High Courts07 Aug 2012Dismissed
Sanjay Kumar and Others Vs Shila Devi and Others
Patna High Court · (2012) 08 PAT CK 0048
COURT ARCHIVE
Patna High Court judgments
53,207 judgments · page 821 of 2,661
High Courts07 Aug 2012Dismissed
Md. Hanif Ahmad Vs Bibi Fatma
Patna High Court · (2013) 2 PLJR 533
Administration of Evacuee Property Act, 1950 — Section 46, 46(a), 7
High Courts06 Aug 2012Allowed
Chinta Devi and Others Vs The New India Assurance Co. Ltd.
Patna High Court · (2012) 4 PLJR 984
Motor Vehicles Act, 1988 — Section 140, 173
High Courts06 Aug 2012Allowed
M/s Prem Talkies Vs The State of Bihar and Others
Patna High Court · (2013) 137 FLR 314 : (2013) 1 LLN 266 : (2013) LLR 384 : (2012) 4 PLJR 607
Industrial Disputes Act, 1947 — Section 17B, 25H
High Courts06 Aug 2012Allowed
The Chairman, Bihar Public Service Commission Vs The State Information Commission and Others
Patna High Court · (2013) 2 PLJR 219
Constitution of India, 1950 — Article 320Right to Information Act, 2005 — Section 19, 19(8), 19(8)(a), 2(h), 2(h)(a)
High Courts06 Aug 2012Dismissed
M/s Czar Construction Private Limited Vs The State of Bihar and Others
Patna High Court · AIR 2013 Patna 35 : (2012) 4 PLJR 325
Constitution of India, 1950 — Article 226
High Courts06 Aug 2012
Kedar Nath Singh Vs The State of Bihar and Others
Patna High Court · (2013) 1 PLJR 226
High Courts06 Aug 2012Allowed
Diwakar Chandra Dubey Vs The State of Bihar and Others
Patna High Court · (2013) 3 EFLT 138 : (2012) 4 PLJR 838
Constitution of India, 1950 — Article 14
High Courts03 Aug 2012Allowed
Umesh Chandra Chaudhary Vs The State of Bihar
Patna High Court · (2013) 1 BBCJ 557
High Courts03 Aug 2012
Lakshmi Narayan Paswan Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 867
High Courts03 Aug 2012Dismissed
Ram Brat Singh and Others Vs Mithilesh Kumar Mishra
Patna High Court · (2013) 1 PLJR 773
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 18Specific Relief Act, 1963 — Section 16(c), 19(b), 20
High Courts03 Aug 2012
Sahdeb Prasad Vs The State of Bihar
Patna High Court · (2013) 2 PLJR 991
Essential Commodities Act, 1955 — Section 7Income Tax Act, 1922 — Section 34
High Courts03 Aug 2012Dismissed
Ashok Kumar Pandey and Others Vs Rajesh Kumar Sinha and Others
Patna High Court · (2012) 4 PLJR 1051
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 23 Rule 3A, 151
High Courts03 Aug 2012Allowed
Suresh Nandan Sinha Vs State of Bihar and Others
Patna High Court · (2012) 08 PAT CK 0072
High Courts03 Aug 2012
Brajendra Kumar Sinha Vs State of Bihar and Others
Patna High Court · (2013) LabIC 25
High Courts03 Aug 2012
Bishnu Chandra Prasad Vs The State Of Bihar and Others
Patna High Court · (2012) 08 PAT CK 0057
Constitution of India, 1950 — Article 226
High Courts03 Aug 2012
Brahmanand Mishra Vs Vivekanand Mishra and Others
Patna High Court · (2012) 4 PLJR 133
Criminal Procedure Code, 1973 (CrPC) — Section 228(1)(a), 323Penal Code, 1860 (IPC) — Section 307
High Courts03 Aug 2012Allowed
Sk. Qayum and Others Vs Mostt. Ambeya Khatoon and others
Patna High Court · (2012) 08 PAT CK 0013
Specific Relief Act, 1963 — Section 31
High Courts02 Aug 2012
Ghanshayam Prasad Vs The State of Bihar and Others
Patna High Court · (2013) 1 PLJR 1