High Courts12 Sept 2012Dismissed
Nilam Devi and Another Vs Vidya Sagar Chaudhary and Others
Patna High Court · (2013) 1 PLJR 308
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 11 Rule 7, Order 17 Rule 2, Order 41 Rule 33, Order 41 Rule 4
COURT ARCHIVE
Patna High Court judgments
53,207 judgments · page 815 of 2,661
High Courts12 Sept 2012Dismissed
Akhilesh Kumar Singh Vs The State of Bihar
Patna High Court · (2012) 4 PLJR 1001
Bihar Municipal Act, 2007 — Section 2(21), 22, 38, 419, 63Criminal Procedure Code, 1973 (CrPC) — Section 197, 257, 482Penal Code, 1860 (IPC) — Section 109, 161, 420
High Courts11 Sept 2012Allowed
M/s. Indo Hokke Hotels Ltd. Vs The Bihar State Electricity Board and Others
Patna High Court · (2013) 2 PLJR 213
High Courts11 Sept 2012Allowed
Shailesh Chandra Kumar Vs The State of Biha
Patna High Court · (2013) 1 PLJR 560
Criminal Procedure Code, 1973 (CrPC) — Section 107Penal Code, 1860 (IPC) — Section 120B, 161, 323, 34, 353Prevention of Corruption Act, 1988 — Section 5(1)(d), 5(2)
High Courts11 Sept 2012
Surendra Rai and Another Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 80
High Courts11 Sept 2012Allowed
Radha Mohan Paul @ Radha Mohan Paul and Others Vs State of Bihar and Another
Patna High Court · (2013) 2 PLJR 287
Criminal Procedure Code, 1973 (CrPC) — Section 202Penal Code, 1860 (IPC) — Section 120B, 406, 420, 465
High Courts10 Sept 2012Allowed
Ram Agaya Singh Vs State of Bihar
Patna High Court · (2013) 2 Crimes 495
Explosive Substances Act, 1908 — Section 3, 4
High Courts10 Sept 2012Dismissed
Arun Kumar Jha Vs The State of Bihar and Another
Patna High Court · (2013) 2 PLJR 313
Penal Code, 1860 (IPC) — Section 302, 34
High Courts10 Sept 2012Allowed
Dr. Ashok Kumar Jha Vs Lalit Narayan Mithila University, Darbhanga and Others
Patna High Court · (2013) 1 PLJR 581
Constitution of India, 1950 — Article 19, 19(1)(a), 19(1)(b)
High Courts10 Sept 2012
Sunita Devi Vs The State of Bihar and Others
Patna High Court · (2013) 1 PLJR 829
High Courts10 Sept 2012Dismissed
Baidyanath Prasad Sinha Vs The State of Bihar and Others
Patna High Court · (2013) 1 PLJR 873
Constitution of India, 1950 — Article 14, 21, 47
High Courts07 Sept 2012
State Bank of India Vs Bihar industrial Area Development Authority and Others
Patna High Court · (2013) 2 BC 457 : (2012) 4 PLJR 1035
Bihar Industrial Area Development Authority Act, 1974 — Section 6(2)
High Courts07 Sept 2012
Jainath Pandey Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 300
Bihar Co-operative Societies Act, 1935 — Section 6
High Courts07 Sept 2012Allowed
Rajeev Kumar Vs The Bihar State Housing Board
Patna High Court · (2013) 1 PLJR 864
Constitution of India, 1950 — Article 226
High Courts07 Sept 2012Dismissed
Anil Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2012) 4 PLJR 894
High Courts06 Sept 2012Allowed
Surendra Dwivedi and Others Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 928
High Courts06 Sept 2012Allowed
Kalawati Devi and Another Vs State of Bihar
Patna High Court · (2013) 1 DMC 475 : (2013) 2 PLJR 995
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304B
High Courts06 Sept 2012Dismissed
Bihar Rajya Pul Nirman Nigam Limited Chetria Karmchari Sangh and Others Vs Bihar Rajya Pul Nirman Nigam Limited and Others
Patna High Court · (2013) 2 PLJR 934
Constitution of India, 1950 — Article 12Income Tax Act, 1922 — Section 34
High Courts06 Sept 2012
Birendra Kumar Singh Vs The Union Of India and Others
Patna High Court · (2012) 284 ELT 22
Customs Act, 1962 — Section 110, 124
High Courts06 Sept 2012
Nawal Kishore Jha Vs The State of Bihar
Patna High Court · (2012) 09 PAT CK 0063