2 BLJud 29
High Courts20 Jul 2012Allowed
M/s. Roxy Cinema Vs State of Bihar and Another
Patna High Court · (2013) LabIC 346 : (2013) LLR 282 : (2013) 2 PLJR 931
Penal Code, 1860 (IPC) — Section 193, 196, 228
High Courts20 Jul 2012Allowed
Chandradeep Yadav Vs Ram Saran Prasad
Patna High Court · (2012) 07 PAT CK 0060
Specific Relief Act, 1963 — Section 16(c)
High Courts20 Jul 2012Dismissed
Phool Mohammad and others Vs State of Bihar
Patna High Court · (2012) 07 PAT CK 0047
Penal Code, 1860 (IPC) — Section 302, 307, 323, 324, 34
High Courts20 Jul 2012
Ram Bilash Sharma Vs Bihar State Road Transport Corporation Paribahan Bhawan, Birchand Patel Path and others
Patna High Court · (2012) 07 PAT CK 0046
High Courts20 Jul 2012
Sushant Kumar Mandal Vs The State Bank of India
Patna High Court · (2012) 07 PAT CK 0041
High Courts19 Jul 2012
Anil Ram Vs The State of Bihar
Patna High Court · (2013) 2 PLJR 528
Criminal Procedure Code, 1973 (CrPC) — Section 311, 313
High Courts19 Jul 2012Dismissed
Bachi Devi Vs The State of Bihar, Pawan Kumar Narsariya
Patna High Court · (2012) 07 PAT CK 0064
Criminal Procedure Code, 1973 (CrPC) — Section 107Penal Code, 1860 (IPC) — Section 363
High Courts19 Jul 2012
Siya Ram Prasad, Ram Padarath Prasad Vs State of Bihar
Patna High Court · (2012) 07 PAT CK 0040
Penal Code, 1860 (IPC) — Section 395
High Courts19 Jul 2012Dismissed
Smt. Kamta Devi and Another Vs Dr. Rekha Singh and Others
Patna High Court · (2013) 1 PLJR 18
Succession Act, 1925 — Section 2, 276, 59, 62, 63
High Courts19 Jul 2012
Dhuropati and Others Vs Jitendra Kumar and Others
Patna High Court · (2013) 2 PLJR 58 : (2013) 2 PLJR 512
Limitation Act, 1963 — Section 5Motor Vehicles Act, 1988 — Section 173
High Courts19 Jul 2012
Manoj Prasad and Others Vs Shivam Plantation P. Ltd.
Patna High Court · (2012) 174 CompCas 132
Companies Act, 1956 — Section 433(c)Securities and Exchange Board of India Act, 1992 — Section 24, 26
High Courts19 Jul 2012Allowed
Amitabh Sinha Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 499
Electricity Act, 2003 — Section 126, 126(2), 126(3), 127, 135Penal Code, 1860 (IPC) — Section 24
High Courts18 Jul 2012Dismissed
Kiran Devi Vs The State of Bihar and Others
Patna High Court · (2012) 3 PLJR 530
Criminal Procedure Code, 1973 (CrPC) — Section 154(1), 154(3), 156(3), 190, 200
High Courts18 Jul 2012Allowed
Munakiya Devi and Yamuna Dayal @ Yamuna Prasad @ Jamuna Prasad Vs The State of Bihar and Shri Amarnath Sinha
Patna High Court · (2012) 07 PAT CK 0038
Criminal Procedure Code, 1973 (CrPC) — Section 300Penal Code, 1860 (IPC) — Section 120B, 405, 406, 420, 467
High Courts18 Jul 2012Dismissed
Md. Raus @ Rahis Mian @ Md. Rias and Others Vs The State of Bihar and Another
Patna High Court · (2013) 1 PLJR 579
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 147, 323, 379
High Courts18 Jul 2012Dismissed
Sri Ram Lal Mandal and Others Vs Sri Satya Narayan Mandal and Others
Patna High Court · AIR 2012 Patna 189 : (2013) 1 PLJR 701
Transfer of Property Act, 1882 — Section 54