High Courts27 Jul 2012Allowed
Laxmi Mandal Vs The State Of Bihar and Others
Patna High Court · (2012) 3 PLJR 854
Constitution of India, 1950 — Article 311(2)
COURT ARCHIVE
Patna High Court judgments
53,207 judgments · page 823 of 2,661
High Courts27 Jul 2012Allowed
Sunita Kumari Vs The State of Bihar and Others
Patna High Court · (2012) 4 PLJR 847
High Courts27 Jul 2012Dismissed
Sanjay Kumar Gupta Vs The Bihar State Electricity Board and Others
Patna High Court · (2013) 2 PLJR 496
Electricity Act, 2003 — Section 126, 135, 150, 2(15)
High Courts27 Jul 2012
Baban Baitha Vs The State of Bihar and Others
Patna High Court · (2012) 4 PLJR 507
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 2(k), 53
High Courts26 Jul 2012Allowed
Kauleshwar Mahto Vs The State of Bihar
Patna High Court · (2013) 1 BBCJ 582
High Courts26 Jul 2012Allowed
Nirmal Chamar Vs The State of Bihar
Patna High Court · (2013) 1 PLJR 66
Penal Code, 1860 (IPC) — Section 395
High Courts26 Jul 2012Allowed
Bhagwatia Devi and Others Vs Arjun Prasad Thathera, Ashok Kumar Tathera, Krishna Prasad Thathera, Ram Pati Devi
Patna High Court · (2013) 2 PLJR 134
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, Order 41 Rule 33Specific Relief Act, 1963 — Section 16(c)
High Courts26 Jul 2012Dismissed
Ram Prasad Kushwaha Vs Most. Yashoda and Others
Patna High Court · (2012) 4 PLJR 480
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11Specific Relief Act, 1963 — Section 16(c)
High Courts26 Jul 2012Dismissed
Hardwar Singh and Others Vs Lal Munny Kuer and Others
Patna High Court · (2012) 07 PAT CK 0017
Civil Procedure Code, 1908 (CPC) — Section 21, 99Specific Relief Act, 1963 — Section 16(C)Suits Valuation Act, 1887 — Section 11
High Courts25 Jul 2012
Rajendra Kumar Singh Vs The State of Bihar and Others Sri Bhagwan Singh Vs The State of Bihar and Others
Patna High Court · (2012) 07 PAT CK 0094
High Courts25 Jul 2012Allowed
Jawahar Chaudhary Vs The State of Bihar and Others
Patna High Court · (2012) 3 PLJR 876
Constitution of India, 1950 — Article 14, 16
High Courts25 Jul 2012Dismissed
Jawahar Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2013) 1 PLJR 171
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 149, 307, 326, 436
High Courts25 Jul 2012Allowed
Awadhesh Prasad Vs The State of Bihar and Others
Patna High Court · (2012) 4 PLJR 865
High Courts25 Jul 2012
Dinesh Sharma Vs Rupa Rani Sharma
Patna High Court · (2013) CriLJ 469 : (2012) 4 PLJR 215
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1), 125(1)(a)Family Courts Act, 1984 — Section 19(4)
High Courts25 Jul 2012
Munia Devi Vs Bihar Electricity Board and Others
Patna High Court · (2012) 07 PAT CK 0004
High Courts24 Jul 2012Dismissed
Balram Mandal Vs The State of Bihar
Patna High Court · (2013) 1 BBCJ 586
High Courts24 Jul 2012Disposed Off
Dr. Mohmudul Hasan Vs The State of Bihar
Patna High Court · (2013) 1 BBCJ 168
High Courts24 Jul 2012Disposed Off
M/S Bhagwati Coke Industries Pvt. Ltd. Vs The Coal India Ltd.
Patna High Court · (2013) 2 BBCJ 641
High Courts24 Jul 2012Dismissed
Amit Kumar and Others Vs The State of Bihar and Another
Patna High Court · (2013) 2 PLJR 68
Criminal Procedure Code, 1973 (CrPC) — Section 178, 179