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Patna High Court judgments

53,207 judgments · page 817 of 2,661

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High Courts03 Sept 2012Dismissed

The State of Bihar Vs Abdul Salam

Patna High Court · (2012) 09 PAT CK 0032

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High Courts03 Sept 2012Allowed

Bagedan Bind and Others Vs The State of Bihar

Patna High Court · (2013) 2 PLJR 279

Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161, 172(2)Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 324
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High Courts31 Aug 2012

Saifullah Khan Vs The State of Bihar

Patna High Court · (2013) 2 PLJR 843

Criminal Procedure Code, 1973 (CrPC) — Section 311Penal Code, 1860 (IPC) — Section 307
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High Courts31 Aug 2012Allowed

Abdul Maroof and Others Vs Ram Sunder Sah and Another

Patna High Court · (2013) 3 PLJR 540

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High Courts31 Aug 2012

Shiva Devi and Others Vs Dwarika Prasad Poddar and Others

Patna High Court · (2013) 3 PLJR 526

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, Order 41 Rule 31
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High Courts31 Aug 2012Allowed

Manisha Sahay Vs Sanjay Kumar Sinha

Patna High Court · (2012) 4 PLJR 602

Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 13, 13(1), 13(1A), 13A
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High Courts31 Aug 2012Dismissed

Suresh Prasad Gupta and Others Vs Shyam Sundar Tibrewal and Others

Patna High Court · (2013) 2 PLJR 198

Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226, 227
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High Courts31 Aug 2012Allowed

Indian Immunologicals Limited Vs The State of Bihar and Others

Patna High Court · (2013) 2 PLJR 194

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High Courts31 Aug 2012Allowed

Marwari College and Another Vs Md. Salahuddin

Patna High Court · (2013) 1 PLJR 284

Civil Procedure Code, 1908 (CPC) — Order 11 Rule 21, Order 11 Rule 4Constitution of India, 1950 — Article 227
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High Courts30 Aug 2012

Sabita Devi Vs The State of Bihar, Arvind Tripathi and Ved Prakash Ojha

Patna High Court · (2013) 2 PLJR 813

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 203, 397(3), 482Penal Code, 1860 (IPC) — Section 182, 211, 34, 341, 376
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High Courts30 Aug 2012

Most. Chandramani Devi and Others Vs Rajmani Devi and Others

Patna High Court · (2013) 1 PLJR 367

Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)Constitution of India, 1950 — Article 19(1)(f), 300A
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High Courts30 Aug 2012Dismissed

Bihar State Mineral Development Corporation Vs Monnet Ispat and Energy Limited and Others

Patna High Court · (2013) 2 PLJR 414

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High Courts30 Aug 2012Dismissed

The Managing Committee, Hazrat Shah Syed Peer Murad Rahmatullah Allaih Vs The State of Bihar and Others

Patna High Court · AIR 2013 Patna 5 : (2012) 4 PLJR 545

Waqf Act, 1995 — Section 3(i), 46, 61, 64, 65
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High Courts29 Aug 2012

Harendra Rai Vs The State of Bihar and Others

Patna High Court · (2013) 2 PLJR 202

Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 203, 204Penal Code, 1860 (IPC) — Section 149, 279, 302, 304A, 307
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High Courts28 Aug 2012Allowed

Vikash Kumar Thakur Vs State of Bihar

Patna High Court · (2013) 4 BBCJ 572

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High Courts28 Aug 2012

Mahadeo Rai and Others Vs Bhagwan Roy and Another

Patna High Court · (2012) 08 PAT CK 0104

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High Courts28 Aug 2012Allowed

Birendra Singh Kushwaha Vs The State of Bihar and Others

Patna High Court · (2013) 2 PLJR 927

Arms Act, 1959 — Section 14Income Tax Act, 1922 — Section 16(3)(a)(i), 34
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High Courts28 Aug 2012Allowed

Bihar State Co-operative Land Development Bank Limited and Another Vs Union of India and Others

Patna High Court · (2013) 2 PLJR 939

Constitution of India, 1950 — Article 226Income Tax Act, 1922 — Section 34
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High Courts28 Aug 2012Dismissed

Md. Guljar Vs State of Bihar

Patna High Court · (2013) CriLJ 352

Penal Code, 1860 (IPC) — Section 396
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High Courts28 Aug 2012Dismissed

Faiz Murtaza Ali Vs The State of Bihar and Others

Patna High Court · (2013) 1 PLJR 705

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3A
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