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Patna High Court judgments

53,207 judgments · page 812 of 2,661

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High Courts28 Sept 2012

Aman Gupta and Others Vs The State of Bihar and Another

Patna High Court · (2013) 2 PLJR 462

Criminal Procedure Code, 1973 (CrPC) — Section 407, 438Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 120B, 323, 34, 406, 420
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High Courts28 Sept 2012

The Tilka Manjhi Bhagalpur University Vs Dhiraj Kumar Yadav Dhiraj Kumar Yadav Vs The T.M. Bhagalpur University

Patna High Court · (2013) 1 PLJR 511

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114Constitution of India, 1950 — Article 226
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High Courts28 Sept 2012Dismissed

The State of Bihar Vs Krishna Yadav @ Bigga Mahata @ Mama @ Mulla Mukti Narayan Chaudhary Vs The State Of Bihar

Patna High Court · (2012) 09 PAT CK 0038

Criminal Procedure Code, 1973 (CrPC) — Section 164, 366Penal Code, 1860 (IPC) — Section 120B, 34, 364A
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High Courts28 Sept 2012Allowed

Sita Ram Paswan Vs The State of Bihar

Patna High Court · (2012) 09 PAT CK 0037

Penal Code, 1860 (IPC) — Section 307, 324, 34, 341
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High Courts28 Sept 2012Allowed

Shiv Narayan Yadav Vs The State of Bihar and Another

Patna High Court · (2013) 2 PLJR 46

Bihar Tenancy Act, 1885 — Section 48E, 48E(6)
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High Courts28 Sept 2012Dismissed

Md. Rafi Vs The State of Bihar and Another

Patna High Court · (2013) 2 PLJR 485

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High Courts27 Sept 2012Allowed

Shamima Khatoon and Another Vs The State of Bihar and Others

Patna High Court · (2013) 2 PLJR 53

Bihar Tenancy Act, 1885 — Section 40
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High Courts27 Sept 2012Allowed

Smt. Chintamani Sinha and Others Vs The State of Bihar and Others

Patna High Court · (2013) 1 PLJR 439

Constitution of India, 1950 — Article 142, 311, 311(2)Penal Code, 1860 (IPC) — Section 302
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High Courts27 Sept 2012Allowed

Bhetho Yadav and Others Vs State of Bihar

Patna High Court · (2013) CriLJ 283

Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 307, 34
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High Courts27 Sept 2012Dismissed

Lal Ji Singh Vs The State of Bihar and Others

Patna High Court · (2013) 2 PLJR 483

Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 225, 311, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
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High Courts26 Sept 2012Dismissed

Muni Lal Singh @ Suraj Prasad Singh Vs The State of Biihar

Patna High Court · (2013) 1 BBCJ 635

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High Courts26 Sept 2012

Md. Naimuddin Vs The State of Bihar and Others

Patna High Court · (2012) 09 PAT CK 0067

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High Courts26 Sept 2012Allowed

Meera Devi and Others Vs The State of Bihar, The Additional Member, Board Of Revenue, Bihar, Patna, The District Collector, Sitamarhi and The Additional Collector, Sitamarhi

Patna High Court · (2012) 4 PLJR 951

Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 10, 10(2), 10(3), 11, 2(a)
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High Courts26 Sept 2012

Puja Gupta and Others Vs The State of Bihar and Another

Patna High Court · (2013) 1 PLJR 887

Criminal Procedure Code, 1973 (CrPC) — Section 202Penal Code, 1860 (IPC) — Section 323, 498A, 504
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High Courts26 Sept 2012Dismissed

Muni Lal Singh @ Suraj Prasad Singh Vs The State of Bihar and Others

Patna High Court · (2012) 09 PAT CK 0036

Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)Constitution of India, 1950 — Article 226
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High Courts26 Sept 2012

Ramadhar Lal @ Ramadhar Prasad and Others Vs The State of Bihar and Another

Patna High Court · (2013) 2 PLJR 465

Criminal Procedure Code, 1973 (CrPC) — Section 145
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High Courts25 Sept 2012Disposed Off

Arti Devi Vs The State of Bihar and Others

Patna High Court · (2013) 2 PLJR 719

Penal Code, 1860 (IPC) — Section 406, 420, 467, 468, 471
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High Courts25 Sept 2012Allowed

Jangal Chaurasia and Others Vs The State of Bihar

Patna High Court · (2012) 09 PAT CK 0052

Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 107, 161, 313Penal Code, 1860 (IPC) — Section 302, 34, 342
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High Courts25 Sept 2012Dismissed

Md. Reyaz Alam Vs The State of Bihar and Others

Patna High Court · (2012) 4 PLJR 965

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High Courts24 Sept 2012Dismissed

State of Bihar Vs Sheo Dayal Ray

Patna High Court · (2013) 2 BLJud 6

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