High Courts16 Aug 2012Dismissed
Anshumali Singh and Others Vs The Bhupendra Narayan Mandal University and Others
Patna High Court · (2012) 4 PLJR 941
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Patna High Court judgments
53,207 judgments · page 820 of 2,661
High Courts14 Aug 2012Dismissed
Pama Devi Vs The State of Bihar and Another
Patna High Court · (2013) 2 PLJR 481
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Explosive Substances Act, 1908 — Section 4Penal Code, 1860 (IPC) — Section 302, 307, 324, 341
High Courts14 Aug 2012
The State of Bihar and Others Vs Bikrama Singh The State of Jharkhand Vs The State of Bihar and Others
Patna High Court · (2012) 4 PLJR 354
High Courts14 Aug 2012
Muralidhar Singh and Others Vs The State of Bihar and Others
Patna High Court · (2012) 4 PLJR 368
High Courts13 Aug 2012
Ram Singhashan Singh and Others Vs The State of Bihar
Patna High Court · (2012) 4 PLJR 851
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 149, 302, 307
High Courts09 Aug 2012
The State of Bihar Vs Rajendra Upadhyay
Patna High Court · (2013) 2 PLJR 242
Contempt of Courts Act, 1971 — Section 6Criminal Procedure Code, 1973 (CrPC) — Section 164Dowry Prohibition Act, 1961 — Section 3, 4
High Courts09 Aug 2012Allowed
Harilal Kora Vs The State of Bihar
Patna High Court · (2012) 4 PLJR 1103
Arms Act, 1959 — Section 25(1)(a), 26(1)
High Courts09 Aug 2012Allowed
Chandrika Singh Vs Suresh Singh and Anr
Patna High Court · (2012) 08 PAT CK 0058
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31
High Courts09 Aug 2012Dismissed
Dulhin Dulari Devi Vs Rajendra Pasi and Others
Patna High Court · (2012) 08 PAT CK 0047
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Specific Relief Act, 1963 — Section 31
High Courts09 Aug 2012Dismissed
Jhabar Mian Vs The State of Bihar
Patna High Court · (2012) 08 PAT CK 0046
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 311, 313Evidence Act, 1872 — Section 134
High Courts08 Aug 2012Dismissed
Alfred Bernard Thakur Vs Mery Hilarian Bernard
Patna High Court · (2015) 1 BBCJ 173
High Courts08 Aug 2012Dismissed
Ramu Yadav Vs Mahadeo Raut
Patna High Court · (2013) 1 BBCJ 548 : (2012) 4 BLJud 81
High Courts08 Aug 2012Dismissed
Jai Prakash Singh, Public Prosecutor Vs The State of Bihar and Others
Patna High Court · (2012) 3 PLJR 916
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 156(3), 190, 190Evidence Act, 1872 — Section 144, 145, 146, 165
High Courts08 Aug 2012Dismissed
Alfred Bernard Thakur Vs Mery Hilarian Bernard and Others
Patna High Court · (2012) 08 PAT CK 0066
High Courts08 Aug 2012
Badri Rishideo Vs The State of Bihar and Others
Patna High Court · (2012) 4 PLJR 478
Essential Commodities Act, 1955 — Section 7
High Courts08 Aug 2012Allowed
Sudhir Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2012) 4 PLJR 409
Constitution of India, 1950 — Article 226
High Courts08 Aug 2012Dismissed
Raj Narayan Singh Vs State of Bihar and Others
Patna High Court · (2013) 1 DMC 275
Criminal Procedure Code, 1973 (CrPC) — Section 164
High Courts08 Aug 2012
Surendra Kumar, Chief Engineer (Mechanical) Public Health Engineering Department, Govt. of Bihar, Visheshwaraiya Bhawan, Bailey Road, Patna Vs Sri Prakash Chandra Mishra Sri Prakash Chandra Mishra Vs The State of Bihar and Others
Patna High Court · (2012) 4 PLJR 377
Constitution of India, 1950 — Article 226Contempt of Courts Act, 1971 — Section 12
High Courts07 Aug 2012Dismissed
Laddu Gope Vs Manoj Kuer Sharma and Others
Patna High Court · (2013) 1 PLJR 461
Specific Relief Act, 1963 — Section 11, 16(c), 34, 4, 6
High Courts07 Aug 2012Allowed
The State of Bihar and Others Vs Nand Kishore Prasad and Others
Patna High Court · (2012) 4 PLJR 625
Bihar Agricultural Produce Market (Repeal) Act, 2006 — Section 6Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25FFF(1)