High Courts28 Aug 2012Dismissed
Aftab Ahmad Vs Administrator, Bihar State Road Transport Corporation Office and Others
Patna High Court · (2013) LabIC 975
COURT ARCHIVE
Patna High Court judgments
53,207 judgments · page 818 of 2,661
High Courts28 Aug 2012
Dinesh Kumar Pathak Vs The State of Bihar and Others
Patna High Court · (2012) 08 PAT CK 0001
High Courts27 Aug 2012Disposed Off
Ishwardhari Prasad Rai Vs The State of Bihar
Patna High Court · (2013) 1 BBCJ 268
High Courts27 Aug 2012Allowed
M/s. Purnea Cold Storage Vs State Bank of India
Patna High Court · AIR 2013 Patna 1 : (2013) 2 BC 501 : (2013) 2 PLJR 64
Constitution of India, 1950 — Article 141, 226Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 17, 19, 19(1)Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(10), 13(2), 17, 35
High Courts27 Aug 2012
The Union of India Vs The State of Bihar, The Joint Commissioner, Department of Commercial Taxes, Patna Special Circle, Government of Bihar, Patna and The Assistant Commissioner, Department of Commercial Taxes, Patna Special Circle, Government of Bihar, Patna
Patna High Court · (2012) 4 PLJR 616 : (2013) 59 VST 502
Bihar Value Added Tax Act, 2005 — Section 14, 2(1)(b), 2(i), 2(i), 28Civil Procedure Code, 1908 (CPC) — Section 100Constitution of India, 1950 — Article 304
High Courts27 Aug 2012Allowed
Rabindra Prasad Singh Vs The State Information Commission and Others
Patna High Court · (2013) 2 PLJR 204
Right to Information Act, 2005 — Section 10, 11, 19(8), 2, 2(f)
High Courts27 Aug 2012Dismissed
The State of Bihar Vs Md. Rahman and Others
Patna High Court · (2012) 08 PAT CK 0032
High Courts27 Aug 2012
Shital Prasad and Another Vs The Collector of District (DM) Madhubani and Others
Patna High Court · (2013) 1 PLJR 217
Arbitration and Conciliation Act, 1996 — Section 36National Highways Act, 1956 — Section 3G(5)
High Courts27 Aug 2012
Amrendra Dhwaj Singh and Another Vs Prem Kumar Singh and Others
Patna High Court · (2013) 1 PLJR 853
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 7, 151, 94Succession Act, 1925 — Section 247, 266, 268, 269, 94
High Courts24 Aug 2012Allowed
Bilash Sah Vs State of Bihar and Others
Patna High Court · (2013) 136 FLR 650 : (2013) 2 PLJR 921
Bihar Police Manual, 1978 — Rule 824
High Courts24 Aug 2012Dismissed
Sahjdeo Das Vs Devi Das @ Deonandam Das
Patna High Court · (2013) 2 PLJR 522
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts24 Aug 2012Allowed
Satish Kumar Vs The State of Bihar and Others
Patna High Court · (2012) 4 PLJR 968
Constitution of India, 1950 — Article 226
High Courts23 Aug 2012Disposed Off
The Chairperson National Council For Teachers Education Vs Teachers Training College
Patna High Court · (2013) 1 BBCJ 200
High Courts23 Aug 2012
Bharat Bhawan and Another Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 924
Societies Registration Act, 1860 — Section 28
High Courts23 Aug 2012Allowed
Awadhesh Yadav Vs The State of Bihar
Patna High Court · (2012) 4 PLJR 967
Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 319
High Courts23 Aug 2012
Sabiban and Others Vs Mahidani and Others
Patna High Court · (2013) 3 PLJR 768
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31, 100Land Acquisition Act, 1894 — Section 18
High Courts23 Aug 2012
Santosh Kumar Sinha Vs The State of Bihar and Another
Patna High Court · (2013) 1 PLJR 378
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 406, 420
High Courts23 Aug 2012Dismissed
Binod Kumar Yadav Vs Management of Bank of Baroda and Others
Patna High Court · (2013) LabIC 443
Industrial Disputes Act, 1947 — Section 12(3)Penal Code, 1860 (IPC) — Section 302, 34, 498A
High Courts23 Aug 2012Allowed
M/s. Rasto Pharmaceuticals Vs The State of Bihar and Another
Patna High Court · (2012) 4 PLJR 848
High Courts23 Aug 2012Allowed
Mahesh Kumar Sinha Vs Board of Directors and Appellate Authority Nalanda Gramin Bank and Others
Patna High Court · (2013) LabIC 1022