High Courts19 Sept 2012Dismissed
Md. Masood Yusuf Vs The State of Bihar and Others The State of Bihar and Others Vs Md. Masood Yusuf
Patna High Court · (2012) 4 PLJR 996
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Patna High Court judgments
53,207 judgments · page 814 of 2,661
High Courts18 Sept 2012
All India Pet Coke Calciners Association and Others Vs The Union of India and Others
Patna High Court · (2012) 4 PLJR 660
Constitution of India, 1950 — Article 12, 14, 141, 142, 19(1)(g)Essential Commodities Act, 1955 — Section 2(i), 3(1)(2)(c)
High Courts18 Sept 2012Dismissed
Umesh Prasad Choudhary Vs The State of Bihar and Others
Patna High Court · (2013) 137 FLR 311 : (2012) 4 PLJR 647
Payment of Wages Act, 1936 — Section 2, 2(VI)
High Courts18 Sept 2012
Uday Shankar Pathak Vs The State of Bihar and Others
Patna High Court · (2012) 4 PLJR 992
High Courts14 Sept 2012Allowed
Sunil Kumar Vs The State of Bihar
Patna High Court · (2013) 1 BBCJ 257
High Courts14 Sept 2012Allowed
Kanti Singh and Others Vs The Union of India
Patna High Court · (2012) 4 PLJR 982
Railway Claims Tribunal Act, 1987 — Section 16, 23Railways Act, 1989 — Section 125
High Courts14 Sept 2012Dismissed
Arbind Chimanla Shah Vs The State of Bihar and Another
Patna High Court · (2013) 2 PLJR 200
Drugs and Cosmetics Act, 1940 — Section 18A, 23, 25
High Courts13 Sept 2012
Rajdeo Singh Vs Vidharthi Devi and Others
Patna High Court · (2013) 3 PLJR 473
Civil Procedure Code, 1908 (CPC) — Section 90Evidence Act, 1872 — Section 90
High Courts13 Sept 2012Allowed
Ashok Kumar Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 74
Bihar and Orissa Excise Act, 1915 — Section 42, 42(1)(c), 42(4), 46
High Courts13 Sept 2012Allowed
Divisional Manager, National Insurance Company Ltd. Vs Rebi Devi and Another
Patna High Court · (2012) 4 PLJR 993
High Courts13 Sept 2012
Life Insurance Corporation of India and Another Vs M/s. Godrej and Boyce Manufacturing Co. Ltd. and Others
Patna High Court · (2013) 2 PLJR 71
Civil Procedure Code, 1908 (CPC) — Section 9Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 10, 15, 2(e), 4, 5
High Courts13 Sept 2012
The State of Bihar and Others Vs Shyam Kishore Sinha
Patna High Court · (2012) 4 PLJR 887
Constitution of India, 1950 — Article 226, 311, 311(2)Penal Code, 1860 (IPC) — Section 307, 326
High Courts13 Sept 2012Dismissed
Nirmal Tiwary and Others Vs The State of Bihar and Others
Patna High Court · (2013) 1 PLJR 800
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 12, 226, 227
High Courts13 Sept 2012Allowed
Suryadeo Sharma Vs The State of Bihar
Patna High Court · (2013) 2 PLJR 276
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 3(2), 5(i)(d), 7
High Courts12 Sept 2012Dismissed
Husnara Begum Vs The State of Bihar
Patna High Court · (2013) 1 BBCJ 59 : (2012) 4 BLJud 308
High Courts12 Sept 2012Allowed
Venniyaperumal Rajendran Muthu and Another Vs The State of Bihar and Another
Patna High Court · (2013) 2 PLJR 248
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Penal Code, 1860 (IPC) — Section 34, 406, 409, 420, 504
High Courts12 Sept 2012
Kishore Kumar Yadav Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 216
High Courts12 Sept 2012
Kashi Kumar Vs The State of Bihar and Another
Patna High Court · (2013) 2 PLJR 207
Criminal Procedure Code, 1973 (CrPC) — Section 119, 201, 202, 217, 381
High Courts12 Sept 2012Dismissed
Pratap Mistry Vs Sita Ram Mistry and Another
Patna High Court · (2012) 4 PLJR 971
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2AConstitution of India, 1950 — Article 227
High Courts12 Sept 2012
Raghunath Lohra Vs The State of Bihar and Others
Patna High Court · (2012) 09 PAT CK 0017