High Courts06 Sept 2012Allowed
Pawan Kumar Sinha Vs Dharnidhar Prasad Sinha
Patna High Court · (2012) 4 PLJR 990
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 22 Rule 9(2), Order 9 Rule 13, Order 9 Rule 9Limitation Act, 1963 — Section 5
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Patna High Court judgments
53,207 judgments · page 816 of 2,661
High Courts06 Sept 2012
M/s. Bandana Fuel Industries Vs Mr. N.C. Jha, Chairman, Coal India Limited and Others
Patna High Court · (2013) 1 PLJR 879
Constitution of India, 1950 — Article 14Contract Act, 1872 — Section 23
High Courts06 Sept 2012Allowed
Nirala Yadav @ Raja Ram Yadav @ Dipak @ Ajai Yadav @ Prabesh Yadav @ Azad Vs The State of Bihar and Others
Patna High Court · (2013) 1 PLJR 919
Bihar Control of Crimes Act, 1981 — Section 12, 12(1), 12(2), 12(3), 17Constitution of India, 1950 — Article 14, 21, 22
High Courts06 Sept 2012Dismissed
Kundan Prasad Singh Vs The Union of India and Others
Patna High Court · (2012) 4 PLJR 892
Limitation Act, 1963 — Section 5
High Courts06 Sept 2012Dismissed
Dasgupta Rupashree Vs The State of Bihar, Department of Health, Patna and Others
Patna High Court · (2013) 1 PLJR 541
Constitution of India, 1950 — Article 226
High Courts05 Sept 2012Disposed Off
Md. Shahid Alam Vs The State of Bihar
Patna High Court · (2013) 1 BBCJ 340
High Courts05 Sept 2012Allowed
Arjun Prasad Sinha Vs State of Bihar and Others
Patna High Court · (2013) LabIC 762
Bihar Pension Rules, 1950 — Rule 43(b)
High Courts05 Sept 2012Allowed
Jaideo Yadav Vs Dayanand Yadav and Another
Patna High Court · (2012) 09 PAT CK 0049
Evidence Act, 1872 — Section 101, 102, 50
High Courts05 Sept 2012
Mahesh Prasad Singh Vs Satrughan Sinha
Patna High Court · (2012) 4 PLJR 1010
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 14, Order 6 Rule 16, Order 7 Rule 11Constitution of India, 1950 — Article 102, 173, 173(b), 191, 324Representation of the People Act, 1951 — Section 100, 100(1), 100(1)(c), 101, 123
High Courts05 Sept 2012Allowed
The State of Bihar and Others Vs M/s. B.N. Kedia and Company
Patna High Court · (2012) 09 PAT CK 0047
High Courts05 Sept 2012Allowed
Mumtaz Alam Vs The State of Bihar and Another
Patna High Court · (2013) 2 PLJR 82
Criminal Procedure Code, 1973 (CrPC) — Section 250Penal Code, 1860 (IPC) — Section 120B, 182, 191, 192, 192State Financial Corporations Act, 1951 — Section 29, 9
High Courts04 Sept 2012
Ajit Kumar Singh @ Siya Ram Singh Vs Smt. Kaushalya Devi and Others
Patna High Court · (2012) 09 PAT CK 0097
High Courts04 Sept 2012Dismissed
Katihar Medical College and Another Vs Dr. Ranjit Kumar and Others Mata Gujari Memorial Medical College Vs Dr. Md. Sarfaraz Nawaz and Others
Patna High Court · (2013) 2 PLJR 23
High Courts04 Sept 2012Dismissed
Dr. Mrs. Shahida Hasan Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 736
Constitution of India, 1950 — Article 14Land Acquisition Act, 1894 — Section 17, 17(1), 17(2), 17(4), 4
High Courts04 Sept 2012
H.S. ''Himkar'' (Hargovind Singh ''Himkar'') Vs The State of Bihar and Others
Patna High Court · (2012) 4 PLJR 634
Constitution of India, 1950 — Article 14, 21Penal Code, 1860 (IPC) — Section 34, 353, 420, 447, 467
High Courts04 Sept 2012Allowed
Rajiv Kumar Vs The State of Bihar
Patna High Court · (2012) 4 PLJR 767
Constitution of India, 1950 — Article 226
High Courts04 Sept 2012Allowed
Sheela Devi Vs The State of Bihar and Others
Patna High Court · (2012) 4 PLJR 723
High Courts04 Sept 2012Dismissed
Sheikh Ahmad and Others Vs State of Bihar
Patna High Court · (2013) CriLJ 267
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 323, 324
High Courts04 Sept 2012Dismissed
Jai Nandan Yadav and Others Vs Sahaja Yadav and Others
Patna High Court · (2012) 09 PAT CK 0035
Criminal Procedure Code, 1973 (CrPC) — Section 145Evidence Act, 1872 — Section 50, 63Limitation Act, 1963 — Section 27
High Courts03 Sept 2012
Arun Gupta @ Arun Kr. Gupta and Another Vs The State of Bihar and Others
Patna High Court · (2012) 09 PAT CK 0096